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[Cites 0, Cited by 2] [Article 243ZH] [Constitution]

Constitution Subarticle

Article 243ZH(e) in Constitution of India

(e)"officer bearer" means a President, Vice-President, Chairperson, Vice-Chairperson, Secretary or Treasurer of a co-operative society and includes any other person to be elected by the board of any co-operative society;