Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 16 January, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004 & CO.APPL. 989/2007, CO.APPL.
1110/2007, CO.APPL. 1864/2011, CO.APPL. 2258/2014,
CO.APPL. 3176/2016, CO.APPL. 4263/2016
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. Aditya Vikram Bhat, Mr.
Satyajit Sarna, Mr. Devashish
Marwah & Mr. Rahul Kukreja,
Advocates for OARC in CA
Nos. 989/2007, 2258/2014 &
4263/2016.
Mr. D. Bhattacharya, SC for
OL
Mr. Y.P. Narula, Sr. Advocate
with Mr. Ujas Kumar,
Advocate.
Ms. Pallavi Shali, Advocate for
applicant.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 16.01.2024 The Hon'ble Judge is on leave today. List on 19.03.2024.
(By ORDER) COURT MASTER JANUARY 16, 2024/sa This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 18:23:38