Calcutta High Court
C.I.T.Wb Iii Cal vs Sree Durga Agencies Ltd on 15 December, 2014
Author: Manjula Chellur
Bench: Manjula Chellur
I.T.R. 32 of 1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income-Tax)
Original Side
C.I.T.WB III CAL.
Versus
SREE DURGA AGENCIES LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 15th December, 2014.
For the Appellant :
For the Respondent :
THE COURT : None represents. The appellant as also his counsel are absent. The Income-tax reference matter is disposed of.
Registry is directed to endorse factum of disposal not only in the register but also in the database of High Court.
( MANJULA CHELLUR, C.J.) ( ARIJIT BANERJEE, J.) Rsg AR(CR)