Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] State of Uttar Pradesh - Subsection Section 165(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)A list of the debentures in respect of which an order is passed under subsection (1) shall be published in the Official Gazette.
