Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1) in Motor Vehicles Act, 1939

(1)A [State Government] [Substituted for the words 'Provincial Government' by A.L.O., 1950.] may make rules for the purpose of carrying into effect the provisions of this Chapter.