323. Roster of officers for duty beat at night be changed. Record to be kept.
(1)A roster showing the turns of day duty of each warder shall be prepared every week in advance, by or under the orders of the Deputy Superintendent, and pasted up in some prominent and accessible place. All subsequent changes of duty of officers on the roster should be noted thereon.(2)No officer should be placed on the same beat two nights in succession, nor informed of his beat till he is about to be posted. A record shall be kept showing the officer put on each beat during each watch.
