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Delhi High Court - Orders

Om Prakash vs Praveen Kumar Gupta & Anr on 12 September, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~20(Appellate)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RFA 991/2018 & CM APPL.51275/2018
                                OM PRAKASH                                     ..... Appellant
                                                    Through:     Ms. Raveena Kataria, Adv.
                                                    versus
                                PRAVEEN KUMAR GUPTA & ANR          ..... Respondents
                                             Through: Mr. Om Prakash, Mr. Praveen
                                             Kumar Gupta and Mr. Rajesh Kumar, Advs.
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                    ORDER

% 12.09.2022

1. At request of Ms. Raveena Kataria on the ground that learned Counsel for the appellant had to travel outside Delhi for some urgent personal matter, re-notify on 21st February 2023 for disposal.

2. Both sides are directed to place on record short notes of their respective submissions not exceeding five pages each accompanied by duly indexed compilations of any judicial authorities on which they may seek to place reliance, with the relevant paragraph nos. indicated in the indexes accompanying the compilations after exchanging copies with each other, at least 48 hours in advance of the next date of hearing.

C. HARI SHANKAR, J SEPTEMBER 12, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.09.2022 10:54:58