Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 4C in Tamil Nadu Entertainments Tax Act, 1939 4C. [ [Inserted by Tamil Nadu Act 38 of 1974 and was subsequently omitted by Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1989 with effect from 1st July 1989.] ***]
