Delhi High Court - Orders
Jaspal Singh Alagh vs State Of Nct Of Delhi & Anr on 20 July, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
(VIA VIDEO CONFERENCING)
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 275/2020 and CRL.M.(BAIL) 7889/2020
JASPAL SINGH ALAGH ..... Petitioner
Through: Mr. Rakesh Tiku, Sr. Advocate with
Mr. Mohit Khanna, Advocate.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Raghuvinder Varma, APP for the
State.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 20.07.2021 Hon'ble Judge is on leave today. List on 15th September 2021.
BY ORDER COURT MASTER JULY 20, 2021 P Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:20.07.2021 16:43