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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(x) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(x)to enter into agreements with Department of Fisheries or any other organization / agency to operate facilities like Aqua Park or knowledge park and others for using them for hands-on training, incubation centers etc., for overall development of Fisheries in the State of Andhra Pradesh;