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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) And Anr. vs Union Of India And Ors. on 24 January, 2018

Bench: Chief Justice, A.K. Sikri, A.M. Khanwilkar, D.Y. Chandrachud, Ashok Bhushan

WP(C) 494/2012
                                               1

         ITEM NO.501                   COURT NO.1                  SECTION PIL-W

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS

                               Writ Petition (Civil) No.494/2012


         JUSTICE K.S. PUTTASWAMY (RETD.) AND ANR.               Petitioner(s)

                                              VERSUS

         UNION OF INDIA AND ORS.                                Respondent(s)

         (With appln.(s) for impleading party, clarification/direction and
         intervention)

         WITH W.P.(C) No.833/2013 (PIL-W)
         W.P.(C) No.829/2013 (PIL-W)
         W.P.(C) No.932/2013 (PIL-W)
         W.P.(C) No.37/2015 (PIL-W)
         W.P.(C) No.220/2015 (PIL-W)
         W.P.(C) No.231/2016 (PIL-W)
         W.P.(C) No.797/2016 (PIL-W)
         W.P.(C) No.342/2017 (PIL-W)
         W.P.(C) No.372/2017 (X)
         W.P.(C) No.841/2015 (X)
         W.P.(C) No.1058/2017 (PIL-W)
         W.P.(C) No.966/2017 (PIL-W)
         W.P.(C) No.1014/2017 (PIL-W)
         W.P.(C) No.1002/2017 (PIL-W)
         W.P.(C) No.1056/2017 (X)
         S.L.P.(Crl) No.2524/2014 (II-A)
         T.C.(C) No.151/2013 (XVI -A)
         T.C.(C) No.152/2013 (XVI -A)
         T.P.(C) No.1797/2013 (XVI -A)
         T.P.(C) No.1796/2013 (XVI -A)
         T.P.(C) No.313/2014 (XVI -A)
         T.P.(C) No.312/2014 (XVI -A)
         T.P.(C) No.921/2015 (XVI -A)
         CONMT.PET.(C) No.144/2014 In W.P.(C)       No.494/2012 (PIL-W)
         CONMT.PET.(C) No.674/2015 In W.P.(C)       No.829/2013 (PIL-W)
         CONMT.PET.(C) No.470/2015 In W.P.(C)       No.494/2012 (PIL-W)
         CONMT.PET.(C) No.444/2016 In W.P.(C)       No.494/2012 (PIL-W)
         CONMT.PET.(C) No.608/2016 In W.P.(C)       No.494/2012 (PIL-W)
         CONMT.PET.(C) No.844/2017 In W.P.(C)
    Signature Not Verified
                                                    No.494/2012 (PIL-W)
         CONMT.PET.(C) No.34/2018 In W.P.(C)
    Digitally signed by
    SATISH KUMAR YADAV
    Date: 2018.01.27
                                                    No.1014/2017
    10:49:23 IST
    Reason:




         Date : 24-01-2018 These petitions were called on for hearing today.
WP(C) 494/2012
                                             2

       CORAM :
                     HON'BLE     THE   CHIEF JUSTICE
                     HON'BLE     MR.   JUSTICE A.K. SIKRI
                     HON'BLE     MR.   JUSTICE A.M. KHANWILKAR
                     HON'BLE     DR.   JUSTICE D.Y. CHANDRACHUD
                     HON'BLE     MR.   JUSTICE ASHOK BHUSHAN


       For Petitioner(s)   Mr. Anish Kumar Gupta, AOR
                           Mr. Avdhesh Kumar Singh, Adv.
                           Mr. R.K. Rajwanshi, Adv.
                           Mr. R.K. Rajwanshi, Adv.
                           Mrs. Rita Gupta, Adv.
                           Mr. Rajender Kumar Singh, Adv.
                           Ms. Deepshikha Bharati, Adv.
                           Ms. Harsha Manav, Adv.

