Section 43(1)(b) in U.P. Urban Planning and Development Act, 1973

[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(1)(b) in U.P. Urban Planning and Development Act, 1973

(b)where the person to be served is a firm, if the document is addressed to the firm at its principal place of business, identifying it by the name or style under which its business is carried on and is either-

(i)sent by registered post, or

(ii)delivered at the said place of business;

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State of Uttar Pradesh - Subsection

Section 43(1)(b) in U.P. Urban Planning and Development Act, 1973