Section 44(6)(b) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016
(b)"specified persons" includes -(i)Government;(ii)Government company;(iii)association of persons or trust or society as registered under the Mizoram Societies Registration Act, 2005 (13 of 2005) wholly or partially aided by the Government or controlled by the Government.