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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(d) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(d)it is accompanied by a report of the valuation of the assets of the LLP prepared by a valuer, if there are any assets of the LLP.