                           Mr. Shadan Farasat, AOR

                           Mr. Shyam Divan, Sr. Adv.
                           Mr. Pratap Venugopal, Adv.
                           Mr. Anuj Sarma, Adv.
                           Mr. Udayaditya Banerjee, Adv.
                           Mr. Prasanna S., Adv.
                           Ms. Samiksha Godiyal, Adv.
                           Ms. Kritika Bharadwaj, Adv.
                           Ms. Kanika Kalaiyarasan, Adv.
                           for
                           M/s. K J John And Co., AOR

                           Ms. Jyoti Mendiratta, AOR

                           Mr. Shyam Divan, Sr. Adv.
                           Mr. Abhishek Atrey, AOR
                           Mr. Ravinder Lokhande, Adv.

                           Ms.   Archana Pathak Dave, AOR
                           Mr.   Pavan Bhushan, Adv.
                           Mr.   Jayavardhan Singh, Adv.
                           Mr.   Talha Rahman, Adv.

                           Mr.   Shyam Divan, Sr. Adv.
                           Mr.   Vipin Nair, AOR
                           Mr.   P.B. Suresh, Adv.
                           Mr.   Udayaditya Banerjee, Adv.
                           Mr.   S. Prasanna, Adv.
                           Ms.   Samiksha Godiyal, Adv.
                           Mr.   Abhay Pratap Singh, Adv.
                           Mr.   Prithu Garg, Adv.
                           Mr.   V.K. Biju, Adv.

                           Mr. Pranaya Kumar Mohapatra, AOR
WP(C) 494/2012
                                3


                 Mr.   Anando Mukherjee, AOR
                 Mr.   Prasanna S., Adv.
                 Ms.   Stuti Vatsa, Adv.
                 Mr.   Kumar Anurag Singh, Adv.
                 Mr.   Kumar Shivam, Adv.

                 Mr. Kapil Sibal, Sr. Adv.
                 Mrs. Pragya Baghel, AOR
                 Mr. Koshy John, Adv.

                 Mr.   Arvind P. Datar, Sr. Adv.
                 Mr.   Prasanna S., Adv.
                 Mr.   Rahul Unnikrishnan, Adv.
                 Mr.   Deepayan Mandal, AOR

                 Mr.   K.V. Vishwanathan, Sr. Adv.
                 Ms.   Vrinda Bhandari, Adv.
                 Mr.   Gautam Bhatia, Adv.
                 Mr.   N. Sai Vinod, Adv.
                 Mr.   T. V. S. Raghavendra Sreyas, AOR

                 Petitioner-in-person

                 Ms.   Meenakshi Arora, Sr. Adv.
                 Mr.   Rahul Narayan, AOR
                 Mr.   Apar Gupta, Adv.
                 Ms.   Ananya Ghosh, Adv.
                 Mr.   Gautam Bhatia, Adv.
                 Ms.   Bhavna Das, Adv.
                 Mr.   Anand Kumar Sethi, Adv.

                 M/s.    Meharia & Company

                 Mr. Prashant Bhushan, AOR
                 Ms. Cheryl D’Souza, Adv.

                 Ms. Aishwarya Bhati, AOR
                 Mr. Jaideep Singh, Adv.

                 Mr.   Gopal Subramaniam, Sr. Adv.
                 Ms.   Vaidruti Mishra, Adv.
                 Ms.   Wimbie V.T. Sangma, Adv.
                 Mr.   P. Sriram, Adv.
                 Gp.   Capt. Karan Singh Bhati, Adv.
                 Mr.   Gopal Thiruman, Adv.

                 Mr. Kapil Sibal, Sr. Adv.
                 Muhammad Ali Khan, Adv.
                 Mr. R.V. Prabhat, Adv.
                 Mr. Vikramaditya Singh, Adv.
                 Mr. Omar Hoda, Adv.
WP(C) 494/2012
                                          4

                           Ms. Priyanka Rao, Adv.
                           Mr. Aditya Bhat, Adv.
                           Mr. Gautam Talukdar, AOR

       For Respondent(s)   Mr.   K.K. Venugopal, AG
                           Mr.   Tushar Mehta, ASG
                           Mr.   Zoheb Hossain, AOR
                           Ms.   Ankur Talwar, Adv.
                           Ms.   Shradha Deshmukh, Adv.
                           Mr.   Rajat Nair, Adv.
                           Ms.   Adeeba Mujahid, Adv.
                           Mr.   Rajendra Dangwal, Adv.
                           Mr.   Piyush Goyal, Adv.
                           Mr.   Palash Maheshwari, Adv.
                           Mr.   Fahad M. Khan, Adv.
                           Mr.   Kano Aggarwal, Adv.
                           Mr.   R. Balasubramanian, Adv.
                           Ms.   Aarti Sharma, Adv.
                           Mr.   S.S. Shamshery, Adv.
                           Mr.   Prashant Rawat, Adv.
                           Mr.   Raj Bahadur, Adv.
                           Mr.   Akshay Amritanshu, Adv.

