Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(ix) in The Punjab Apartment Ownership Rules, 1995 (ix)appoint, suspend, dismiss or punish employees subject to any conditions laid down by the Association from time to time and to take proper securities from them;
