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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(1)(a) in The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005

(a)if the land was subject to substantially similar restriction under any other law in force on the date on which the restrictions were imposed by or under the Act;