                           Ms. Bina Madhavan, Adv.
                           Ms. Swati Bhardwaj, Adv.
                           Mr. Piyush Dwivedi, Adv.
                           Mr. Prateek Dhir, Adv.
                           Ms. Ramandeep Kaur, Adv.
                           Ms. Shreyasi Kunwar, Adv.
                           M/s. Lawyer S Knit & Co.

                           Mr. Amit Meharia, Adv.
                           Ms. Tannishtha Singh, Adv.
                           Ms. Aishwarya Kumar, Adv.
                           Ms. Ayushi Gupta, Adv.
                           Mr. Akhil Agarwal, Adv.
                           for
                           M/s. Meharia & Company, Advs.

                           Mr.   Sajan Poovayya, Sr. Adv.
                           Mr.   Priyadarshi Banerjee, Adv.
                           Mr.   Pratibhanu Sikngh Kharola, Adv.
                           Mr.   Saransh Jain, Adv.
                           Mr.   Madhavam Sharma, Adv.
                           for
                           Mr.   E.C. Agrawala, AOR

                           Mr. Milind Kumar, AOR

                           Ms. Aishwarya Bhati, AOR

                           Mr. M. Shoeb Alam, AOR
WP(C) 494/2012
                                5

                 Ms. Fauzia Shakil, Adv.
                 Mr. Ujjwal Singh, Adv.
                 Mr. Mojahid Karim Khan, Adv.

                 Mr. Dinkar Kalra, AOR

                 Mr. Gopal Singh, AOR
                 Mr. Rituraj Biswas, Adv.

                 Ms. Rashmi Singhania, AOR

                 Mr. Jayant Bhushan, Sr. Adv.
                 Mr. Kuldeep S. Parihar, Adv.
                 Mr. H. S. Parihar, AOR

                 Mr. Mohit D. Ram, AOR

                 Mr. S. Udaya Kumar Sagar, AOR
                 Mr. Mrityunjai Singh, Adv.

                 Mr. Guntur Prabhakar, AOR

                 Mr. Tapesh Kumar Singh, AOR
                 Mr. Mohd. Waquas, Adv.
                 Mr. Aditya Pratap Singh, Adv.

                 Mr.   Gopal Sankaranarayanan, Adv.
                 Ms.   Savita Singh, AOR
                 Mr.   Shrutunjay Bhardwaj, Adv.
                 Ms.   Veera Mahuli, Adv.
                 Mr.   Shanu Agrawal, Adv.

                 Mr. Jayant Mohan, AOR

                 Mr.   Sanjay Kapur, AOR
                 Ms.   Megha Karnwal, Adv.
                 Ms.   Mansi Kapur, Adv.
                 Ms.   Shubhra Kapur, Adv.

                 Mr. Zoheb Hossain, Adv.
                 Ms. Rohini Musa, Adv.
                 Mr. Nishant Ramakantrao Katneshwarkar, AOR

                 Mr. Ranjan Mukherjee, AOR
                 Mr. Daniel Stone Lyngdoh, Adv.

                 Mr. K.N. Madhusoodhanan, Adv.
                 Ms. Nitya Madhusoodhanan, Adv.
                 Mr. T. G. Narayanan Nair, AOR

                 Mr. V. G. Pragasam, AOR
                 Mr. S. Prabu Ramasubramanian, Adv.
WP(C) 494/2012
                                6

                 Mr. William Vinoth Kumar, Adv.
                 Mr. Sampath Kumar C., Adv.

                 Mr. Jagjit Singh Chhabra, AOR

                 Mr. Jatinder Kumar Bhatia, AOR
                 Mr. Ashutosh Kumar Sharma, Adv.

