Section 284(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

State of Uttar Pradesh - Subsection

Section 284(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)to alter or repair such building in any manner that will involve the removal or re-erection of such building, or of the portion thereof which abuts on the said street to an extent exceeding one-half of such building or portion thereof above the ground level, such half to be measured in cubic feet,

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State of Uttar Pradesh - Subsection

Section 284(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959