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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)satisfies the Registrar that the debt is a sum then due, and that he has, demanded payment thereof and has not received satisfaction within reasonable time, and