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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Daman and Diu - Subsection

Section 11(1)(a) in The Goa, Daman and Diu Public Gambling Act, 1976

(a)any person found playing for money or other valuable thing with cards, dice, counters or other instruments of gaming used in playing any game not being a game of mere skill on any public street or thoroughfare or in any place to which the public have or are permitted to have access;