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[Cites 0, Cited by 0] [Section 1158] [Entire Act]

Bengal Presidency - Subsection

Section 1158(c) in Police Regulations, Bengal , 1943

(c)Sub-vouchers, which are usually the Superintendent's pay cheques, duly receipted on the back, shall have separate consecutive numbers, commencing each month with "No. 1" written on them conspicuously in red ink. This number shall be entered in column 1 of the contingent bill.