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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 16 January, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~C15
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CO.PET. 292/2004 & CO.APPL. 989/2007, CO.APPL.
                                       1110/2007, CO.APPL. 1864/2011, CO.APPL. 2258/2014,
                                       CO.APPL. 3176/2016, CO.APPL. 4263/2016

                                       PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
                                                    Through:

                                                                            versus

                                       DATA ACCESS (INDIA) LTD.            ..... Respondent
                                                     Through: Mr. Aditya Vikram Bhat, Mr.
                                                              Satyajit Sarna, Mr. Devashish
                                                              Marwah & Mr. Rahul Kukreja,
                                                              Advocates for OARC in CA
                                                              Nos. 989/2007, 2258/2014 &
                                                              4263/2016.
                                                              Mr. D. Bhattacharya, SC for
                                                              OL
                                                              Mr. Y.P. Narula, Sr. Advocate
                                                              with     Mr.      Ujas   Kumar,
                                                              Advocate.
                                                              Ms. Pallavi Shali, Advocate for
                                                              applicant.
                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 16.01.2024 The Hon'ble Judge is on leave today. List on 19.03.2024.

(By ORDER) COURT MASTER JANUARY 16, 2024/sa This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 18:23:38