Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005 22. All pleading shall set out clearly and concisely. (a)a statement of the relief sought from the Commission; and(b)the reasons why the Commission should grant the requested relief.
