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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)[ For constituting the committee under sub-section (2), the Kuladhipati shall, fix months before the expiry of the term of the Kulpati, call upon the Executive Council and the Chairman of the University Grants Commission to choose their nominees and if any or both of them fail to do so within one month of the receipt of the Kuladhipati's communication in this regard, the Kuladhipati may, further nominate any one or both the persons, as the case may be.] [Substituted by M.P. Act No. 6 of 1997.]