                 Mr. Abhinav Mukerji, AOR

                 Mr. Mishra Saurabh, AOR

                 Mr. Manish Vashishtha, AOR

                 Mr.   Anil Grover, Adv.
                 Ms.   Noopur Singhal, Adv.
                 Mr.   Shivam Kumar, Adv.
                 Mr.   Sanjay Kumar Visen, AOR

                 Mr. Shiv Mangal Sharma, Adv.
                 Mr. L. Mohapatra, Adv.
                 Ms. Ruchi Kohli, AOR

                 Mr. Manoj K. Mishra, AOR

                 M/s. Arputham Aruna And Co.

                 Mr.   J.S. Attri, Sr. Adv.
                 Mr.   Varinder Kumar Sharma, AOR
                 Mr.   Suman Rani, Adv.
                 Mr.   Chandra Nand Jha, Adv.

                 Mr. Varinder Kr. Sharma, Adv.
                 Mr. Sanjeev Kumar, Adv.

                 M/s.    Corporate Law Group

                 Mr. Aniruddha P. Mayee, AOR
                 Mr. Avnish M. Oza, Adv.
                 Mr. Chirag Jain, Adv.
                 Charudatta Mahindrakar, Adv.
                 Mr. A Selvin Raja, Adv.

                 Mr. Garvesh Kabra, AOR

                 Mr. Harish Pandey, AOR

                 Mr. R. Sudhinder, Adv.
                 Mr. Ashok Mathur, AOR
                 Ms. Amrita Sarkar, Adv.

                 Mrs. Anil Katiyar, AOR
WP(C) 494/2012
                                7


                 Mr. Anip Sachthey, AOR

                 Mr.   Rakesh Dwivedi, Sr. Adv.
                 Ms.   Hemantika Wahi, AOR
                 Ms.   Shodhika Sharma, Adv.
                 Ms.   Sansriti Pathak, Adv.
                 Mr.   Zoheb Hussain, Adv.

                 Ms. Anitha Shenoy, AOR

                 Dr. (Mrs.) Vipin Gupta, AOR

                 Intervenor-in-person

                 Mr. Amit Sharma, AOR
                 Mr. Dipesh Sinha, Adv.
                 Ms. Ayiala Imti, Adv.

                 Applicant-in-person, AOR

                 Mr.   Nipun Saxena, Adv.
                 Mr.   Navnit Saxena, Adv.
                 Mr.   Devanshu Sajlan, Adv.
                 Mr.   Aditya P. Arora, Adv.
                 Mr.   Rahul Unnikrishnan, Adv.
                 Ms.   Pallavi Pratap, AOR

                 Mr. Jogy Scaria, AOR

                 Mr.   Wills Mathews, Adv.
                 Mr.   Ginesh P., Adv.
                 Mr.   Ashish Kumar Singha, Adv.
                 Mr.   Rabin Majumder, AOR

                 Ms. Vanita Bhargava, Adv.
                 Mr. Ajay Bhargava, Adv.
                 Mr. Abhisaar Bairagi, Adv.
                 for
                 M/s. Khaitan & Co., Advs.

                 Mr. Harsh Kaushik, AOR

                 Mr. K. R. Sasiprabhu, AOR

                 Mrs. Pragya Baghel, AOR

                 Dr.   Lalit Bhasin, Adv.
                 Ms.   Nina Gupta, Adv.
                 Mr.   Tushar Sharma, Adv.
                 Mr.   Mudit Sharma, AOR
                 Ms.   Palak Chadha, Adv.
WP(C) 494/2012
                                8


                 Mr. Nishe Rajan Shonker, Adv.
                 Mrs. Annu K. Joy, Adv.
                 Mr. Alam Anwar, Adv.
                 Mr. Reegan S. Bel, Adv.
                 Mr. Manav Vohra, Adv.
                 Mr. Krishna Dev J., Adv.
                 Mr. Amith Krishnan, Adv.
                 Mr. Mohammed Sadique T.A., Adv.
                 Ms. Svadha Shankar, Adv.
                 Mr. Alim Anvar, Adv.

                 Ms. Anindita Pujari, Adv.
                 Ms. Kavita Bhardwaj, Adv.

