Section 27(1) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

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State of Chattisgarh - Subsection

Section 27(1) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)The fees to be paid for the grant of a certificate of registration under Rule 24 shall be as specified below, namely : -If the number of workers proposed to be employed as building workers, for a building or other construction work on one day :

(a)	is up to 100	Rs. 100.00
(b)	exceeds 100 but does not exceed 500	Rs. 500.00
(c)	exceeds 500	Rs. 1000.00

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State of Chattisgarh - Subsection

Section 27(1) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008