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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2)(c) in The Bonded Labour System (Abolition) Ordinance, 1975

(c)the times and places of the meetings of the Board or of any committee constituted under this Act, and the procedure to be followed at such meetings including the quorum necessary for transaction of business;