                 Ms.   Ashima Mandla, Adv.
                 Mr.   Fuzail Ahmed Ayubbi, Adv.
                 Ms.   Mandakini Singh, Adv.
                 Mr.   Sidhant Sharma, Adv.
                 Ms.   Deepali Dwivedi, Adv.
                 Mr.   Gaurave Bhargava, Adv.
                 Mr.   Kuber Boddh, Adv.
                 Ms.   Priyanka Aggarwal, Adv.
                 Mr.   Nayandeep Singh Matta, Adv.
                 Mr.   I. Mushtaq, Adv

                 Mr. J.M. Kalia, Adv.

                 Mr.   Syed Jafar Alam, Adv.
                 Ms.   Shivani Khandekar, Adv.
                 Mr.   Aman Shukla, Adv.
                 Mr.   B. Vivekananda, Adv.

                 Mr.   Edward Belho, Adv.
                 Ms.   K. Enatoli Sema, Adv.
                 Mr.   Amit Kumar Singh, Adv.
                 Mr.   K. Luikang Michael, Adv.

                 Mr. Shuvodeep Roy, Adv.
                 Mr. Sayooj Mohandas M., Adv.

                 Mr. Bhupesh Narula, Adv.
                 Mr. K.V. Jagdishvaran, Adv.
                 Mrs. G. Indira, Adv.

                 Mr. K.V. Vijayakumar, Adv.
                 Ms. Maitreyee Mishra, Adv.

                 Mr. Karan Bharihoke, Adv.

                 Mr. Bhanu Pratap Singh, Adv.
                 Mr. Chitta Ranjan Mishra, Adv.
WP(C) 494/2012
                                9

                 Mr. Rahul Baid, Adv.
                 Mr. Sarthak Chaudhary, Adv.

                 Mr. S. Mukherjee, Adv.
                 Mr. Manoj K. Mishra, Adv.
                 Mr. Umesh Dubey, Adv.

                 Mr. Leishangthem Roshmani Kh., Adv.
                 Ms. Haibam Babina, Adv.
                 Mr. Amit Kumar, Adv.

                 Mr.   A. Mariarputham, Sr. Adv.
                 Ms.   Aruna Mathur, Adv.
                 Mr.   Avneesh Arputham, Adv.
                 Ms.   Anuradha Arputham, Adv.
                 Ms.   Simran Jeet, Adv.

                 Mr.   Soumitra G. Chaudhuri, Adv.
                 Mr.   Chanchal K. Ganguli, Adv.
                 Ms.   Shikha Aggrawal, Adv.
                 Mr.   Raja Chatterjee, Adv.
                 Mr.   Piysh Sachdeva, Adv.
                 Ms.   Narmada, Adv.

                 Mr. Leishangthem Roshmani Kh., Adv.
                 Ms. Naibam Babina, Adv.
                 Mr. Amit Kumar, Adv.

                 Mr. Devadatt Kamat, Addl. Adv. Gen.
                 Mr. Joseph Aristotle S., Adv.
                 Mrs. Priya Aristotle, Adv.
                 Mr. Rajesh Inamdar, Adv.
                 Mr. Ashish Yadav, Adv.
                 Mr. Aditya Bhat, Adv.

                 Mr.   Saikrisha Rajagopala, Adv.
                 Mr.   Julien George, Adv.
                 Mr.   Arjun Ranganathan, Adv.
                 Ms.   Arundhati Gopal, Adv.
                 Ms.   Vaneesha Jain, Adv.

                 Mr. Anirudh Wadhwa, Adv.
                 Mr. Atul Shankar Vinod, Adv.
                 Mr. M.P. Vinod, Adv.

                 Mr. Jayesh Gaurav, Adv.
                 Mr. Ratan Kumar Chaudhuri, Adv.

                 Mr.   Sriram P., Adv.
                 Ms.   Khushbu Jain, Adv.
                 Mr.   Vishnu Shankar M.S., Adv.
                 Ms.   Athira G. Nair, Adv.
WP(C) 494/2012
                                            10


                               Mr. P.V. Surendranath, Sr. Adv.
                               Ms. Reimitha R. Chandran, Adv.


                        UPON hearing the counsel the Court made the following
                                         O R D E R

Mr. Shyam Divan, learned senior counsel continued his arguments.

Matter be listed on Tuesday, the 30th January 2018 for further hearing.

(Subhash Chander) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar