Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 10 in Karnataka Secondary Education Examination Board Act, 1966 10. Vacancy to be published. - Any vacancy occurring under section 8 or section 9 shall be published by the Board in the official Gazette.
