Andhra Pradesh High Court - Amravati
Yedlapalli Adinarayana Murthy vs The State Of Andhra Pradesh on 22 September, 2023
* eet a IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI 'Ey ve (SPECIAL ORIGINAL JURISDICTION} ~~ FRIDAY, THE TWENTY SECOND DAY OF SEPTEMBER" . TWO THOUSAND AND TWENTY THREE 3 } 'PRESENT: y ? THE HONOURABLE SRi JUSTICE VENKATESWARLU NIMMAGADDA «- t WP NO: 19439, 19747, 19748, 19749, 19750, 19769, 19791, 19797, 19798, 19800, 19802, 19803, 19804, : 19805, 19807, 19817, 20086, 20087, 20090, 20095, 20108, 2110, 20411, 20118, 20719, 20122, 20123, 20424, 20428, 20127, 20128, 20129, 20130, 20191, 20132, 20133, 20135, 20139, 20141, 20142, 20199 , 20249, 20361, 20548, 19443, 19445, 19467, 19474, 19476 & 19490 OF 2023 WP.No.19439 OF 2023 ome Te en a sen Sens "Between : : vy : a os erasers voneeeaesy inmaeeers 2AM Sunvetha,-DiS iM Baba a0 Aged 47. yeas 'Dist : Mae ipatnam, Re Flat N6503; GK, Rar Se, 'NS ae The State: of Anda Piddash, LOR its Spacts ~ ex ise), 'Departnete Sar Bui ing eS eoee he lsc SS Oot "Awvulatah, 'SIO\A seen Officer QO. OF One Madhur f _ AEE xoise Offoar O01 EK ms nra Pradesh " re pts a, Low a) . es, . « we oO aot ¥ rer ai _ es no aE ys 2 wy de * ' . a - . oy oe eee DRED, Sopale bare Respondents. _ Regen cine Petition, under Article: 236 sastitution of India is fled! "praying the. . the s circumstances stated in: the Bigs in fled, therewith, the High Gout, may be pleased to \ ON _ issue.an appropriate writ, onder retdirsetion: more particularly ones the nature Of wht of Mandamus daclaring. the acti laa: af the 26 respondent inj issuing G:0.RLNo. G79, Rev. (Excisa). 'Dept... DR34 OF SSiaridioonsequential. G.0, RLNO6S4. DES: OF: 2023 as: illegal: arbitrary and. violad ¢ Need) 16. and 27 of the: Constitution | Of India and! further. declare that fh petitionbrs Tae" entitled. 'to Be continues: inv. # P, Exelge 'Department' ; -- gn iA NO OF e028 - Ratition under. Be Rois te, "fi led praying thatin ithe ciroumstances stated. in. the affidavit led: ii pHortaye the writ petition, the High Court. May be pleased may be: pleased. tocdifept, the) ifespondents fo. continue | the peliieners as __ > District Prot, & Excise. Slipedntondents.A im 'thelr. Fespective' plates: by suspending the. GO: RENG.684, DES1.07.2023-7 issue bythe qs respondent; pending aispasi al of WP.No. 19439: of 2023, on thé site Sttie High' Court | a The petition coming on for hearing, pon perusing the Petition and the affidavit filed in support thereof and the orders of the High Court ordar dated 02.08.2023, é ? 03.08.2023, 18.08.2023. 22.08. 2023, 28.08.2023, 29.08.2023 & 05. 09.2023 made herein A and upan hearing the argumenis of Sri Manoj Kumar Bethapudi, Advocaie for the Petitioner and GP for Services ~ | far the Respondent Nos. 1 to 4, Sri TSai Surya, Athocate for the Respondent Nos, 5 fo 10, the Court made the following f Sa anatayana,. Sio.P.s Z Py! haces "APSBCL J AREY te {RE AG sae Pagayya "Aged. $0. years, * ! mnst ab a a tehea, Srila Bist ee ge. Muitiy Aged 5 yeate, Slee. Probie aH. te a Depst, "Etehorla,, Seka later Ot of - fam, S/O, ate Aapala Sucase S1.yeats, Qc "es 'fond Constabh a Pradesh: _ oo oP Late Appa Rao Aged 5 years; ood rofand fog : eet spemamasos Sttkaketam 'Distriet! hea ee adeah - ~ a ae Se - ANID: ce 1. The State of Aedhra Pradesh Repioy Rs Special Chief Secretary Revenue. a (Excise) Deparment AP . Sedhetariat, Velagapudi Amaraval, Guntur Oistios @ The Commissioner of Protibition and Exelse'tndhre- Pradesh, fie awada Vr TR pera go aS ge he _ eaten inact im mm HOyAaWAGS | NER Disttict ae = ees yay 8. The Commissioner, Special Enforcement Bucoau, Andita Pradesh, > "Mangalagis, Guntur District ue * _ es 4 boo. Hes District Prohibition and Exelse Officer, Sikakulam District, Srikakulam, | Loe ndhra Pradesh | a 7 i Pf. . on -- os Respondents is ; Petition under Article 226 of the Constitution ef india praying that in the Q croumstances stated-in the affidawt filsd therewith, the High Goun may-be pleased foissue a writ, order er direction fore particularly ond in the nature of a writof mandamus declating the action Gfthe 1st respontient in issuing GO. Rt No. ATS Revenue (Excise) Department dated 31-07-2023 wherein Yormulating the guidelines for allocation of Head Constables and Gonstables between Special Enforoemant Bureau and Prohibition and Excise Department aad vice versa 'and -consagueritial proceedings 'vide C.R.N& S11G/RQ023/CREVA1-4 dated a1 ~O8-2023 of the 2hd fespondent wherein allotted the petitioners to Special Enforcement Buraay is Megal, arbitrary, ufjust and violation of Aniclas 14 and t6-of the eonstitution of India and consequently sét aside the same by directing the respotdents 44 sermit the petitioners to continue in-Prohibition and Excise Department: - IANO: 4 OF 2023 . ae _ . Petition under Section 181 CPC praying that in ihe circumstances stated in the affidavit filed in support of the petition, the 'High Caultt may be sleased to suspend the operation of G.O. Rt Nov 878. Revenue (Excise) Depariment dated 34- . 07-2023 and consequential proceedings vide C.R.NG. 2118 2O23/CRE/A1.3 dated i. 91-08-2023 of the dst and.and respondents in sa far as the pettionars are concerned . af continue them in Protibition and Excise Depariment, pending disposal of WP T8747 of 2028. an the file ofthe High Court, The petition coming on for hearing, upon perusing the Petition and the affidavit wo fed in support thereof and the earlier order of the High Court dated 04.08.2023, < 18.08.2023, 22.08.2023, 28.08.2023, 29.08.2025 & 05.09.2023 made herein and upon hearing the arguments of Mis. Kavitha Goltipati, Advocate for the Petitioner and of GP FOR SERVICES | for Respondents: mons OWRIF PETITION NG: (a7d8 GE Son (A. Manda: Indumathi, "os ARSBCL IMEL Ds sok Anh *: Dist) Andhra. Pradesh socio iy ae : : | ate . Petidoners : he & P. Bamohandra Kurt BSA Ganapathi Babu; be og } Oepar nie Special hier Seorctary: Reva noe 2. The 'Sorat afi ot PI ; Velagapudi Amaravatl, Guntur, Distr wi ect : aUTUE het feb. 3 a Re Oistice - rfition and Excise, Andhra' Pradesh, Vifayawvada: . The Commissioner, ; : 'Spociat Géforeament Bureau Andhra: Pradesh, Vijayawada N.TR, DIS righ a Apart, Age 53 Years » Enforoeniont gb.53 Years), Entorcarme nod api lis nt inspector, uit: cage 48 Yeats, Enforcer : a nant f. 8 'Nagaveni Bio. "Jade oe a ae papatiam a, ae ce i: : Wy SAge 49 Years, Enforcdment ins act SS + Dis iret a om a inttigence Wing, N Bot M: venkataragy, Lec : : "AraRY, ASR: District . Sores Age ST y, Enforcement Wenectoe + ae ee aaa for. all location: of perso _ omtation lira. Sf a ¢ 14cJ Srinivasa Rao, So Balanhas . Purushothepur ram. ie ope Paint 8 ws Respondent Nos. 4 4. saiinpieadede '28: sper Court Order dated 48-08-2023 vide. '. LA. Noi2 Pot 2023 in WP N N 3 Respondent & sie' "Oonstitution of India. praying that in the z ee frida phled therewith, the High Court may be p! leased 'panicularly ane: in 'the nature of a writ of 43) raspondant in issuing G.O. Rt No. 678, x S1k07-2023 wherein formulating the guidelines edal Enforcement Bureau: and Prohibitiofand ; eonsequential: proceedings. vide CR. No. sof the 2° respondent wherein allotted the aan ft ig Megal, arbitrary, unjust and viclation of siletion of Indiatand consequently set aside the same by -- S ettioners. to continue in Prohibition and to issue a weit, ora or di vis mandamus asians the" act Excise Department and wce'ser a OM AGROZSICPEIAI-1 dated } 308-202" petitioners to Special' Artidie 14 and 16/ofth directing the respondents to; permit the Excise Department. ten oo) Hpi hon Apaee te oe iA NO: A OF a0Es: ' 4.0P6. saying. that in the circumstances stated im sy SiS! UBtition, the High. Court may be pleased to | bUBEG Revenue (Excise) Department dated 31- Bee eUi ~ Petition unde Seétion the aff davit- filed in' support: -suspend the: apération of 07-2023 and consequentia vide G.RNo. BAGMZ2O23/CPEIAT- =| dated & respondents in so-far as the petitioners are concemed 04-08-2029 of the 48 and ee and continue them In: Prghiblonegnextise Department, pending disposal of the above writ petition 'No. 19 748tF 2023%K on the 'a le of the High Court. . ne inh i eatin C8 Rel a rT LUE g QS -_ . a SSTRSSA, Sf, a. LateRathalu: Aged: 40. years. Occ Prohiand: Exdiss oS Pradesh APSBCL | {MEL Bepot, Etcherla, "Srikakulam "(Diseigt | am. 'Rafaham Srinivasa Fao, S¥o, Survam, Aged: St -yeats, Oce.Proh. and Excise" ~farnsts " | a Pra ges APSECL MEL Ospot, 'Bioherla, "Srkakut lam' District. Anghy i 32. Sadana Mallesu, Sia, Sitmhactiatam Aged 51. years, O&-Proh, andExcise : Ga ; oS { Pradesh Ae SBCL (MPL Depot, 'Etcheria, Srikakulam, District: Andhra is 4 Ree. 'sia. Late "Appala: Naidu Age ad 53 yeats, Occ. | Canstabie. MS. > ahs og eee - Srikdeulant Andie fy Pradeshy United' Smewe nes, Bantupall, Ranastalarn, 34. Kuna Simbachalarn, So. LateLaicha masa achal ae ged. 84 years, Doo-Pe of, and&) ise Constable Unitect: Brew ONES. Lid. , Bantupal, Ranastalam Stikokularn OF tet, Andhra Pradesh Ap ayya: "Aged §3- yet id aintupall, 'Ranasts a Andie Pradesh a Sig: She fahan: ged, 31. years, "Dee? ah na MEL nanan "Etchena,. Sr rkakulam oe SS: Ak Mallesward. Rao, Ages years, O60 vandEx Aisha "ease ales Sepa. ¥ orikakulan District. 'Ana og atest: | , Gce-Pron dees . RB Gude. 3) bateNarisintule Aged . St years, OG re sat . igus spree 5 "IME Depot, Bk eherla,, Srikakulan - Dis Get Andhra | Pradesh cata steswareR Rad, fied: 63 years; Ooe-Pt t MPL Repat Btcheria,, 'Srikakulam Dist chatam, 'Sio.Late ierishea uurthy Aged. 58 . years, ae Constable APSBC MEL, Depot. Etcherla, Srikakulam : Late th arn Aged 184 years: Oee- sie andes i Depo : , Btcherla, Srikakulam Dist ™ af ate Chik ff Bate A ed §5 years, "Oce: peehan SSB Sie i 'Depot "Etehers, 'Srikakulam. iNetric! aM fat 'Aged _ Slo, Raa Srikakul am, St ' years, 0 Oce-Prats Soka Cans stable see trick Al dhra Prac Bo wa Aded..49 yeats, © Ope Srikakulam District, AP : Oee-P caret skal "Distic ew Ae: Menda Papathina, DYORala Rao' Aged. 34 years, Dec, Pron a 13. Hanumaathe Cvniitmns Outivase KAU, PO Ranaka Raju Aged $2. Years, a S.Prohandexcise ~ Constable APSBCL IMEL Denat, Eiche Hila, Srikakulam Distnés Andhra | Pradesh MM we, DRaniaya: R20, S/o. Narayana Swamy Aged 88 years, Oco, Pioh: andExcise. fonstable Ag PSBCL MEL Depot, itches, Scika iter, 'District. Andhra Prades oh : Vxcise ~Caristable : APSBCL IME < Depot, Etoherla, Stikakulain District Andhia "Pradesh - Satyanarayana, SioMukhalingamn Aged - 35 "Years, _ Excise Constable APSBCL IMFL Dapot, Elche fla, » Sikaketam Piste St Andhra Pradgsh Ad. oddorat . Venkataramana, Slo. Lato Satyarn, Aged. SZ. years, . | (Ose. Pratarideycise. Constable APSBCL | IMFL Depot, Etcherts,. Seikakeutar --- Distsiet. Andhra Pradesh 2 hy Vonada Rao, Sia. LateNarisimhuld Aged 83 -years, . » Oe ndecse Constable APSBEL MEL Depa Etcherle SH heakulam Bist Pradesh emily Sey 7 et "Ooebe . 46.Kunasivay' 'Sid: Lats. . Chintia" fis0 ges 33. years tchena, Srikakulam: Constable. APSBCL ~UMEL Depot, _ ttadestt 'il eleawaae Rao, 8 foo bexminaraya ana. joes ,foh d-Exciga Consiabia. APSBE. IMF {.. Depot, € Oy et 'Aodhra Pradesh 'hiranieéyvulu; SO Ramanad har "hE SBGL" IMFI b Depot. ats, Oco. Prone anv isttict Radha: Siento: 'Nerave ane Aged Be ae repot, Etcherta, Stik x, 'Aga ao: ei é : "Etcheria, St Krishee Rap | Aged. 6 g2 le { ih ft Depot, E SH ya Aged 83. Yeats, CooProh 7 : BOL, & Soherla, Sak cakuk ~-- "MOA YS pgs fang nk le SAPSECL MEL Depot, Bio. Dharama . Rao. Aged... 2 APSECL IME. Beret, 'Etcherla, 3 dC Excise Conatabls: fa Frade ash, a ied ag years, Oe Exolge: Constable kets im Dist ns ok The petition coming on for hearing, "UPON perusing the Petition and tha affidavit ¢* filed in support thereof and the order of the High Court dated 04.08.2023, 18.08. 2023, 22.08.2023, 28.08. 2023, 29.08.2023 & 05.09.9093 Made herein and upon heating the arguments of M/s. Kavitha Gottipati, Advovate for the Patitioners, and of GP for Excise for the Respondent Nas. 4 fo 3, Sri D.V. Sasidhar, Advocate for ihe Respondent Nos. 4 to ac "WRIT PETITION | NO: 49748. OF 2023 Setween:. _K, dayasimha hota Slo aoramayie Chowdary, Aged § 56: years, Soares SS _ trewery. Offioer) - Mis ted. Ere Worles: Ltd. Bantupal i Ranastalarn, 'Srikabul fan District, AP . teat Patiticnor. AND: 7 1. The: Slate, of Andita: 'Pradesh, Rep-by Rs Special Ghigt Secitary. Revers > fexeise. Department A. Secretariat, Velagapudi Ainaravati, Guntur District . ~. The Gornissioner of 'Prohibition and eae, Anata Pradesh, Miayawada NAT. R. District ; , ee {Respondents Petition under. Atticle 208 of tte Oonstiiition of india praylag: thatie . eo cireumstariogs. Slated Jn the affidavit fled therewith, 'the: High Cour may, be pleased ; 3. %6 issue 'a writ, order or 4 tection FORE. particularly, one in ihe. nature ofea weit af. _ mandamus: 'dedaring the action 'of.the 1° respondent in. issuing G.O:Rt Ne. BTS. woe Revenue. {Excise}. Brearnent dated cea "2023 rabereln t fo Uatin 'the: guide lines: : fae: allocation. of 6 i nifore 7 Buteau and Pr shibition: sind. Excise, a ee Re No. (85. Revenue frets yt {aside f the satte 4 by. - IANO: OF: 2023. - a Pn - 's on: under. Saction 484 LOPS praying: dha 4a the: ciouthstances. stated 48 : the ati avit fi led. in support of the. petition, 'the "High: Court, may 'be please to suspend the operation 9 of ORE. No, 679. Revenue {Excise } Dapadment sated: a a ORG. OR No. B85 Revenue. (Eee) Dan antivient. dated: » S-oheanied. and " continue: ifn | in Protibition REXtise Department, Pending depose or WP. Ne. a7ae "of 2028, on. the fi le ofthe * High Cour, . Sorrento ttrnriptnginnmat ee clare Wh dara see necece. a ett ee The petition coming on for hearing, upon perusing the Petition and the affidavit Sled in support thereof and the order of the High Court dated 04.08.2023, 18.08.2023, " 22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the -- arguments of M/s. Kavitha Gottipati, Advocate for the Petit ioner, and of GP for Services } for the Respondents: See Yt 2 : m sce neinnne si hme - = ' a : a , 'Oe ~ | a WRIT PETITION NO: 19780 OF 2023- o 7 : 5, Cheese io. ees ane nae pees "44 years,' akan fs (AROMO), APSBCE: IMFL Depot, Etcherla, Seikekul ani Srikakulam: is fe APO a Petitioners -- . AND oe We ane the: State of Andra Pradesh, Rep.by its' Special Chief: elaly, Revenues eg o}Departtient AP. Secretariat, Velagapadl Antaravs ; istrict. BT issioner of Prohibition, ahd Excise, Andhra Prades fy ENS Bread, nit "Pradesh, . - 'Proh, Excise Supe "f akhapatiam ¢ -- me ae OSM A Ee: on 'Late MLChitt, Age 35. ISS Juaisr Assistint: Ole $68, ASR me ta 4 | | rare 7 kabel fi Distiict aL, nome Late v. Satyaniarayana, wige a years; slusior Assis stant, - 7 kapalll PDistiet | te ZHINNABO, age 34 yeas. dunior Asstt Ole BSED; \ satan, Vigiatag: any District my Sle: late Duos Bao, age 83: years, "Ole. Deputy: ae So natial Enforsement Pein Misathepatna i os al Nanyach Dis sivict ; 'Parvati © f . Ve Nene Ce aa! a a : o } f . 2 f 5 Respondent Nos. 4 to 16 Impleaded as per Court Order dated 18.08.2023 vide IA.NG. 2/2023 in WLP. No. (9750/2003, . a Respondents Petition under Article 226 of the Constitution of india praying that in the circumstances Stated in the affidavit fed therewith, the High Court may be-pleased to issue a writ, order or direction more particulary one in the natura of a writ of mandamus' declaring the action of the ist respondent in issuing GQ. Rt No. 877 Revenue (Excise) Deparment dated 34-07-2023 wherein formulating the guidelines for allocation of personnel between Special Enforcement Bureauiand Prohibition and excise Department and vice versa and vonseguential proceedings vide C.R.No. 21 102023/CPE/AI-2, § and 6 dated 04-08-2023 of the 2nd respondent wherein allatied the petitioners.to Special Enforcement Bureau is Hegal, arbitrary, unjust and vidlation of Adicle 14 and 16 of the constitution Of india and consequently set aside the same by directing the respondents to permit the pefitieners do continue in Prohibition and Excise Deparment. -- . _ IANO: 1 OF 2023 ~ | oa a Petition under Section 181 CPC praying that in the circumstances stated in _. the affidavit filed in support of the petition, the High Court may be pleased to - Suspend the operation of G.O, Rt No. 877 Revenue (Excise) Department dated 31. 07-2023 and consequential proceedings vide COR.No. 21 10/2023/CPE AA4-2, 5 and S.dated 04-08-2023 of the ist and 2nd respondents in so far a& the petitioners are cefcemed and: continue them in Prohibition and Excise. Deparment, Pending _disposal of WP 19750 of 2023, on the file of the High Court, The petition coming on for hearing. upon perusing the Petition and the affidavit filed in Support thereof and the order of the High Court order dated 04.06.2023, 18.08.2023, . 22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the . arguments of Smt. KAVITHA GOTTIPAT! Advocate for the Petitioners and of GP FOR ° SERVICES | for the Respondent Nos. 1 to 3, Si DV SASIDHAR, Advocate for Respondent Nos. 4 to 15: ae ne aon epee HET 0 Sota a cee ete corre 8 + ca alae ) apeegeinersar enter on wh ie apt cen nner apie mit rey 0 Ladi ol lp 5 SRR CORE Si OER At Ay toga Ee le he 3 ns N 4 a Meh ete TE ea nee ceca Between: A : $k. Nchoboabbasha Sho Hussolnperasonet WRIT: PETITION No: t9798.08.2029 a ACY il gheince: = ope Andhra Pradesh," Andhra Procesh . " ns Roghevoich Slo: Neereswarny, No : & Exel ise. Sub Pepestoy 8, Ger PROF ' Andhra pre ora "Me: Ret: ANginwdl S/oKhuder ivubidain, | wes oh : O- insces se, SNS SU suger and Products Lic. | Sarena: 7 Andhra Pe adiesh. . ~ N ot t & RBBB I Foon te rae UME OE naa tna Salley Sit ag OS Iai basttb ncaa Nh aatey Se ean a tas werd Moin | . ey 10: 5 SRI oer colds pe CUPS spanieeatteene ss ' ch Gopi Keishi slo Veenkeatte Reomanatah, Age 39 years, O6e: Proh.k Sxolss Sub. insoseton Or Distilleries. Renugunta, - Ses "Andhra Prod es. KL Hari Sabu-S/o: Narasalah, Age 41 years, Ode: Prot: & Excise Sub nick « ee SNiSugars oad Products Lid, Sarvepalll, - PNG Pradesh. ~ oP shives Prosod S¥o Venkata Seshaian, - Ages years, Ooo: Head 'Constable, AC Midliones, Netidre, "ap, Andhra Praciesh, . K.Muneich S/o. Munetoh, > Age 48 years Doe: Sorstabie, . _ ACM glance: Nellore, ' Be ¥ . o ' Age 49 years, Cec: Constable, AC Vigionse, Neliora, » Andhra: Pradesh ~ . Andhra Pradesh eo ve Mattienenfube Rao Soi Konddieh, ~ Sid Babu Sie Suorohmanyom, ce Age 48 years, Ooc: Constable, | : CAC Vigtonice, Nellore, 4 Andhra. Pradesh B: Sankaraiah Sio Ramanaian,- AGS 49 years Ose: Constable, ae NVigllanes. Nelors, IG, " Andhcs: Pradesh LK Meaiyeacts SA Kevenaiahy: - a » Age 48 yéors, God: Constants, : : "\ AO Vighdnée, Netfona,. =. And Pradesh, on Os Krishnaiah Sis Pal eich, age 5) years, Goo: Constable). . ~ RMoar Distict Arh .& exis CHRCe, Nellore; Andhrd Proc eh , 48. 19; 20. 22. - BS, 3 AGF BRatham Sia Pendhatalah. ve Age $1 years, Dac: Constable, ' Me District. Proh. & Exoba Office, Nellons, Andhre Prociesh. M Pedmaich Sjo Heearathalah, Age 50 years, Oce: Constable. -Ofg District Proh. & Excise Office. Nel lore, Andhra Pradesh, : Nt 'Mure Arshna S/o 8! Subrahmanyam, . Age. 50 years, Occ: Constable, Ofo Distict Pron. & Excise Offices, Nadiore, Andhra Pradesh, ; CO. Venku Babu S/o Subbaiah. Age 49 years, Oce: Constable. . - Of Oistict Proh. & Excise Offics. Nel fore, Andhra Pradesh. skiMunner Basher S/o. Korrembeasha, "Age 51 years, Occ: Constable; - APSBCL. IML Depot, Nala, - Andhra Pradesh. ; Ch, Afenkate Seshatah S/o 5 Ramatah, Age $3 years, Gcct Gonsianie, _APSBOL IML Depot. Nellore, . Andhra Pradesh, ; ChReamanujulu S/o Penchala lah Age 49 years, Occ: Consiable,. _ APSBCL IML Depot, Nellore. Andhra Prodesh, a AS Stinivasul ud/o suipbarmaiha, Age o4 years, Oce: Constable, APSBCL IML Derot, Nellore, ; Andhra Pradesh. G.Rermash S/o Pada Pancha lala, . "Age 52 years, Cac: Constable, APSBCL, IML Depot, Nellore, Andhra Praclesh. : roa Pn ries : ; H i 28: i, 29. 30, 82. 3d. ta > tates 4 . " : oy ¥. Ornkaran Sfo Newer, Age' Slyears, Ooo: Constabie, SBC. IML Deport. Natlore, Andhra -Prodesh, ; - A, Seenaiah S/o Meera si, Ags SO years, Oca: Constable, APSBCL IML Depot, Nellorg, Andhra. Pradesh. kK, Veerd Sekhor Sfo Rudraich, Age 53 yeas, Occ: Constable; VAPSBCL, IML Depot Nellore, Andtra Prodash, , N. Prasad Sis Kotaloh, Age 38 years, Ode: Constable, - APSE. IME Depot, Nelors. . Anciira Pradesh. P; Ramanaigh S/o Ankit: Age 59 years, Ooo: Head Constable, JAPSBCL IRE Depot, Nat fore, Andhra Practash, ORY Norasirihom Sige Perichdialat "Acie. FAQs Pee oe, ee OPTS, A et able: ~ ARSBECL IME Denot Nellons, Anethra Pradesh. KK Vankelah 9/0 Audalah, Age S4 years, Oce: Cans statis, ° APSBCL AME Denet Nellore, Anahre Prociesh, - CR Rarmnache anclees Rao ofa Ramanaiah, - Age $2 years, Oce: Constabie, . APSBCL IML Canol, Netiora, Andhra Pradesh. Ch. Stinivose Rao S/o Masthan, age a? years, Oona: Constahie, PSBCL IML Depot Nollars, Andhra Pradesh, es 84. A Anjaneyulu S/o Ramealah,' ' Age a7 ow Ooc: Constable. . APSBCL, IML Depot, Nellore, a. Anathira Pradesh. 'S70 ON, Lakshmi Kurnati D/o Sundara 'Ramatah, Age 60 years, Oca: Head Constanie. PSBCL IML Deoot, Nellore. arci Pradesh. "38. P, Vv. Ramnatah S/o Ragaiah, a Age 52 years, Occ: Constable, ' APSBCL IML Depot, Nellore, Andhra Pradesh. 3% V. Thulosiclas S/o Venkata Ramnalah, 7 so - . Age §2 years, Coc: Constable, * APSBCL, IML Depo, Nelicre, -Andhre Pradesh. ~~ .40, CR Ramesh} S/o Masthan Raju. Age $4 years, Oce: Constable, =. ~ APSBCL, IML Depot, Nellore,' ON a ae _ Andhra Pradesh. as Al OP Malokondalah S/o Yonadaich, ° Age S1 years, Coc: Constabia. . ARSBCL IML Depot, Nellore, . Andra Pradesh. 42, kK Veer Swamy S/o Subbaramaiah, . Age S0 years, Occ: Constable. . -ARSBCL.IML Depot, Nellore," Andhra Pradesh. AB OT. Subramanyam S/o Seshaich, | Age SQ years, Occ: Cansiabia, SNJ Sugars & Products Ud. reve Anetra Pradesh, 46. GlSdkanth. s/o Ramonaiah, Aue A? years, See: Constable, SNd Sugrars & Broduots Lid. . Sarvepailt Anmdheo Proad tosh a : iso ° wh | '@ . 8 GS. Murat Mohan S/o subddramaich, hoe SO years, Oce: Constable, SNS Sugars & Products ied,, a . , Sarvepatt, Andra Pradesh. . . , ~ 46- D. Mahendra S/o Kondaiah, ; (Ags 48 years, Ooo: Constante, SNJ Sugars & Produdts Lia, Sarvepaltt, Andhra Pradesh, 47, VY. Kofeswara Naidu ies subba Noid, Age S1 years, Oce: Consiatte, SNJ Sugars & Products Lic, Sarvepalll, Anchra Pracash, 48. 8. Kishore S/o Pecida Mahanandi, *. Age 44 years: Oco: P&E APSECL IML Depot. ak, Hrupathl Distiet, Andra Pradesh, - 49. AV. Suresh Kurnar S/o Venkata Subba Rao, _ "Age SS years, Onc: PRES 5 . _ _UARSECL, IME Depot, Orit, . -- Trupaihl Dishict, Andhra Pradesh, , 8G) Md, Asif Baie s, S/o Ga yor Big, Ags 60 years, Ore: 2 PRESI: APSBCLS IML den: sek Oeil, Hrupatl Sistrick, Andhra Pradesh. 51. K. Venkaio Ramanjaneyulu S/o Dasaradha Rarriaigh, . hoe 5° yes, Choo: PRES, Po m PSBCL IML Deoot Ozift, . ae Troseint District, Andhra Pradesh, _ $2, 8. Prem Kurniat $fo Pulido = : . D4 Age 80 years, Occ: PREHC, . a _ , 4 APSBCL IML Depot Quilt, : z i i Tirupathi District, Andttsy Prcicesh. 4 ' k : SS a _ be Bx as or i Md él. APSBCL IML Depot, Oeil ecioae, 7 & z 3 2 iE Pall a Toto! Sdiniveisuu S/o: Venkaia subbaian, Age 49 years, Occ: PREC. APSBCL, IML Denot Oxi Trupathi District, Andhra Pradesh. ©. Stinivosulu S/o Ramaiah. Age 50 years, Occ! PREC, -- APSBCL IML Bape, O2it, Trupath! District, Andhra Praclesh. G. Venkateswadu S/o Chénchu Rapaich, Age 50 years, Occ: P&EC, APSBCL IML Depot, Ozit, Trupaihl! District, Andhra Practesh. 8. Subbiah S/o Narasalah, Age 47 yeurs, Occ: PREC, . APSBCL, IML Depot, Ozill | | : Trupathl District, Andhra Prociesh... --_ ; T. Bullgiah S/o-Cheanaiah, | Age 48 years, Occ: PREC. . . , OT COE ARR to Truparhl Distiel, Aniahra Pradesh. i. SAinivesulu Sfo Meiretah, . ae 4 Age 81 years, Occ: PREC, APSBCL, IML Depot, Oxi, Tirupathi District, Andhra Pradesh, veChennokeshavulu S/o Thifpatu, Age 50 years, Dec: PREC. | APSBOL, IML Deano Oil, Tirupaih Distiet, Andhra Pradesh. _ B.Thiothama Kumar S/o Subbaich, Age 50 years, Oce: PREC, ABSBCL, IML Depot, Ozll. Truoathi Oishict, Andhra Pradesh. M.Mohan Ras $/o Krishnaicih, ; e Age SO years, Onc: P&EC.. APSBCL IML Decot, Oil Trupathi District, Andhra Proacleash. f . : Se ON Mee aan eaten Sin au ncaa Oa ome nee bes : Serpent ins x ncn ge NE SGN anna tnaonaecen . 62, > M. Raijcjee S/o Murugeshan, - Age 48 years, GcorP&EC, . APSBCL IME Dapok Oeil, oo Teapettil District, Andhra Pradesh, (88.. PSH inivesulu S/o Veeraswamy, Age 80 years, Oco: PREC: ARSBCL. IML Depot, Ovi, . Trupeth Distich Andhra Pradesh, 64 oN, Siva. Kurier S/o Maliaian, Age SO years, Occ PREC, ~ APSBCL IML Depot, Ozill, Beupartht District, Aneihrey Pradesh. 8. .M. Venkata Ramancdidh: ' Sfo Venkata Subbaiah, Age Sl years, Coc: PREC, APSBCL IML Depot "Ozill, 7 Trapait Dishi ict, Andhra Pradesh. 66. CH, Venketes Subbatah S/o Subbolah, Age-d9-years, Ooo: PREC, 7 ° oo.) APSBCL IME Depot, Ozit_ Trupatht Olstriet Andhra Pradesh. ac whe aiicatea gure boy . © G7. , Anitha W/o Venkurécidy, Age: 48 years, Occ: P&E, 'MYS SIN. Olstiiiedes Pvt Hdl {Brewery Division). " Nellore-Dishict, Andhra Pradesh. 68} OK) Kerserna Begum, W/o Khajc. Raharnthutte ah, Age 49 years, : Oc: Prohioiionk Excise inspector, : Do APSBCLUML Repo, Ongole , ; _ Andbra Pradesh Pincacde-523001. : : : : i 3 i : - 69) * SS. Prasuna W/o. KOS, Rame Krishna, Age: 40-year, . . " OoerProhipition& Excise insmector , APSBCL IML Danot, CHGS Andhra Pradesh Pinecde-Se3001, ies FO) Ch, Anil Kumar, S/o. Ajusa Rao , Age Si years, Occ: Prohibition& Excise Sub inspector, P&ES Squad. Ongale .- Andhra Pradesh, Pin Code: $2800). we 71) M. Siva Kumar, W/o Pavan kumar. Age 48 years. 3 Ose: Prohibifion& Excise Inspector, M/s Pearl, Distitery.. Singorayakonda, Andra Pradesh: Pincode-S23 10). , 72) Ki; Bult Batu, S/o Subba Rao Age 46 years - . _OcerProhibifion& Excise Inspector, APSBCL IML Depot, Markapur . - Andhra Pradesh Pin Code: 523316. 73). MiDevika, W/o-Ani Rumer : . oh Age 36 years. - oO ES Con: Prohibliton& Excise Su& imsoector, Pe APSECL IML: Depot, Ongole. ' _ Anetra Praciesh, Pin Code 828001. Fa) -GeVancla Wio Anantha Reddy _. Ages? yecs, oo - : ._Qoe: Prohibitions Excise Sub Inspector, . ¥ A®SBCL- IML Depot Markooun = Andhra Pradesh Pin Cade: 52sste. 78) 8. Ramana Recidy S/o, Narayanc Reddy, - Age 0-year. - . ec: Prohibition& Excise Head Constable, . Asst. Comin, PRE (Vigilance), Gngale andra Pradesh, Pir Code SZs00h FO} KY, Johnson $/o Ratan. ' Age S2 years, _ Goo: ProhibifianéeExeise Head Constable, . € Asst. Comms, PRE (vigianee). Ongele a os Andhra Pradesh, Pin Code 52900). PI AM ELL ENTE ELLE EE ES NG ag ata le te weed te 4 3 fi} "sd mS "nd ay Ment 80) 82} 83} 84) 10 Venkata Rao Akuda Sio Ac Seéshatah, Age: 88 years, "oo - OoorPrakibition& Excse Head Constabie, PRES Squad. Ongole, Andra Pracesh, Sin Code § 528C0). - a Sreekanin Maddinent iSfo Rajo Rao, Age: 38 year, Qec Prohibitions. &xcke Haad Canstable APSBCL IML Dapot, Ongole. Andhra Pradesh, Pin Coca 624001, Chakreapani Kokumont's Sfo Sreeramulu, Age 53. yeas, . Oe: Fronibition& Excis So Head Constabie, APSBCL IML Beno, Ongole, Andhra Pradesh, Pin Qode S23001, Lakshmaiah Sonnayila S/o Laxmaich, Age: 40 years, Oce: Prohibition& excise Head Constable APSBCE IML Depot Ongole, Andbra Praclash, Pin Cade 533001, Satyandrayana Kuribba Sfo Rernulu Age: 37 yaoys, - Gael Océ: Pronibition& Excise Hoel. Constable, - APSBCL IML Depot, Ongale, © Ander Pradesh, Pin Goede 523001, Ch: Nagaiah Sfo Verkuta $ WORRY, Age: 61 year, . Occ: Oca: Prohipition& Exalse Sead Constable, APSBCL IMAL Depot, Morkapur " Andhra Pradesh, § Fin Cade 523316, Ch. Sir YWwrosa Rao, Si C Kotalah 5 Age S4-yeors, Ooo: Pronibition& Excise Head Constable, M/s Pear Distifiecy, Singarayakoncda, . Andhra Pradesh Pincoda-S23ho1, *K Raia Reddy S/o Venkateswara: Reddy. Age 02 yes, _ Dos: Probibifian&-Excise Head Constable, Ms Peart Dist trary. Singer) yoKONGS, 87} 88) 89) BQ ey Anichre Pradesh Pin codes S23), xR Masthon Vari S/o Radi saneb Age: 5) years, ° Ogee: prohibitions Excise Danstable, Asst. Comm. P&E vighance) s, Ongdle, Aridhra Pradesh Bin Cod $2300). K. Nagaroju S/O Rocthalkrshne Murthy, . Age: 48 years, Occ: Proninifion& Exe ise Comshable, Agst. Commi, PRE igi lance). Ongole, Andhra Praciesh, Pin Code 523001. M: Rew! Kumar S/o Chinna Kotaiah: Age: 55 years, oo Ooc: Prohibition& Excise Consiahle, Asst. Commi. P&E Cvigiance), Ongole, Anche Pracesh, Pin Code 523001 \. De: 'Venkateswart uw Sfo Kotaiah, Age 48 yeors, ' Choc: Pronitition& Excise Constable 2, . Asst. Comme, P&é (vigilance), Ongole, Andara Prociesh, Pin Cocks $2300]. Bai Pul Act Rao Sia Seshachalam, Age S3 years . Ocer Prohibhion& Excles Constable, Asst. Cammm.,.P&E (Vighonce), Oagele, Andhra Pradesh. Fin Code 523007. Horinorayana Chatla S/o Kotaloh, AS? 48 years. Soot Prohibitlan& Excise Constable. PRES Squad. Ongole. - Andhra Pradesh, Pin Code $2300). Niraniar: Raddy Suram S/o > Ven kot Reddy, Age: 50 years, Oot Prohibltion& Excise Constable, PRES Squad: Ongole. Andhra Pradesh. Pin Cade S0800). May CaN CA ets EERIE. OF verbo which alee g fd EE OE, 4 3 z ' é & 3 4 x to 3 x "S y : 8 x y 3 3 3 3 3 re G2} a ) Os Q4} 98) = 98) TIN Se oh aaa ASRS IP Loo rata eK eet ace ae tid boer werraergunis ae Mi. Prascact Wi ve Venkata s SMR, Age: Sb-yed . Ooo: Prok jottion®& Excise Cors ane, PRES Squad, Ongole, Ancditta-Pracesh, Pin Code. §23001, Amjed. Boig Modal 3/0 Anammad Baig, 'Ager $1 years: Oca: Prohipition& Excise Constabie. APSBCL IME Pepok sOngele, Andhra. Pradesh, 4 Pin Code 823001. _Anjaneyulu: Vangapati S/o Venkotesweat, Age: 52 years, Ooe: Prohibition& Excise: Constable, APSECL IME Depot: Ongole, Andhra Pradesh; Pin Code $2800), M. Ramana' S/o Chi lance Venkat an, - Age: 48 years, Oecd: Prohibitton® ( Excdge é Sonstable. APSBCL IME: Depot: Sngele, * Anchra. Pradesh 'Pin Gode'523001, | ion Venkatesward Rao: Sie Lover! Norayona, Age: Sé-yerrs, ' Oech rot Hatha tat era wage + UR AELPOY n&-Excias er eH. APSECL IML Bapot, Ongole; Andhra Pracdash. Pir Cade. ED3001, _K. Venkateswartu S/o Venkata Subbalah, , Age: $2 yecrs, Oo: Prohibitions: Excl ise Constatie, . $8) APSBCL IML. Depot Ongale, Andhea Pradesh, Gln Code 523001. --D, Narayancy Reddy § SiS: Subba Reday, Age:.5}. years, he "Pronibitiong Excise Constable, APSBCL IML Depot: Merkapur, Ane Are Praciest in Code: 82931 zen SINR Rar cece ol! wa Lee oe) ON, Subba oh S/o Seshaicn, . Age: Abyeas, : Oce: Pronibiion& Excise Constable, a 2 APSBCL IML Depot, Markapur, : Andra Pradash Pin Code: 823374, _ ; ; TOOK Bhupal Reddy: S/o Gurava Reddy, £ Age: SO years, : ¥, Oca: Prohipiion& Excise. Constable. APSBCL MIL Depot Markanur "Andtva Pradesh Pin Code, S253 16. iO} B. Stinivasala d/o Pothu Raju. Age: Sl-yeans, Oca: Prohl istien& Excise Constable APSBCL IML Depot Markapur, Anagbe Pradesh Pin Code: 823416. 102) PR. Venkate. Rae Sio Venkalab, Age: aS years, Oce: Prolisition&. Excise Constable, APSBCL. IML. Dapot Markapur.. Andhra Pradesh Pin Cece: 523318. ~~ 03) M: Kascioh S/o Kasoich, Age: SO. years, - ocr' Prohibltion& Excise > Constable, APSBCL IML Depot, Markapur, Andhra Pradesh Fin Code: §23316, 104) MM, {Mate guna Roo S/o Musalciah., Age: 4l-yec Occ: Prohioition& éxycise Constable. APSBO LIML. Demot, Markoour Andhra Pradesh Pin Code: ne Pasi, las) OY. Shinivas Liu Sfo Pedda. Venkataion. : . Age: 49 years Qee: Prahiolion& xese Coristable, M/s Peal Disittery, Singarayaxonda, Vanda Pradesh Pincode-823 101. a ey bP RETRO | Be ets NE IA te re hipatinentbibommencre tna 108} 107} 108} - FOSy. V0} 1h}. ae: an 4 (6%) ann iV. Rami Reday 5/0 'Ghinng Venkata Reddy, Ages? yaar, Dec. Prohibitiang Excise Constable, Mis Baad Disttlery, Singoarayokonda, Anahey Pradesh Pindodd-523 101. PW. Rami Raddy S/o Subba Ranga Reddy. "Age: 42 years. Doc: Pral hibition& Excise Constable, M/s Pearl Distillery, Singarayakanda, Andhra Pradesh Pincoce-$23101, O, Subramanyam Slo Raja Rao, Age Sf Years, Ose: Frohipition& exe Constabie, Mis Pearl Distillery, Singarayakonda, Andhra Pradesh Pincode-523101, DO: Lokshrng Reddy 3/o Kot Reddy, - Age: 48 years, . 'Oce: .Prohibifion& excise Constable, - M/s Paad Distilan, Singakayakanda, Andhra Pradesh Pincode-628 107. P. Amaratingeswara Ra S/o Subba Rae, Age: ST years, Oo. Prohibitionk Excise Constable » Mes Pecit Disttienr,, Singerayakonda, ; Anecihi ra. Preactesh Pinoocle-Se3 hol, SV; Rurushothame Rad Sia Koteswara Rew: Age: d&.yacits, - . Ocer Frohibition& Excise Constable, APSBCL IML Desot, Ongole, L Ancitirc: Pradesh, Fin Cocle 823001 DO. Ne rostenhulu Sie Pedde Siddanna: Age: 50 yeas, Oce: Prohibtiion& Exel ise Constable, APSBCL IML. Depot, Ongeole, Andhra Pragesh, Pin Code 823001. He, ae Age. S46. years, Coc: P&ESL 143) meee: "T14} 118. 12), 4 t ¥ Vesoiah S/o Meerion, Age 'ST years, Onc Prohiokion&: Excise Constable, APSBCL | IML Depot Ongole, Ai adhra Pradesh, Pin Code A2300h.. T. Raina Kumar $/o Rainer, Age: 5} years Oce: Prohiblfion& Exole Constibie.. APSBCL IML Dapot, Orgole, Andra Pradesh, Fin Cocle 523001, SKM. Basha S/o Abdul Koraern, | Age: 51 years, , Cec: Prohibifion& Excke Constable, APSECL IML Deport, 'Gngole, Andhra Praciesh, Fin Code 823001, B. Anandhe: Nichi S/o Manikya Rao, Age: 36 years, Ode: Prohiblion& Excise Constable a. APS8CL IML Depot, Ongole, "Andhra Praciesh, Pin Code 823007, h Nagavant DoT. Siva Raju Age 46 years, Occ: PREL , IMEL Depot, Gucliwada, Krishna Distic', Ac P, A, layesree Dia A. Siverarnachad, oa Age 41 years, Coc: P&E, UIMPL Depot Gudiwada, Krsna District AP. ch Devakl D/o Ch: Venkotrao, IMPL Depot, Gudiwada, Krishna Olstict ALP. MM. Rmachandram S/o M. Chinfatoh, Aged years, Occ: PRES, MEL Depat, Gudiweda, KESAAG Disttot ALP. §. Vasu Sfos, Poapaercaa, Age 50 years, Oct PRENC, IMFL Depot, Gudiwado, Krishna Qstict, AYP. cs YRS Mp ep = Smee faeacoescatenanyi aan teeta henna pennies heen agg «atid fied gamma Soon} cre tthomanimerenen canits eR ameaoay CIR Pat * . ae , . . ss ey a ; of : 1% '<s 122, DLRraa Keshaa S/o B. Venkata Subba Rao, AGS Se years, Coc: PREHC: IMEL Depot Suctivada, Krishna Oistiot AS, 323. Rajwapeati Rajosree Dro 7 GR. Vishnumurihy; Age 3% years, Oca: BEC, IMFL Depot, Gudiwada, . Krishna District, AP. Yaa. Kannamredd Sireesha: | Dio K, Venkaion, "Age 33 years, Doce BEE, IMFL Depot, Gudhwada, Krishng District AP. 128. Pecieli Nagababy : S/o P. Radha keane, AGS 33 years, Ooo: PREC. i IML Depot, Gudiwada, ~ Kershner Oistict, 4.P, 126. -Kohusu- Prasad s/o K. Kondalarcs, - -. Age 33ryears, Oe: PRED, IMEL Depot, Suaiwada, Krishna Dishion ae. 18? T. Gepala.Krishra Reddy 3/0 Adireddy. { Age 44 years, Occ: BRET ; oo es _ AMFL Depot Amatapuram, > Krishi Disttiet, AP. i 128. SKI Imarn Hussain Sy o Moutat, i Age: 52 years, : -- » OSer Proh: & Exess: Constabis Qa oS : ¢APSBCL IML Demat, Narasariopé ta; Painady Distiot : - ARCA Pradesh. 3 $ y F3 4 z 4 bs y Bein 133. 128, N. Hussain Khaja S/o Hussain, Age: 50 years. Oo: Pron. & Excse Consiabie. APSBCLAML Dapoft, NoriscraopPis. Palhodu istrict, Andhra Pradesh. Sk, Basha Vali $/o Galeeb Saheb, - Age » 80 years, Occ: Proh. & Exose Head Canstabie, APSBCL IML Depot, 'Narosarciopert, Painady Oistict, Andina orca BR. Jota Lakshmi W/o Lote. Sub6a k Ro, Age: 41 yeas Oce: Proh, & Excise Superiniendent, P & Eo Guntur District, Andhra Fraciesn. ML. Sree Ram Murhy S/o Raghayvala oh, Age: 5o-years, Occ: Proh. & Excise Head Constable, _ APSBCL IML Depot Narasaraopeta, Palnadu District, --Anelhre Pracash. 134, 136. G.Ramaiah S/o Yellaiah, . Age: 87 years, - Qe: Proh. & Excise Head Constable, APSECL.. IML Depot, Nollanacly, Gurtur District, Andhra Pradesh. V. dyothi Wo SK, Yesu, Age: 27 year. -- Oo: Pron. & Excise Constable. APSBCL, IML Depot, Nalliapady, «Guntur District, Anchira Pradesh. VY. Mamat O/o V.Katibaiah, Age 3) yecus. OO: For, XExcse C monstahis, Deputy Commis oner, Flying Squad Guntur Oletrict Andhra Pradesh. Pp, Sreeni nivasa Rao S/o Venkata R strain, Age: 52 years, Oce: Proh .& Exche Head Constable, _ APSECL Me Depot Narasarcopeia., Patnadyu as strict, Ane CATS Pracheash, tysk PEIN Sat Mabe aI et EGE gM DAR eS aaa cate ate 137, 138, 146, PORN en a teres nae TRO aera enna A a anne aP Ng, Sbiet ot cadaetdince sd SK. Kalesha vel, S/o donna Saheb, Ager HS yeurs, 2 Occ: Proh, & Exoisd Subyinspector. APSBCL AL Depot, Narasaraopeid, Painadu-Distict, Andhra Pradesh, D: Swarajhya Lakshmi Wio Late. Venkaheswadu, Age 42 yeas, Ore: Poh. & Exeise Constable, Deputy Commissioner officer, Guntur District, Andara Pradesh. M. Ching Babiu S/o trating Deas, Ags: 49 years, _ ; oc: Proh. & Excise Constable, APSBCL, IML Depot Nollapodu Distriet, Anainrg Preciash, K. Venkatkeswarlu Sfo-Venkaia 'Subhatah, Age: 53 years, oe Occ Proh, & Excise Hace Constable, APSBCL, IML Depot: Paina' Oisitot: Anehra Sradesh, . . Mch Gouse Rasha SfoAbdul Shut, Age: S# years, Ore Proh: & Excise Inspector, APSBCLUIML Genot Painecy Tustriot, jd2. Anetver Pradesh, ¢ 8. Anand Babu S/o Carylawrence, | Age: $2-year, Gee: Prof. & Excise Read Constable, APSBCL IMC Depot, Naliarady Guntur District, oa ee set 6 Oe ' AN day Pp recites; . Ambsali Ravindra Kumar Sfo Adatiah, Age S6 yeas, * QoceRrahy..& Excise Head Constable, "APSBCL. KME Depdt Naficrbocr PXstiot, Andhne Prades, 144) 1.45} 144} 148} 149} "Guntur Dis strict. "Anche Pradesh, 4.80} YW. Prasad Rao S/o Nageswarrae. Age: 52 years, Geo Prohibition& Excise Head Constable, - ~_APSBCL IML Depot, Guntur District, _ Andhra Pradesh .Pin Coder. 29001, ' 8. Sreanivas $/O Madhu Sudan Rao, Age 49 yeas, Boc: Prohibtion& Exase Coristabie, IML- Depot; Guntur Distict, Andhra Pradesh, Pincade: 522001. cS, Sreenivasa R Rao Sto John ' Age 53 years, Oec: Prohibition& Excise Head Constable, IML Bapot, Guntur Disiict, Andhra Pradesh ,Pin Code: 522001. 1. Manikyo Rao S/o Venkaleswarlu, Age: 51 years, . Oo Prahinition& Eycies Constable, IML Depot Guntur Dish! ict, Andhra Pracesh, Pincode: $2200). SK, Kareeamulla Sic Mel Nabi, Age: SO yours. . Oca: Prohibtion& Excise Constable. IML Depot, Guntur Distict, Andhra Pradesh; Pingode: 522001. SK. Masthan Vail, Sfo Adam Shaft Age: SO year. . Oo. Prohibttian', Exel se Constabl an Ph 5 Code: 522603, ¥. Basu So Yenkaioh, Age: 50 years. Qo: Prohibitioné& excise Constable, APSBCL IML Depot, Narasarcieapet Pa inadu, Guntur Oishict: Andhra Pradesh, Pin, Code: 5226038. -- Mee cette oe a a & 154) WM. Ravindra KumoarsS/o Koteswerr: IQ, > Age: S2 years. Goo: Pronibition& Excke Cons stable, ' APSBCL, IML Depot, Bapaila, Guntur District; Andhra Pradesh, Pin Goce: S22 00), i. Hear S/o Sanda fakk, Age: S2 years, 'Ode: Prohibitions Excise Head Constable, APSBCL, IML Depot. Bapatia, Guntur District, Andhra Pradesh, Pin Code: S22101, 0, Subba Rao S/o Singalah. ° - Agerdl years, Oe: Prohibition' Exche Gonstabie. APSBCL, IML Daoot Guntur District, . Andhra Pradesh,. Pincesie: 822001. WN, Koleswara Raa S/o Singaiah., - Age: 49 year, 186} ose: Prohitoition& Excise inspector, PSBCL IML-Depot, Nal op CRLG Sunfur. Gusket istiet, Andhra Pradesh, "t -Pingade: 822005, uM, Ani Korner S/o. kote Kotaioh, Age: 39 years, Gec: Rrohibiiané Excise Head Constable, APSBCL IML Desot Bapatia. Guntur iistiet -- Andhra Pradesh Pingods: Beet, i, Purnachdind ne Reo S/o Kofaiah, * Age: 62 yeors, ec Prohiition& Becca Subdespector, + APSBCL IML Beoat, Norascrcope! Palradu : _ &suntur Distiet: Andhra Pradesh, PinCod 10: 522605. 187). Me 'Subbardo fo Venkata. Kishnaion, AGE. 49 years, Occ! : Prohiiien & Excise' Corstaole, es eet -APSECL AML Depot, Nano aey Outer Guohac Olsirict, Andhra: Pracesh Pin Code: S22005, Sa UE ER RAN ee, 188) . TOO} . Ages 33 years," i - Oox Prohibition & Excle Constable. IML Depot, Norosoraopet Painadu . Guntur Distict, Anais Pradesh 167) Ss. Veeraniangyuu. sto 'Kofesward Ran, "Aged? years. . Occ: Prohibitions Excise 2 inspectir, . AC, Viglanoe, Ongele, Andhra Pradesh, Pincode 52300). K. Suses esta Rao S/o Dasu, Age: §1 years, Oce? Probibifion& Excise Constable, IML Depot, Bapeitia, Guntur Distict, Andhra Pradésh Pincode: 522101... S.K, Noseema; W/o) Taravali, Pirptlodex Se2403. K. Ramesh S/o gubharao, Age: 50 years. Occ; Prohibilion & Excle. Constable. » IML Depot, Nollasady, Guntur District | i. Andie: pradesh, Pincode: 522005, , 362). M. Koteswareircre s/o. Venkataich, ~ Agetsd yeors, . Ode: Prohibltian Re Excbe Constable OAPSBCL AML Denot INGE Painadu, OS): Guntur District, Anche Prociesh, In: Code, 522603, "Arava. Ratnam S/o Popayes, . Age: 62 years, Occ: Prohibition & Exclse cl DO _.§.NJ distilery officer Nellore District, " Andhra Prachesh. 164. Dudikula Paeru Hussain S/o Peeraioh, Age:d5 years, -Cheot Prof; & Exolse Sub-- Inspector, Dist Proh, & Excise Superintande ant Squad, Guntur Andhra Pradesh. Be) é i $ 3 3 2 y 3 ¢ 18, '187, 148, nN Sk Annona cs peasy : > ; PA cama x To TH Sas han et saci g ine PASSERINE si AB tescceatinreewnienwinsreans ES SARS crite eg Taclikonda Sreenivasaly S/o Nageswara Rao 'AGS: ST years, a Gee: Proh, & Excha Constable, APSBCL AML Deanot, Nerasarcopesa, Palnedu Distie f, Andhra Pradesh, . Khogee Yoav RAG S/o Subbs Rex, . Age: dS years, Oce: Proh. & Head Constable, ; APSBCL IML Depot Norasarmapeta, Painadu Disiict, Andhra. Pradesh, ete | Ravola, Porte Saradhi S/e Nagalingeswara-Rao, Age: 81 years, Occ: Proh, & Excise Constable, APSBOL Ht Depot, Noroasoraapete, PainoduDistiict Andhra Fracesh, Ranchibotia Nagavital S/o Sada Siva Soria, Age: SO years, Gee: Proh. & Excise Constable, APSBCL IML Depot Norascraapeta, Padlnadu Disties, var Andhra Pradesh. ae Garlapeta Kondala Réo S/o Vemula Rao,. Age: 49 years," wo ~ » Doe: Proh. & Excise Constable, | oes - APSBCL IML Dapot Norasaraepets., Falinady District, Anahrer Praciesh, ok Subrafrnanyarn Syo: Venkaigh, AGE 48 years, Occ: Proh, & Excise Constable, tos IML Depot, Norasarcopetc. Palnadyu Distiet Andhra-Procash, . a Nogugule: Rajasekhar Reddy S/o Siva'Rema Krishna Reddy, Age: SQ.years, | ~ OC: Poh. BExoige Constable, U?2. IML Depot Narascrcapeta, Patnectu Diskiot, - Andhed Pradesh, Pallapa SHinivasa Rao'sS/o: Kot Veeraiah, Age: 40 vears, , GCc: Bron, & Excise Consfoble, IML Beoot fcrcscaracoehs, Polnadu Disiict, Andhra Pradesh. ee Ta "F783, 6. Siva Sankara RAGS Séo-Chinvaiah, Age: SP years. Ooc: Froh. & Excke Con stable, _APSBCL IML Depot, Bapatia, Andhra: Pracash. : 7 "V4. Kot Sreenivasa faa S/o Aryaneyulu. . - Agee 80 yerrs. Cex: Proh, & Excise Constable, APSBCL IML Depofi Notlapedu, .. Guntur Olstiet Andhra Prackesh, 178. N. Durga Prasad S/o Polaich, "Age: G1 years. . Oo: Proh, Scixcise Constabie, OC Flying Squad, Guritur Disiret, Areinra Praciesh. 176, M. Venkofeswardu S/o Koteawo "aa RAC Age: S1 yaar. Ooo: Prob. & Excise Constable APSBCL, IML Depot, Naras: So oeia, Patnadu District, Andhra Pradesh. ™ VF7. Sdlakshmane Rac $108 See etharamd Swany . Age: 59, Occ: Pron, & Excise Inspector, _APSBCL, Depot, Chittoor. Andnrca Pradesh. (178. -G.Ramakrishna Sosity S/o G. Sclasubramanya Shawne, "Ager dd, ; . Geo Proh. & Excise Sub - Inceptor, ae APSBCL Depot, Chime Sad "Andhra Pradesh. 179. -RVankateswadu S/o R. Konnoiah, 7 Aged, Coe: Proh, & Excls ve Sub - Inspector. APSECI , Dapoki. ¢ "hithoor, Anclhra Prades } x » 180. 18) 182 183... Tad. . a4 MM. Venkoteawandy o/c Mv. Sudsbolah, Agee], Coc: Proah, & Excise, & Hace Cornsfoatie APSBCL Den OL, CAOOT, Andbyo Pradesh, S. Bhaskar Raddy S/o 6 Sieve, Occ: Pt0h, & Exerges Head Constable, . APSBCL- Deport-t, i Ghitfoar, ~ Agdhra Procash, c Babu Sfo Munaswamy, Age:s8. Sec Prok, & Excise: Head Constable.,. APSBCL Depot, i, CHHSor, - Andhra Practesh,; Ch. Parameswaran 3/0-6> Venkatesuit, Age55, oer Prot, & Excise: Heack Constable, APSBCL, Danoh, cn Moor, Andhra Pradesh: D. Rarranaion. Sie Tofappa, Ags: Sd-yaars, Gee rok: "Be Excise: peel Constable. CAPSBRL Deootd. ¢ ChE OOOH. 86: Andina Procieacr oe Nagaria. Sto $ Venkctaraman nc Ager? years, Ooe: Prom, Excise Head Constable, APSBCL, Depot, Chittoor, AndAre Praciesh: "ME Kum Johnson Sf N, 'Meshok Age: 25 Yecus, Oce: Prok, Exctise Constable, APSBCL, Depot cy hiffoor, Andhra Praciash, erg GMS AES a ak GN ee UAE SES ee aces, ANBAR ASI A eek FE me oe /A?. N.Rofasekhor Reddy S/o NN. Menkofaramana Raddy, Agen yeas, Qce: Proh. K Excise Constable, APS8CL Dapol, Chitioa, Andhra Pradesh. . 3 188. SSanthash.S$/a's Subramanyam: Age:34 years. : Oe: Proh, & Excise: Constable, . ; . : APSBCL, Depot, Chittcar, Ancihva Praclash. " Be, «bo Kanatham $/ fo.C: Kashnala mh, Age:ss years. Soc: Pron. & Excise Constable, APSBCL DepeH, Chitfoar, oO i Andhra Praciesh. ~ 190. 8. Revathis/o G.8alan, . Age:32 yeas, Occ: Proh.& Excise Constable. -APSBCL. Depot, Cnittoor, Andhra Procash. 191, . P.Haseana S/o P.Saiman Khan, , . Ages] years, «~ GocrPron. Exolea Cansiahie, : ~ APSEC L. Depot! Chittoor, Andhra Pradesh. 492. -P. Padmavathi S/o Ps Narasimhulu, Age: 31 years. Occ: Proh, Excise Constable. APSBCL, Depot CHitoor, Andhra Pi fadesh, 198,- <<. Kavitha s/o " Ramans, AQSS2 YEAR, Oce: Proh. Excise Constable, ' APSBCL. Depot Chittoor Andhra Pradesh. 194. H. Rajendiia frasad S/o H.Chancrashexharappa, Age: 56 years, . Oec: Proh. Excke Subdnspector, ESTE, Chittoor, Andina Pracesh, SAE inna ee ae same f Sa at Oa 2 Taw a eens a 195. G, Purushiottam SOG » SUbooaramaigh, | " Agex 34 years, ce: Pioh, Exolse <Donstainia, SIF, Chifeoor, Are aires Pradesh, a. VAR, Kumar S/o Rajagopal Nayokar, i Agel yacrs: = . O€c: Proh,.& Excise Constable, ESTF, Chiffoor, Andra Pradesh, : 197, T. Allveli fe Chengoirayutu - Age: 3] years, Occ! Proh, & Excise Constable, ESTE, Chiffooc Ancihra Pradesh, 198; M, Balall S/o. M.Munaswamy, Aged? year, Oe: Proh, & Excise Head Constable i oO isteflary Wing, Chittoor, : - Anthea Pradesh, : 199. G.Radha wo: v K ashi, ; a . AgesOyeas, ~ ; Ot Soy Proh, & Exciee | Head Constable, Distellary Wing. Chittoor, Andi Pradesh, - 'R.. Hemadr So Ramachandra 200. Age: aé years. i . Oct: Proh. & Exclse Constable, ; 2 Oistallary Wing, Chittoor, ' 7 Ancihra Phactesh, 20}. B.S. 'Deepa Wo Suresh, Age36 One Proh. & Exetse Constable, Distellary. Wing, Chittoor, Andhra Pradesh, 202. RAs Ramesh S/o Sankarcich, meee yeOes, Ooo Pron, & Exalse Op nskabte, 203. 205} 208) 207) 208) 309) (¥stefary Wing, Chitfoor, Aardhra Pradesh. M. Prakash s/o iM. Subramanyam. Age: 38 years. . . Orc: Proh. & Excise Constable. Distetiary Wing. Ch Hoar, Andhra Pradesh, ~B. krishna Kurnat S/o 8. Matalah, Age 45 yoors, Goo: Proh.& Excise ingpecton | APSBCLAMEFL, Depot Nandyol "Andhra Pradesh. D. Ramoteishna Reddy S/o DY. Konda Reddy, . Age: 48 yecys, Oec! Proh, & Exelse Inspector. APSBCL. IMPL, Depot. Nandyat . Andira Pradesh. ; Mina. 'Aston Bal lg S/o: Mia Ellas Bag Age 56 years, Oca Proh. & Excise Sub "Inspector, "APSBCL IMFL enol Nandy. Andhra Pradesh. ; 8. Nagaraju SfoB. Naganna. . » Ages d& years, 'Ooo: Proh. & Excise Hood Constable. APSBCL IMFL Deool Nanoyal. Andhie Pradesh. eR, Lokshminarayane S70 RK Maddak an Ags: 8? years. Cec: Proh, & Excbe Lidad 'Constable: - APSBCL IMEL Depot, Nancayal, Ancinre Pradesh. A. Axhile: Wy iON, Lakshm SNarasinng;- Age 30 yeas, ; Ooo: Pron, & Exoe Sub- inspector, -APSBCL, IMFL. Depot. Nandyal. Andbra Pradesh. RAI tn eens . ng ~ --_-- Sen 8 eeeRe EEA with ere ert : 5 ere Sy AEE Ss SSR Sb ON exec? ot . Oe cos . \ ' S. . : . "Ba AD \ | | | 7 to 7 \ 20) S, Sandeep S/o'G.Chandrashekhenr, - oo \ AGE a yeas, on \ Oce; Proh. & Excise Subinspector , APSECL IMFL Depot, Nandyal. ~ Anaera Pradesh. 201} RV, Wishnalah: S/o. Pecida Venvetatah, Age SO years | ; Ooc: Prah. & Exoke Constable, 9 APSE, IMFL Denot, Nandyat ; Andhra: Practesh, 'ss ST2] K, alerarnudu Sf0 K, Ramaiah, Age: §) years, : : Oce: Proh. & Excise Constable, : APSBCL, IMFL Depot, Nanslyal. : Andie: Pradesh. ' 213}. 8. Venkata Subbaiah S/o B. Venkateana, : . Age: 51 years. : Oe: Proh, & Excke Constatie, : -APSBCL, IMEL Depot, Nandyal > Andra Practesh, : oe EE OR Venkata Ramudu, Sfo K-Naganne, 7 . ~ Axge: 53 yerars, _ GeerProh. & Excise Constable, APSBCL IMEL Depot. Nancyar, Andhra Praclash. ; Sk} = By s BY os 3 x 215) 7. Raloang Mio 7. Kofdich, Age: 34 years, Oca: Proh, & Excise Constable JAPSESCLAIMEL Dapot, Nancdyal . : Andhra: Pradesh KO & iS, Achorr S/o G: Joyapal, Ager St yeors, Doe: Proh, .& Exobe Constable, APSECL, IMFL I Repel, Nandy Andhra Praciesh, "of Samet Bathaia Venkateswoarulu S/o Bathala Loksheraian, Age: 60 yours, 7 Coe Pron. & Bice Sub- Inspector. APSBCL IMFL Denot Nandyal.: me j Andhra Pradesh. . -- oe , 5 BS Seer 212} B.C Obulesu S/o 8. Balanns, Age SO years... -- Oce. Proh, &Excbe Constable, - APSBCLIMFL Depot. 'Naindyal | Andhra Pradesh. ; & 219) P, Ramachandnudu S/o P, Ramanna., Age: $2 years, oo Ooo Prom, & Excise Carstable. APSBCL IMFL Depot, Nandyal. Andrey Pradesh. t 200) G. Balaiah S/oG. Venkataiah, ; . Agenda) yeas, Oe: Proh, & Excke Constable. Spy Aqro Primary Unit: Nandyal: JAndha Pradesh. -- 287) ¥. Stinlvasulu S/o ¥. Norasimhuly, _ Age: &6 year. ' Cec: Proh. & Excise Syuo-Inspecher, . APSBCK, IMFL Depot. Mandya. : = Andhra Pradesh." : Soy ete = - 299) P, Bhakta Sesha Raddy S/o P. Venkata Raddy: e : Aga: ad? years: 7 eo 8. Oce: Pron. & Excise Constable. _APSBCL, IMFLDeect, Nondyal,: Andhra Pradesh. 393) D. Stisha Devi W/orG, Muralicihar Reddy. . Age 40 yecs, -- .. _-- - Coo! Proh, GcExcise inspector, . Soy Agro IMFL Oisttleey Unit, Nandyal, Andhra Pradesh. - i x, a | Pees 204) Kou Uma Devi W/o B.V. Tkapanyarn, Age: 42 yeors, Goc: Pron. & Excise inspector, Srl Sanaraya Su Fars yt tre, 'Chellurd, Rayavaran Mandeat, BRA Konoaseemc Oistrics, Andhra Prackesh, foot S, Lokshrnt SuBasini Wéo. Srinivasa ROO, - Age: 47 years, Occ: Proh, & Excise inspiexten, Spy Agro industries Primeiy Unit, Nandyal, i. AACHiG Pradesh, 226) M. Neelokanteswora Raddy S/o M. Nagi Recidly, Age: 40 years, oct Prok, & Exblse iq Mpa, Spy Agro indusities Priory Unit Noandyal, Andhra: Practast, 227) T, Vilayer ChanGrudu S/o. f, Pedda Boloraiu: Age: Syeas, -- ~ Occ: Proh. & Excise Constable, APSBCL, IMFL Denn, Nandyal, Anca Pracash, - po 228). Shivanagi Reddy $/a.D, Nagendranath Reddy, ; Age: 48 years, . Ooe.Proh. & Exoke Haaci Constobis, ; -- APSBCL IMEC Depot, Nandy, ---- Andhra Pradesh, 229) -M. Anjoneyulu S/o M, Ranganta, BO , "Age: 50: yerrs a . OSes Profi. & Excise Constable, APSBCLIMPL Depot, Nandyal, Andhra Preckosh: , ecteta be ee ieee i a 230} JSesha Reddy Sfo ud. Rajasekhar Reeldy, 2 Age: 4S years, Oc: Proh. & Excies Hea: Constable CAPSBOL MPL Depot, Nandyal, Andhra Pracash, INS is Seal } 232) ody 235) "440 pore a) &. Viloya Shaskar s/o o. Subbarayuau, Age: S7 years. Oca: Froh. &xobe Head Constable Say Agro Industries Raémary-Uni, Nandyal, Andhra Pracesh.. Nakka Sucthakar S/o N, Pecieda, Age: 5] years, . Occ: Proh. & Excke Constable, Spy Agro IMFL.Disiilery Unit, . ' Nandyal, Andhra Pradesh Mi Rew Kumar S/o. M. Salaramudu Age: 56 years, . : | "Oeer Pron. & Excise Constable, APSBCL IMFL Depot: 'Nandyal, Andhra PAGER. PK Thulasi W/o BS Chathanya, Age: 42 years, . 7 Occ: Proh. & Excise. inspector. S$ Krishna Entegorses, Chiffoor, Andhra Pradesh, M. Niranjan R Redidly Sis: M. Mun rather Reddy, Age: 47 years, Ooc: Prom. & Exotse Sub-Inspector, Esveecor Distiledas, Kerokambacil, Renigunta, Andhra Pradesh. V.Ramudu S/o'V. Jammanna, Agex oO years: : Ooce: Assistant Pron. & Excise suedt, ME. Depot. Kurnool, Andhra Pradesh. M. Menkofeswerlu So. M. Pedda An yyanna, Age: 49 years, Dac Prohak Excbe inspector, IML Depot, Kurneal, Andhra Pradesh. . &. Gowrl Priya Wyo G: Purusolharn Recicly, Age: 47 years, Mec: Proh.& Excise ingoector, . ML Depot. 'Kumoot, Andhra 'Peadesn, a : 2a} 8, Suresh Boru SfOS S., Romane, oo Age: 55 years, Occ: Froh.& Exoke Head: Constable, | IME Depot, Nandyal, Andiwa Pradesh. - 240) D, Mau Sdb S/o 0. Khajo Miah, . Age: 56 years. Secor Proh.& Excise f Head Constotie, Say Agro, Nandyal. Anohea Pradesh, 241) Nagendra S/o K, Narasirnhutu, 7 Age dO years, oc: Proh.& Excise Head Constable om Spy Agra. Nandyal, Andi Praclesh, * 242). Choxmenna s/o cS. Ungaraudiy, Age: 64 yesors, : "Oe: Proh. & Exchse Constabie, 3 IM Denot Kurnool, Andie Pradesh. ; \ : . SAB}, "Whe Bhoolakshnw Wyo M. Narayana, : os 3 . a. Age Be. Ears, -- Occ: Proh. & Excise Consiabie, ME: Depot. Kumool Andhrd Pradesh, ' ad}: OM: Rajssskhar Reo S/o Ni PR lip. Age: ST vers » sens Proky Excise Constable, SPY: Agr 'Nanciyal. Andhic Pradesh. 245) NL sreedevi WoW, Venkateramana, - Age: a8. yeors, oo Oca: Pron & Excise: Oonsfable ., - IML Gapet Nandyal, Andie Pradesh. B46} A. Luis Kumar $/o J. Arogye Des. , Age: ay years, Ose: Proh.& Excise Constable, IM: 'Depot, Nandyal, Anna Pradesh, ; 287) Nandésswara Reddy S/o Ns Sunk Reddy AGS: 00 years, Soaks SERIE REL. AY oF Ee Res Gicct Pron.& Excise Hoact Constante, IMC Depat, Kumaol Anchro Prade josh. A 248) P. Sinivasuly S/o-P ANKONNG, -- _ Age: 6} years, ; Bec: From & Excke Head Constatie, IML Depot Kurhoct Andhra Pradash. 2) Rumor Sw. warny Reddy S/o & Kishin Reddy, Ager aS years, 20" ., Oe Prone: Excise Constable, DCs ring Squad, Surncad, Andhra Praclesh BO} GoM adhu S/o, Lazarus, - AGS 38 years, Oo: Proh.& Exokea Constable, IML Depot, Nandyal, Ancihica Praciesh. eat) MM. Ramekrishne Reda S/o MM. } Kona Rocky, Age: ao years, Occ: Proh.& Excike Head Constable, Spy Agra ; 2 Nandyol,. Andhra Proidesh. : © 252} Sweiha Rar Wo K Reva Sahayam, . . Age 38 yearn, -- ; | \ (Got: Prok.& Excise Constable, . os a . . Spy Agro, Nohdyat, Andhra Pradesh, _ iy a "Y 253) . P, Jeevomani Wie p. Sudoker, - " Ages3l year, . . Oce: Proh.& Excise Constabie, ES. Squad, Kuroal, Andhra Pradesh, 254) A, Israel Sfo A, Narasanna, "Age: d2 yeas, -- Oot Pron.& Excise Constable, ' Uvil. Depat. Kurnool, Andnrce Pracesh. 205) C. Narsappes Sia, Bhemanna, - o,f os : Age: 52 year, ; Choe. Prok.& Excise Hood Constable, IMAL. Danot, Kurnool, AndbKG Pradesh. 250} ©. Moitikerluna Sfa , Anjaneya, : a : ; Age: ot years, So . - Bore ae eBoy 287) - 258) 259} 2h}. 207) 282. AQELST years, . Gee: Prom.& Excts se. Constable, ~ ce: Proh.& Excise Hed Consiabte, 7 . ' IMAL, Depot, Kurnool Andheey Pradesh, 8, Ramakeshawuta S/ S/o 8, Chennakesavutu rs - Age: ST vecrs Ode: Poh. & Exdied Constobte, IML Depot, Kumeol, Andhra Pradesh. M. Ayvoswoarmulu S/o M. Hussainaiah, AGS SE years, Occ: Proh.& Excise Constable. IMLDepat . Kurnool, Andhre Prodesh, V, Mailletion S/o Vv. Anjaneya, Ager years, Oo Proh.& Excise Constable IML Dapot, Kumool, Andhra P rodesh. MM. Nageralu Sfo Neallennad, Age: S! yecirs, Occ: Pron. & Excise Constable, IML Depot Kuno, AAchra Peadesh, Fr, fanardana ROG S/o TF. Ankcich, Spy. Aga. Namdyal, Andira Frade esh. MM: Horftiia WIG M. Sanianna Age: 3] yeas GC: Pron, & Excise Hed Console, ML Depot, Nahelyat Andhra Pradesh, K. Venkateswortu S/o &, Keshanne, > Age: 58 -yecdrs, _ ce Poh. & Excise Hacky. Constatie, » Ey De Frying Squad, « SEOGH Ancibta Pradesh. Se Veakota Swamy S/o. 5. Subborayuicu, . Age: 52 yerrs: - OSS! Pash. & X Excise Canstabdle, OS FF tyte iW Sq Quad, Kurhdol, Andhra Pradesh, of Cg etcne tet o manne crewene Senne pee ee aS, FP Shorathurnear Reddy Sfo P Venkata Reddy, AGeS2 Years. Coe Prok. & Excise: Constable, D.C Flying Squad, Kurnout, Andhra Prades. 26a. V, Nagarajuna R Renicly Sfo V. Porameswores Recicly. . Age: 36 years, ; sot Proh, & Excise: Corstable, Oc. Flying Squad. Kurnool, Andhra Pradesh. 247. G. Sudhakar S/o'G. Suganpa Age: 32 year, Coc: Proh. & Excise Constable, ES Squad, Kaman, Andhra Pradesh. . 968, GG, Subohan S/o. Mabu Val, Age: 32 yeas, Qo? Prof. & Excise Constable, £8 Squad, Kumed, Andhra. Prackesh. * ™ 969. MAG Gopal Rao S/o M, e-Gudurkac. "Age: &9 years, Doe. Pron. & Excise a Subinspector ESSquac da. Kurnool , Anda. Pradesh. 970, B. Sai Baba S/o B BAdenoa. - Ageél years, Ooo Proh. & Excise Head Constable, "BS Squad, Kurnool, Andhra Pradesh, 971, &, Rangaidh S/o Late ©. Rangalian Age: 60 Years. 7 Oct Proh. & Excise Head Canstable, BS Squad, Kurnocl, , Andhra Praciesh. INGE Bee ee ealNMn eh EE ae x 3 3 5 fen os ha iS ard, 274, 278, G Llano 8465 S.QOdulesu. Age: 83 years. . Oct! Bron, & Exege Constable, ES Squad, Kurt, Andhra Pradesh, &. Seshenng S/0-S.Lakshmanng, Age: 54 years, , WOC: Proh, Exeise Consiabie, IML Depot uUrnaal, Andhra Pradesh, i i B. Gapok KAshna Sled. Rameanna Goud, Age: 8] yecrs. : DeerProh, & Exolse Hear Constable, SPY Agra, Noneyal, Anetra Pradesh, d, Lolehenl oye J. Proabokar Rex, Age: 37 year. | Doe Prab, Exclse Sut ~. ASDeofor, AND » SPY Agro: Noandyat Another 'Pradesh, YAGI Babu So vy Krishnaiah, 'Agr: SO-veor. | /O0e! Pron, & Excise Constable, UML Denot KUMOOL Adin: Procdesh' C.K Sathyanaryana Sie K-Chatweyt Rao: Age: 56 years, ; . DOCo; Ph, & Excise inspector, ALS, (Vig) Chittoor Anche Pradesh, - "The Stote of Andhra Pradesh, | © RED, By. hy Sine, 1G Chi8T Saeretany . fg Government, Revenue €xoke) Department, Secrefcriat Suiding, "Veiogapyar, AMOrovat, Guntur Distiot ap, «+ PEHRONERS Miayawade." ee & The Cortinissionet, Special Eniéroement urea, State of Andre Pratiesh, _ TPlex; Mangalagin, Guntur District AP. --_ : "_ Li ihe Dieser Genera oF Polie hee. wie Ex-Offic iio Pring 1 Beprefay fo. : . Respo nedeants Patton de st 22&- of the Const itution of india. praying that in/the 1 'aff davir fi filed therewith, the pet igh Court may, be: pleased. ie mare | nthe nature ote Wit of aie under Arti te. : ati er. €. ine + 2020. dn. +, sion under Seotion 481 GPC pay nig: that in. the. circumstances: Stated in. igh. Cauirt may: be pk : adings , No. ett 2020/CP EIA. 1, é 21 76/2023/CP BIA all dated 01081202 sti ge > of SO; 'Be Nos, = 8 filles and Bre jeued by "The petition coming ¢ on 1 for hearing, "PON perusing the Petition and the affidavit fled in support thereof and the arder of the High Court dated 04.08.2023, 18.08.2023. + 22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the ¢ ' arguments of Sri P V KRISHNAIAH Advocate for the Petitioners and of GP FOR REVENUE for the Respondents: F é * g : 2 LASER ARON Oe AOC EEE EER OEE CUES ole ne pe pnciuetalteng tenia 1. The. State of 'Andhee Pradesh, Raph 2 PASO, genes ARAL, No. AME OI 2023, 4. Pilla. Radha Kesh 3). Apa Rao. Aged ¢ 62 years, Occ: Peon. atid: Bueie Subs inspector At 6K uci vera, ames 'Sie K Ranaka' bilge Raa. + (hate) Aged 43 years, Gow, - a Santor, Assistant O/o DP and: EO, 'Bhifavaram, West Godavari District, AP = .Patifioners AND | ye its Special Chief Secetaiy y Revenite, ; (& cise): Department AS. Seoretar t, Velagar The Commissioner, "Special: Enforcement : . Mangalagit Guntur Disyiot 5, eponiat: Enforcemont cen, Aadhra Pradesh, UD: SRS, Age. sof, fren Sub-4 inspector SEE Ee: fata Wee Ags. 4 AD & Enfofooment Sub - forcement Sub- 1 lets sector, : « Mvit ARE DY Wenkateswarulu, Age. 19) Enfor ement Subsnspector, ce Station; Tirusgr' NTR.District <-- RRranthi Kirary, > Sig, inspector, if ORM ANar miharadi ene as af * Yedurilanka SEB Cheek post, Konaseana Os jet. Respondent Nos. to 19 impleaded as per ourt Order datedt2 D8. 2028 oe us Oo . Petition under Aricle 228 of the Constitution of India praying that in ihe orcumstances sisted in the affidavit' filed therewith, the Migh Court may be phased to Issue a writ, order! or direction more particulady one jn the nature-of a writ of mandamus declaring the action of the 'Ist respondent In issuing G.O. RENo. 677 - Revenue (Excise) Department dated 34-07-2023 wherein formulating the guidelines | " for allocation of personne! between Special Enforcement Bureau and Prohibition and Excise Department and vice versa and' consequential proceedings vide C.RNa, 2 UIGO23/CPE/A1-2& § dated 01-08-2023 of the 2nd respondent wherein alloted the. petitioners to Special Enforcement Bureau is legal: arbitrary, unjustand violation of Articles 14 and 16 of the constitution of india and consequently set aside the sate by directing the respondents to permit the peiifioners fo continue ih! Prohibition-and _ Excise Department: - a . IANO: 1OF 2023 i : _ Petition under Section 181 CPC praying that in the eroumstanoes stated in the affidavit filed in subport of the petition, the High Court may: be pleased to suspend. the aperation of G.0. Rt Ne..877 Revenue (Excise) Department dated 31- - Q7-2023 and. consequential. proceedings. vide €.R.No: 21I6/2023/CPRE {41-2885 dated 01-08-2023 of the Ist and 2nd respendents in so far as the petitioners are soncemed and continue then in Prohibition & Excise: Department, pending disposal _OEWP 19791 of 2023, cn the file of the High Court. : iene ae The petition coming on for hearing, upon perusing the Petition and the affidavit ; filed in support thereof and the earlier order of the High Court dated 04.08.2003, < 18.08.2023, 22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguinents of M/s. Kavitha Gattipati Advocate for the Petitioners and of GP for SERVICES | for Respondents Nos. 1 to 3, Sf D V SASIDHAR, Advocate for Respondent Nos. 4 to 10: . a we DT DOOTREE TT ENTE CF tp entation e 2 eae A he. a Sugars. hicaited, Tartuk, wc G. Die strict, -- i ee { L : : ' 4 - m8 Pa : Viglauies, pens na upie : 7 S 7 babu S/o. " : (Oc : Be, # Hale fa Mandal, West Godlavart: 4 be ae table, a : Get = District, AP st Gedavar Disteit, "AB f ld -'Gopala. Krishua S/o. Garalayya fo... Aged'54 years, Gee Proh. &Excise Constable, . : f Los IML Depot, Bilimavar am, WiG INstrict, AP oo oy 137. Raia Sekhar S/o.T.Pulla Rao . " § - ged 31 years, Oce :Prok. &xcise Constable, , M/s. GowthamiAgro industries, Vanguru Village West Godavari District, Andhra Pradesh id. Gund¥ Vinod Kumar S/a.s Samuel a Aged 34 years, Occ:Prok. &Bxcise Constable M/s, Biotech (PiLed., Avapadu Vilage West Godavari L istrict, AP - iS.VaAamala S/o. v. Nagesware Rao - ; Aged 32 years, Occ "Preah. &Excise Constable, 7 e M/sJlos Breweries Pytled, Thorpe culagudem {V} . Warangal District, AP 168 Siva Ram S/ jo. Anandbabu 8 Aged 33 years, Occ :Proh. &Bxcise Constable, Capricon Distillery, Annadeva rapadu West Godavari District, AP LZ. K Ranganadh S/o. Venkateswara Rao ; Aged 35 years, Occ :-Proh. &Excise Coristable, os Biotech Pyt.Ltd., Avupadu (V, Nallgjerla Mandal _ West Godavari Disttict, AP 18.4. Mahendra § fo.Babu Rao . Aged 34 vears, Ooee :Proh. &Excise Constable, . M/s. CapriconDistrillery, Annadevarapadu Nallajerta Mandal, West Godavari District, AP Lg.V Sarojini Wyo, Srirama pics Aged 35 years, Oce:Proh.&fxcise Constable ' . Gowtham! Agros, Vangurn, W. . DASE, AP a0. K.Vanitha Rani, Dya. irishna Aged 29 ye: 8, Occ: Proh. &Exoise Constable | IML Depot, | Blurn, Ehuru District, AP eas Petitioners AND i The State of Andina Pradesh Rep. by its Special Chief 'Secretary Reveriue (Excise) | Department AvP. Secretarias, Velagapudi Amaravati, Guntur District. 2. The Commissioner of Prohibition & Excise Andhra Pradesh, | Vijayziwacta NUTR. District "4 uf eT a © Bhimayarar, AP rohibition. and Exciee' Officer. West Godaivari iste, an stated in 'the aida led ferewit oe: k ste 4 awh, JOtder: f Respondents jin that in the. Sin support of the pation, the High € Court may ¢ pleased t Ne. ® operation f 70. Rt Ne. O78 Revenue {Excise} Bay 'Of ihe High Cour" 0M ei. The petition coming on tor hearing, upon perusing the Petition and the afidavit fled in . Support thereof and the order of the High Court dated 04.08.2023, 18.08.2023, 22.08.2023, ". 28.08.2023, 29.08.2023 & 05.09.2028 made herein and upon hearing the arguments of Mis. Kavitha Gottipati Advocate for the Petitioners and of GP for SERVICES [ for Respondents: SERS Usain ei ec nen nee eecin De Rn dee 2 E : 2 SAT ibifion: 'and. By se Ney artivent, f pend dis osal of we Jg7eF oF 2023, an the Me eee # ays 'i 1 Nee ee ee ch - "WRIT PETITION NO: T9798 OF 2029 Bataan: ES ane B 'sidebar, Si: Ro "ub: ee IML Oénst M-Sudha « Sia, Ne Pardons Age it, Kadapa, YORK: Ae Hon "Kumar. "Ag d: faq. "years, on . Depot 'Prodda ia SRiKadapa. District, AP A esr Ahmed Aged ar Heats. Gee. epe adapa, S Rm a ub inspector IML Depot Keciana. ven : ~ 68 5G 1OUSE: Bas SOS. Abdul Sat Saheb Aged. 55. years, Sub: Squad, Kadapa YSR Kadapa Distrie - 4 oPhe State of Red TRE Peattash, & we, f i boa Ghief Seoretary Revenue . « 7 ACEXD e) Departme IA, Star Velag Spudi Amaravath Gur fete | ty Ss oT ; ahi = 86; Andhta: Pr adasti, 'Misyawada Po . In ee < a 'Bureau, Andhra Pradesh, fanies: sigh . « Petition, unaler Ata 28 of. the: Const jolt of Hs porsenuent Sto permit the: Betitions Dépadtments oa 4 1A NOe LOR 2023 Pe lO: undead Section 15Y OBC. praying it 'the. affidavit 'f fee. dn SuOpoR at the. petition, a {AP be 3. 'anh Nail. Aged | 34. years, ee: Pra, ahd Excise. "Sub inspector ns Depot, 'Proddatun SE eden District, AP ; Rec a Prob, and Biles. Prohandéxcise . i tee oh: and. Petitioners * istrict, " S a we suspend the operation FG. Rt No. er? Revenue excise) Department dated 34- 07-2023 and consequential. proceedings vide CARNG. 2116/2023/CPE /Al-2 dated 01-08-2023 of the 4st and 2nd respondents | inisoTar as the petitioners are cancemed and continue therm in Prohibition and Excise Deparment, pending disposal © of WP 19798 of 2023, on the fle ofthe High Court. i . The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court dated 04.08.2023, 18.08.2023, é «22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the = # arguments of M/s. Kavitha Gottipati Advocate for the Petitioner(s}, GP for SERVICES | for Respondents; ce _ WRIT PETITION No») 19800 OF a "Between: ae a Sg hee as g 'Niohas. Kurnat, Sia: LateSembatah Aged 3 years, Gee. Proh, 'andExcise "oe > Bonstable, A Vigilande, 'Blurh, Eluru Gisirict: Ae -_ : 2.7 Srinivasa Rag, Bi, ate Sone cones a0 'Agied: a4 years, Ove Prob: and _ | Excise Constable, Ac a Blue: stich AP oe 2 se ristabt Jie yu, Visyaas, Krista Distict, 2 a te oe de i ie Agee 34 " YESE,.: Prob and: Excise . 10. &h, Piighecwis Rat ' ; cal 2Swa Aged SO years: Oee feo: . _ dials Catista De lees, Vijayawada, Krishas District, "AP a ise. Cons ci oe ~ Petitioner ise Andhrs Pradesh, Vilgyawada 3 re The Gone isslorien: Special Enforcemert Bunsan, Andhra Prac dosh, ONE fur District 4. The Dis rohibition and, Excise Oc er, Keisticia: District, Machiinatnam, : Respondents: = von SY | : --_ tition. under Avticle 226 of the Constitution of india. praying that inthe --// Po, hetinistahtes ceted ee Faw Sted therewith; the High Court: nay te PIERS ES. . * to issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the ist ras, indent in issuing G.O. Rt No. 678 Revenue (Excise) Department dated 34-07-2028 wherein formulating ihe guidelines far allocation of Head Constables and Constables between Spacial Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.No. 24182020 R EA 1S. dated 01-08:2023° of the 2nd respondant wherein alloted. the petitioners fo Siecial. Enforcement Bureau is' egal, arbitrary, unjust and violation of Article 14 and! 48 of the constitution of india and " Be consequently set. aside the same by- directing the' respondents. &. permit the . : veda es ve : = / : sy Ss petificners to continue in Prohibition and Excise Deparment . A by Ns 8 AA NO: 1 OF 2023 : . 4 _ -- Patition-under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the patition, tf e High Court may be pleased te suspend the operation of 6.0. RE No. 878 Reve ue (Excise) Department dated 31- . 07-2023 and consequential proceedings vide CIR.No. 2446/ 2023/CPEIAI-3 dated : . 09-08-2023 sf the tet and 2nd respondents in so far as the petitioners ars concerned ' and continue them in Prohibition and Excise Department, pending. disposal of the above writ petition and pass, Pending disposal of WP. 19800 of 2023, on the file of Poe " a The petition coming on for hearing, upon perusing the Patition and the affidavit filed in support thereof and the order of the High Court dated 04.08.2023 4 $.08.2023 < 22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the " arguments of M/s. Kavitha Gottipatl Advocate for the Petitioners and of GP for SERVICES | for Respondents: as agpigecnrgn ne mi gpa PETITION NOIT880ZOF 2023 4 Between: - NVerikata Ramana \ Officer (FAC), Dep . S/o.N.Natayana Swamy, ot Manager, IMFL Og te of Andhra Pradast, Rep. by its Principal Seoratary, Gbnéiar | - lon Department, Secretariat Building, Velagapud, AnIGRAVAIT ~@ DISHICE ae ee eee he Bs a. Thad 'ommissioner of Prohibition & Excise; Gavemment df Andhid Pradesh, s Prasadampadu, Vijayawada: Kishna Digtd OP a 4.The Con 'sioner, Special Enforcement: Bureau: Government of Andhta. o" Pradesh: Prasadampadi.. Vilsyawada, Kristina Distriet <0 ee rr ee oe a Respondents. ME RENE tANO: 1 OF 2023 a s a eT ee under Section 164 COC praying that/in the Sraematanices ie diet the se afidave filed In support of the petition, the Migh Coun may be olsas sed AO he G. 3 respondents fo continue the Fetitioner in his. prevent place by suspending Nthe 3rd ye RENO.684, OF31.07,2023 issuad by the ist resdondent and proceedings iM net is , = 'fespondgent in Gr. No.1 1024/8/2023/0PBIA2. DEO2z/08. 2023 in so far as mn BO 8 : concemed, pending disposal of WP 19802 of 2023. on the Te nfthe Hioh Cou The petition coming g on for hearing, STP etenRnenneynntnnates we one naar unease a anaes, ee SE ane ¢ fded in Support thereof and the order of Upon perusing the the High Court dated @ Petition and the alfidavit D4.08.2023 19.098. 2023, "23, 08.2023, 28.08, 2023, 29.08.2023 & 05.09. 2023 m arguments of Sri Manoj Kumar mervices | for Respandants: ade herein and Upon. hearing the" Bethapudi, Advocate for the Petitioner and of GP for Between: & %. 1 R. Trt, SOR. Masuimantarao, As years Probe & Basie Heat | ~ "Constable So Dy ¥. Commmigaionar of Poh. 4 cise Flying Sq f RISO WNoe: 238015, Anjaheyanagarg. Ramon: ag : & Ro Siva Py sad, Sie K. Rama Kr Shhel A : Constable, Oyo' Dy. Da isiete 'of Arh, oe Rio. No.2-17, Kowads Villag Sn 3/0 manth Nagar, Rede 4. RS Raia Mohan. Rao, : "Constable, O%o d:O4 years, Proh: & Excisé Cone : NEOUS oFProh, & Excise Tying Squad, Kakihada, FUG DNo£ 6. et 158, Raja Street, Near Stinvasa Hospital Peddapur ram, Kakinada Distrist 'saPatitioners Sommisstonorc ¥ ah. The State of, Andhe a Pradesh 8 | - " Exei ise) Departmen g, | Sechets af S ate of Ahahra Frade stration Pacadinent, ue District. eh, Rep. by & Secretariat Bul = 2a ae of Andhra $8, Kristina Oistiict, ..Respondents tition: Under. * _Atticle, 228 of the Canstit "elneg MISEANCSS Stated ji fu in the affidavitiied here " ay Be "0 f 'appfoprl ate writ onder< "Of cinectio: oe par aitiedlath ae mdanius declaring the action of the Dad Fespondent in REN BY Rew, {Excise} Dept. . By 5 » B07 2038 an Sr rebpondént in Cr. NO. nal 1872 . Mak Si Hicks Q2 eer 3, Dt fd consequential: proges ei 08, ee », NO: ( OF 2023 ols ey ; - . AS an Sadtion 181 CPC praying that in the circumstances 'slated In anes be pleased to direct \ _ Patition under Secuon 1s bani Fo cece pen the affidavit filed in support of the petition, the Hig coun me by susoanding °° -- the respondents to cdntinuve the petitioners in their respective places by suspending =-- the proceedings of the 3% respondent jn Cr No.2 HB/2023/GREIAT- 3, 11.01.08.2023, pending disposal of WP 19803 of 2023, on the file of the High Court, filed in support thereof and the order of the High Court dated 04.08.2023, 18.08.2023, The petition coming on for hearing, upon perusing the Petition and the affidavit 22.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon. hearing the arguments of Sri Mana) Rurnar Bethapudi, Advocate for the Patitioner and of GP for o wt Services | for Respondents, a werr PET | Between: ITION'NO: 19804, OF 2028, A. TNarayana' 'Swamy r, Gfo.T. Asw ractha Aged. $8 years; Occ. "rok. &Excise Head Constable; ~ oe INL Depot, Kadapa, YSR Kadapa District, AP g.¥. Ramach andraiah S/ ov. Venkata Subbaiah Aged 60 years, Occ Proh, &Excise Head Constable, ML Depot, Kadapa; YSE. Kadapa, District, AP & N i i y t ' ' ' 3.K.Nasayana S/oKRamaiah - "hae 58 9 yea 8, Dec -Proliy &Excise Head Constable, 7 : Kadapay ¥SE Kadapa District CAP a os AS. Nei Reddy S/o.c.Subbe. Reddy. 'yes S, Oe. 2Proh. &Exoise: Head Constable, 7 . "ee ot, udeoe. ¥SR ® Kadapa District, AP Swamy Rf cise Head Constable, IML Depot, &. é: P. Gopala, Krishna s/o. i PB. p.Lakcohen! Pathe . + Reed Gl years, i hes SES ead Cons IML L Depot, Kadapa, ¥SR iadapa Di strict, AP. y S/ {2 "AY Venkateswara, Reddy. a oa iGonsiavle, en ; fos £. Sivareen mi i Reddy. . a a iat 'District, & SP 3 XK r Ree ay 8 S/ oy KN apayana Reddy ane 50 years,. Oied -Profi. élixcise, Head Constable, ac Vigdance,. 'Ratlena, XSR Kadapa District, AP: IONE Sikddaiah S/o.N. Hus ssiriaiat . "Aged SL Years, Ooo Proh. &Skcise Head. Sonstable, AC Vigilars Kadapa, ¥SEe Kadaca District, AP oe BAS OM ES glance," PA 8, o.Mferayana Reda bs i t g 4 2 3 x L Lh. Ranga. Swaniy S fo. A.Chiana: Rangaiah Aged SO-years, Oce xclse Head Constable, IMi, Depot Kadapa, ¥SR Nadapa Distict, AP. Bee ities o iat Pa aee ey 12.K Jayarama Raju S joK.Ganu Raju Aged 52. years, Occ :Prok., &Excise Head Constable, IME Depot, Kadapa, YOR Kadapa District, AP 13.8.Chandra Sekhar'S/o.B.lakshmaiah Aged 52-years Obs 'Frok. &Excise Head Const ible, IML Depot, Proddatur, ¥SR Kadapa District, AP - 14.0. Sreénivasuly §/o.G.PeddaSubbarayucu Aged 52 years, Occ Proh. &lExcise Head Constable, IML Depot, Proddatur, YSR Kadapa Cistrict, AP : 15.G.Bhasker S/o.G.Prased | : Aged 54 years, Qbe :Proh: &ixcise Head Constable, © IML Depot, Proddatur, YSR Kadaps District, AP. 16.P'Suma Devi W/o.P. Raja" ' Aged 36 years, Oce:Prohd.&bxcise Constable IML Depot, Kadapa, YSR Kadapa District, AP 17. §.Mahammed Jani $/o.S.Mahaboob Basha - Aged 31 years, joc:Prohibition& Excise Constable ES Squad, Kadapa, ¥SR Kadapa District, AP 1 8.M.ReddyV.N-Reddy S/o.M.Lakshmt Reddy 'Aged 33 yeara, Qoc:Prok.&bxcise Constable - #5 Squad, Kadapa, YSR Kadape pisivict, AP. 19.V.Mrushee Kesava Reddy S/o.V¥.Sivesekhar Reddy Aged 37 years, Qee:Proh &Exciss Constable ; AG Vigilance Katlapa, YSR Kadepa District, AP 90.Pedda Hussain Valli S/ oP.Nanne Val Aged 36 years, Oce:Proh. Excise Constable AC Vigilance, Kadapa, YSR Kadapa District, AP "91. Padmakar Reddy S/o.M.Naga Subba Reddy se Constable Aged 37 years,.& ooProk. Go Constad adapa District, AP» Bagie Distillery. Kadapa, ¥SR 22. M.Adinarayana G/o.M.Obulesu . Aged 36 years, Oce:Proh.&xcise Constable Sagle Distillery 'Madapa, ¥SR Kadana District, AP 23.YOM.S. Raju S/o. YJayarama Rau Aged Si years, Occ: Proh. &Excise Constable IML Depot, Kadapa, YSR Cadapa District, AP 4H Azaraiah S/o,Sikhamani Aged Si years, Occ: Prob d&Excise Constable IML Depot, Kadape, ¥SR Kadapa District, AP'. - 2528: Sasiiatha, Wie'8. Subbaraju@ate - Raju. 'Aged: 88° years, Prob a8Exciéd! iy. _ Corstable Wii: Depot, Kadapa, YSR Kadapa District, AP ma 4 8 SA. Rais Mohan Reddy, SioRAGang) Reddy. Aged 6t° years, Deer vo - Proh.andéxcise, Constable IML Depot, Kadapa, YSR Kadapa Distri oP _ -- Pedtioner a AND 7 . 4. The Statelof Andira 'Praviesh, Rep. By iS, Special. Chiel Sectetary. Revenuiz as 7 _ (Excise) Deparment AP. Secretariat, Velagapudi Amaravati, Guntur District, | (2. The Commissioner af Prohibition and Excise, Andhva Pradesh, \ Vievawade RETR, District 3. The District Proibition and Excise Officer, SR Kadapa | D} istrict, Andhra Pradesh. _ . | Respondents. 7 Felton under Ale 28 of the Constitation of toda praying | that 'iat the oy Bureau 'and Pro ibe 'i a Es = Des spoceaahhgs vide. GRNo. 2 TORE 'viol atic. 'ef Article es abe 16 'of the pation of india and a i a a Bee {be same PY. Shextng, the respondents. te. permit the. 3 aad < 'sonsequential ae Lal el 18: an The petition coming on for t hearing, upon perusing the Petition and the affidavit é filed in support thereof and the order of the High Court dated 04.08.2023, 18.08.2023, a é 22.08.2023, 28.08.2025, 29.08.2023 & 05. 09.2023 made herein and upon hearing the é arguments of M/s. KavithaGottipati Advocate for the Petitioners and of GP for SERVICES i for Respondents: wing eee a . ee Between: Ve Whar eee antenna weed DERG EGER ONe WR eae MU i ee i es | Krishna oa BN, KID. Bha vant D/O.V.N. K. sanacdtion, 4 Rio BNo.70-19-15611. Besides Venaduaheat i Tembl : Godariguate, 'Fal hada. . neta senien nen nh cetera al fata Se NN SEES TEN _ fe cm een gettin ena Ce WRIT PETITION NO: 19805 OF 2023." et octhe 7° GaSe 5 Veet "Broh, XS pot, Gollapudi, RYO K. raivisentar Sa Ketesware Rag) swears, Prob, Sy Ekxalse 'SutrInsheatr, rarmissidaer. OF Prokk & Excise MIG: 7. Wo.LGL, Vijaya Sal Enolavs, : sn-Road, Machavareth, Fi ' 2 & 2 SN 8 4 ' 3 3 eenae ee ' * PAV.N, Ummramanesware Rao | , So Late havradhara Rao, Aged 54 yaars, Prom, & Excise Sub-Inspector, ACSEG., IMPL Depot, 'Shimavaram, Rfo Sai Sadan, « Beside @ Youth Club, Chirtamiram, Bhimavaram. G. Murali Mohan Rao 'Sjo Krishna Murthy, Aged 55 years, Proh: & Excise Sub-Inspecter, Cio Asst. Cammissioner of Proh. & Excise (View, - Eluru, R/a D.No.30+L1- 23, Jyothulavari street Suryanarayanapuram,, Kakinada. M. 5. VANSY Prasad Sfo Chenchuramaiah, : Aged 41 yéars, | Prom. & Excise Sub-Inspector, O¥o Asst. Commissioner of Proh. & Excise (Vig.), Elune; Rio DNo.20/37, Yanamalakudurg, Vijayawada. M. Muthyalarac S/o Narasi imnha Rao, Aged 60 years, Proh. & Excise Sub-Inspector, " Mys Capricon Distiteries, Annadevarapeta, . RYo Flot No. 4103, Navanica Arcade, AVA Road, Near Gall Offi ice, Rajamahendraverar. " Abdul thadar Basho S/o odut Jali, Aged 60 years, Proh. & Excise Sub-Inspector, M/s BRK Soirits,.Davuluru, RYo D.No.4-38, Main Road, Ganguru, Periamaluru,, Krishna District. . And The State of Andhra Pradesh | Rep. by its Special Chief Secretary, - Revenue (Excise). Department, Secretariat Building, Melagapud, Amaravati, Guntur District. "The State of Andhra Pradesh Rep. by RS Principal Secretary, General Administration Deganiment, _ Secretariat Buliding, Velagapudl, Amaravati,. Guntur Olstrick, - The Commissioner of Prohibition & Excise, -.. Government of Anda Pradesh, Prasadampadu, Vi layayads, Krishna Dl istrict, 4 Peifloners . % & Sy k. The Commissioner, Special Enforcement Bureau, Government oF Andhra. , eee cemunlaranadi, \iayawada, Krishna District. rs Pradesh, Prasadampadu, Vijayawada $ _.Respontients - re : aah ae He wet itt rfl f de 'praying that In the . Pafition under Article 226. of the Constitution of India prying ea. cieoumnstances stated in the affidavit filed therewith, the High Court may Be pleased : =~ tanh + 2 ge bt re aoa Hit PRED te me rrature of fague an.appropriate well, order ardirection more particularly one In the nature OF weet of Mandamus deciaring the action 'af the 2ad respondent iy issuing G.O. RLNO.B77, Rev. {Excise} Dept, DL. t07 2628 and consequential progeadings: of the : ard respondent in Cr.No.2118/2023/CPEIA 2, DLO1.08.2023 as flegal, arbiehy and violative of Articles 14, 4§ and 21 of the Constitution of india ahd further declare that the petitioners are-entitied fo be continued in A.P, Excise Department NO: OF 2023 a . oo Se, 4 NOS figon under Section 481 OPC praying that in the circumstances stated in * shel affidavit fled in.suppert of the petition, the High Court may be pleased to ieee the: respondents fo continue the petitioners as Pron. & Excise Sub-inapeciors in : i respective places by suspending the proceedinge of the ord 'respondent in Cr No.2416/2023/CPEAT-2, BLOT "58.2003, pending dispasal of WP 19609 © 2023, onthe fie of the High Court The petition coming on for hearing, upon perusing the Petition and the affidavit _" filed in support thereof and the order of the High Court dated 04.08.2023, 18.08.2023, 59 08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of Sri Manoj) Kumar Bethapudi, Advocate for the Petitioner and of GP for . Services | for Respondents; a SR aa eet te ee, MOAT he 3 "Between, NR MS TITIONNO: 19807 OF 2023 | 8 . Sarva, Sf Goran aT. : Bs Cane Proh, & pass ES SY wad,' .! 4 Viinaae 'geram, f CS8ys, . Un 2. . ons : SPadmnacins Rag: 7 a Hi UE S3 yrs, Dex : va . AC Yigtance, Sikakutio. --- NS o eae é BBY FO kK Sriiv vase Rao, S/o Satyariarayans: Late," _ Aged about. 48yrs, Occs Prot. & 'Excise Head Constable, LIME Depot, Netienar] la, , Managaracs | ¥ "hs [= ES. Sat, Vitenegaran. : . 8 Sh Prasad Sie. Snaameidiy,. eres - Aged: about SOyts, Occ> Proh. "Be Excise é Constable, Tf Depot; Nellimaa, Wlenagaram, . 12. a? AB. RV Banyasirao, fo Narayana, a , boubS2yre, Oke: Proh. & Excise Constable, Aged oo IME Depot, Nellimacta, Mi fenagerari. "EE DiRaimara Murtinyg gp Satadhig oe a '> +, Agedabout Soy. Oce: Bah : Bc Cis ible, es Sp * TN Depot, Nellinaria, Vilgnagaram... are ; Boo, 45 . a" NeRamans; Se Nertaiah ae >: Agéd-aba 50yrs,. OG rr cco "TM Depot, aa Ms * a & Exe ise Constabig Henagaram.. 2 "£6, . 5.0m Maeswalt: Bis Vetikata. Rap, ° oo Aged about 38yiS, Oecd Proh: & Excise Consts table e, ES Squad, Vidlanagatam. of AIS 'verunadie ; slo Aaa a : Aged about SSS Ol & Excise = Constible IML Depot, Nel limarta, Vizian jegaram. 18. K. Raman Krishia' S/o Satyenarayana, - . ' * Aged about 38yts, Oces PROALR Excise Coristable, a "IML Depot, 'Nellimarta, Vigiane agaram. bow, ES. BSH inivasa Rao Slo. Papin ide, a - : Aged about 40yrs Oter Prof! 8 '&- Excise Constable, IMG Depa, 'Nell limaria, Viianagarain, : : Soe B. Durga: Rao: S/orMalepal 'Naidiz, Be , oe Se ce Aged about: 35 yrs, eer Pron. 18 Pre Coie, - fos oe, AC Vigianos ce; Stikakulam.- = . ZO Week ao o . ° f --_ ale " Gatjanarayana Slav Paes apa a tena a4 < . . 23. S38 2s. Oe oA RS "- "a - . . pe within Data whee lesa Baad ots a Pe ea & é oa 7 ; Aged 'abot. aby, 'Oe: proh. & xXelse constable, oe IML Depot, Nelliariay elanagaran). , oh pivyay Djo Bhaskara Rad, SS "aged about 35yrs, Oc: Pron. & 'Excise Const, en IML Depot, Nellinvars, Sener a ea ny ~ "G. Madiiavi, B/o. Sannihabu, a ERA | Aged about 38/rs, Gee: Proh. wEcise Constable, 7 . IML Depat, Neil inane, Vizianagaram. ° nee a Se cat "Ato 'Kumar; fo polinaidil: . Aged about 38yrs; Occ: Proh: BEKCise Consatle, _ IML Depot, Nel fmarla, Vigiénagaram. an £ ks HRP NS 8 pydtitaity, fo 'Atchutd Rao; oy ee ron Aged About fOyis; ccs Prohy: Excise Coristable, Mt Depot, # Nell inertia, Wierauare ® _ . we : Aged about "3Syts, ee oe & : Etcise Coristable, -- IML Depot, Nelienarlay Vig injanageram. ' a ey _ Aged abot S0yrs; Seer Pronk, Si ate, Me Depot, 'Nelimatrs, igianagaram. Ob oes 8 Goveds RSE Chinnappadas? BeAnanday sie ecchiina, nee < Aged. about SS9rS;, Occes 'pra. 'Excise Constable, : fienarla, Vigianagaramy : Eo age °F rapaesl Rad, "Aged about 3845, OECD Prah: & Excise Constable, rae AML, - Depot, Nell ima id, Vink © sate or feon. te fs hon as, . Le et ate os a oye 7 38. $39, #6.: - : 7 be 'a - 3 Ofo Dish Prof &Extise Offs, a O, an : 3 Peatyatiipiram: Meahyam., 7 : T.Geatha Resi, BYe Jagannadhs's RAG, r . Aged. Labo ub 35, ees Preah. & Excise ® Const, ian "Of 'Distr Het Prohek | Bxeise Offic S pee © Panthipuram 'Manyare.: pee --_ PoBharatay Dye siya Rao, a wo ps ' Aged about. S5yrs; Gees. Pioh.- 3& Excise' Constatite,. a ROMO, 9 Ofe Disttict Prof & Excise. OMe. : arvathiurem Maryan. ae er . "Prasad, Sia Sitahachatan; * Aged: about. tO yrs, C : % fahy Se Me ~B Santha Ruma So Sur uy Aged about 3B yrs, oe Bistice PRON SR Eis ay Parvathipucair Manyam:: "B Ravma, Kiishne Slo: Siiunatda, "Aged about 35yrg_ Oter Broly, de Ba "ise { OF Distticl Prah- & tise: Office 2 ~Parvattiparam meanyene ' © S.Anand She: Murat, ok a are roo Aged about S5yrs,, Oee Prok, & Bice Constable, i AEN Vigilatice; Stikakutain, re Se . N: Prada Kunde, fe Vasant Kamar: a . o "Aged about 38yrs° Qcor -Proh. & excise ° Constable, Ofa. District Piohe-s SC EXCise Office, _Patvathiouram: Maryam, "es! "B.Bhargay Pradad Ste Jeiga Rao, Pe ET tg cas Aged about £35yrs, © Cees Prok, excise or m stable, a SS Oe 'District Prolr. REXCise | Office, ~ Panvathipuram Manger, ASed about DOYS, Oee: Pooh, & Excise' lespecton, = ESOL Depa, Elche, #, Sifkakulam, 49." Bg ed about S2yrs; Oe. Prob. actoxcise = np | 3 we : he State of af nares ede oe Rep. by ts Special [Chief secretary'. o . Revenhe: (excise) 'Department, Secre ceretariat? suiting "Netagapucts "The Boe re = a oe ; Coc pGangadhat, Jo Venkata'aoy - ; eee te * _ Aged about 4byrs, Oce: Prot. & EF cise Sub-Easpeaer bee AG Vigilance, SrikOKUAM. . ee a .WyHdardeshy 'So. tative wet a oa "ge about 38 e605 ASS, 2 pee FE Ra * Ofo District Prof. fg Eace ffn, oe ee oe | Selctiolam. arent as ae Pp. SH ini Wasa Rad, Go cH nna Appatanaidty, Dist ery. 'ONcar; ID Parrys)," ., s gars Limited, San RA Wales sa arial _pettioriens" | Amaraval Guntur. District, ot 2 missioner: 2-08 seéhitition Reels rane -- . 'A ; 'Government ¢ of Andhra 'pradesh, Prasadampact © ne Vijayawada, Kristina © istic" = Th Droit excise: omer, oo ' . bo the cas oy aay OO Eee so oe a wt cars ees * et = jee & "Respir crete. by ¢ Petifien under Article 226 of the Constitution of India praying that in the _ croumstances stated in the affidavit fled therewith, the High Court may be pleased to issue a writ, order or dipaction more particularly one in the nature of a writ of mandamus declaring the action of the 1* respondent in issuing pleased to Iestie a wri, order or direction more particulady one in the nature af a writof Mandamus declaring the action of the ist respondent in issuingG.O.RLNo.678 Revenue {Excise} Department.dated 34-07-2023 wherein formulating the guidalines for allocation of Head Constables and. Constables between Special Enforcement Bureau sand Prohibition and Excise Deparment and vice versa is illegal, arbitrary, unjust and vVidlation of Articles 74 & 18 of the constitution of India and consequently set aside the same. by directing the respondents' to permit the pefitioners fo continus in Prohibition & Excise Denariment, ; IA NO: LOF 2023 | oo Petition under Section 181 CPC praying that in the circumstances stated in' the affidavit fled In sunport of the petition, the High: Court may be pleased to . suspend the operation of G.O. Rt No. B78 Revenue {Excise} Department dated '$4- i Q7- 2023 of the ist respondent in so far.as the petitioners are concemed and : continue them in Prohibition and Excise Department, pending disposal of WP 19807 : of 2023, on the file of the High Court. anaes ee enne tek GRRE IOS an kena HEA eA hihen aa ean actnla lta The petition coming on for hearing, upon perusing the Petition and the affidayit . filed in support thereof and the order-of the High Court dated 04.08.2023, 18.08.2023. & 22.08.2023, 28.08.2023. 29.08.2023 & 05.09.2023 made herein and upon hearing the ~ arguments of M/s. SANTHAPUR SATYANARAYANA RAO, Advocate for the Petitioners and of GP for SERVICES | for Respondents: git enn eee BOOS So Sy SS WRIT PETITION. NO: 20086.0F 2029. ae ¢ Vishnli Mahesiy J years, Goe :-Pro _ BS Squad, O/o DP&EO: Kakinada, Kakinada District (Old BG, Districg) ~AP 3.Mohammed Raham: DOT Ae cette: eee _, bThe State of Andina Pradesh, enue (Excise) Departmene _ et Secretaries, Velaganuei ~ Ameravath Chttuy District. 2 'The Commissioner of Protitigon & Excise ee "Andhra Pradesh, Vijayawada - . | ONT. Dintrice . . 3 The Corumiizs iOner, Special Enidkcemenrt Burau, bra Pradesh, Mangalagir, fo. Guntur District '| / Petition under i _ circumstances Revenue (Excise) Dap ated 31-07-2023 wherein formutating the guidelines for allocation of Head Constables, and Constables between Special Enforcement Bureau and Prohibition and Excise. Deparment and vies Versa and 'consequential Proceedings vide C.R.No. 2118208Y0PE/A 1.3 dated. 01-08-2023 af the 2nd _ fespondent wherein allotted the petitioners to Special Entorcement Bureau fs legal, arbitrary, unjust ang violation af Articles 14 and 16 of the constitution of ingia and ~ Gornsequently set aside the same by directing the fespondents to permit. the . Petioners to continue in Prohibition AND Excise Departrnent: ; - IANO: 4 OF 2023 : SF a _ __Petition under Section 131 CPC praying that in the citcurmstancas stated in we © the affidavit filed jp Support of the pation, the. High Court May OS pleased te Suspend the operation GO. RE No, 878 Revenue (Excise) Department Gated Sy- O7-2023 and consequential proceedings vide C.R.No. AT B/2025CPEA 3 dated 01-08-2023 of the 194 and 2nd Fespondents in so far as the petitioners are concerned and continue fhem in Prohibition and Excise Department, Pending disposal of we 20086 of 2023 'on the file of the High Cour. ok _ : Nena he ininaean nasty oo Lana Stee a So ent nec Cen a IIIT Ni a Sint nn eens Ag ay WRIT PETITION NO: 20087 OF 2023 Between: Bitar Roja Shamil, Wio.P Babu Aged 32 years, Oc. Proh Pang exes se Sub. lnispector Ofa.The Assistant Commissioner of Prof. andExbise . (Distteries) Kakinada, Kakinada District (Qld €.G, Districd AP » «Petitioner AND The State of Andhra Pradesh, Rep.by its Special Chief S Secretary Revenue (Excise) Department AP. Secretar riat, Velagapudl! Amaravati, Guntur Dustrict, 2. The Commissioner of Prohibition and Excise Andhra Pradesh, Viiayawada NOLR, District 3. The Commissioner, Special Enforcement Burealy, Andhra Pradesh, Mangalagiri, Guritur District. an 4. K.Srinibabu, , S/o. Bhavannadora, Age. 38yrs, Ehforcement pub- Inspector, SEB Station, Tadepaliigudem S. Durga Prasad; , S/o. Subbarae, Age. 3Byrs, Enforcernent Sub- inspectar, SEB Station, chi nthal lgoudi, Eluruy Distriet 5. P.Lakshmana Rao, S/o. Mahalakshmi, Age. He yrs, Enforcement Sub- Inspector, SEB Station, Vuyyuru 7. Md.Gateb sahib, . Sic, Addulsayeda, Age.6Uyrs, Enforce nent Sub- inspector, Dist. Task Force, Vijayawada 8. GALARSHMIL, , DioVenkateswarulu, Age. 42yrs, Enforcement Sub-inspectar, SEB Station, Tieuvurru NTR Oistrict 9. R.Kranthi Kiran . S/o. Lala alajapathi Roy, Age, adyrs, Enforcement Sub- inspector, SEB Station, Polavaram, Eluru District TOL RV. Narasimharae, Sin. o.Bapirajts, Age. ASyrs, Enforcement Sub- Inspector, Yedurulanka SES Check post, Konaseema Dist. Respondent Nos. 4 to 10 impleaded as per Gourd Order dated 18. 08.2023 vid (A.No.2/2023 in WLP. No. 20087/2023. eek .._Respondants Petition under Article 228 of the Constitution of India praying that in the circumsfiances Stated | in the affidavit fled therewith, the High Court may be pleased to issue a writ, order ar. direction more particularly one' in the nature of a writ of mandariiss declaring the action of the ist respondent in issuing G.O. Ri No. 677 Revenue (Exdise) Dedartmént dated 31-07-2033 wherein formulating the guidelines for allocation of personnel between Special Enforpement Bureau and Prohibition and Excise Department and vice versa and consequential praceadings vide C.R.No, 21IG/2O02NCPESAI.2 dated 01-08-2023 of the 2nd respondent wherein allotted the -- petitioner te Special Enforcement Bureau js Hegal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and cons equenily set aside the same by directing the respondents fo permit the petitioner tay sontinue in Prohibition ane Excise Depariment IA NO: 4 OF 2023 Patifion under Sectio on S41 CPC. praying that in the ciroumstances stated in the affidavit filed in support ofthe petition, the High Couct may be pleased to suspend the operation of G.O. Rt No. O77 Revenue (Excise) Devariment dated 31- O7-2022 and consequential proceedings vide CLR. Noy 21TG(2023/CPE fAt-2dated >) . 01-08-2023 of the tst and 2nd respondents in so far as the petitioner is condemned and conkinue her in Prohibition & Excise Deparment, pending disposal of WP 20087 of 2023, on the fle ofthe High Courts | The petition coming on for hearin USI fe a : vit, a 3: HPOR Berusing the Petition and atfidayi " - 21 Oe Support thereof and the earlier Order oF the High Court dt.08.08.2023 idee o viene 28:08.2023, 28.08.2023 & 05.09.2023 nade herein and upon hearing the arguments of M/s, Kavitha Gotinan Vorata € te . Respondents: Goltipati, Advocate for Petitioner and of GP for Excise for WRIT PETITION NO: 20090 OF 2023 - Betwean: f : : 1. J Srinivas, Sio Shi J. Bhaskar Raa, Aged about 32 Years Ooo. Prah& Excise é inspector, Ofo AssistantGommissioner of Vigilanes, Eluru, Eluru district, AP 2. B.NV. Lakshmi Dvo 8.Surya Rao, Aged 42 years, Occ: Proh& Excise Inspector, Mie BVS Distiveries, Godavarry Village, Kankioatu Mandal, Krishna Districs, AP : - ... Patifioners , AND ;: ne 1, The State of Andhra Pradesh, Rep:py ite Sp solal Chief Secretary Revenue {Excise} . Department AP. Searetariat, Velagapudi Anjaravati, Guntur Disirict, The Commissioner of Prohibition and: Excise Andhra Pradesh, Vijayawada N.TR. District ---- _ i 3. The Corimissioner, Special -Gnforcement Bureau, Andhra Pradesh, Mangalagir, Guntur District, ; oo nN we 7 po . Respondents Petition under Article 226 of the' Consitution. of india _praying that in the circumstances stated inthe affidavit filed therewith, the High Court may ba: pleased to issue a Wnt, Order or direction more particularly one in the nature. of Writof mandamus declaring "the action of the 18 respondent in issuing G.O.Rt No. 8798 Revenue (Excise) Department date 34-07-2023 wherein. formulating the guidelines for allocation of personnel belween Special Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.NO.21 18/202 UCPE/AI-1 datad 01-08-2003 of ihe 2" respondent where allotted the patitioner to Spatial Enforcement Bureau is iHegal, arbitrary, unjust and violation-of Article 14 and 16-of Constiti ion of India and consequently set aside the same by directing the respondents 'O-permit the petitioners to continue in Prohibition & Excise Department, oe : I IANO: 1 OF 2023 7 : . -Petition under Section. 197 CPC praying that in the cireumetances stated In the affidavit fled in support of the petition, the High Gourt may be pleased fo suspend the operation of G.O, Rt No. 679 Revenue . (Excise) "Deparment dated 31-07-2003 and consequential proceedings vide-C-R.No. 24 WRO2CRE fAi~1 dated 01-08-2023 of the 1 and 2 respondents in so far as the. pettioners) are cancermed and continue them in Prohibition & Excise Department, Pending disposal of WR 20000 of 2023. on the file of the High Cops eo, . ce soeccageesceggactietenveense eat ER, The petition coming on for hearing, upon perusing the Petition and the affidavit _ filed in support thereof and the order of the High Court dated 08.08.2023, 18.08.2022" > 27,08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upan hearing the arguments of M/s. KavithaGottipati, Advocate for Petitioner and of GP for Excise for Respondents: ee Gest x . e y - ral ns aw . WRIT PETITION NO: 20095. OF 2OZ3 . Between: PB Bale Babji's S/o Harinadk Aged. 5G Years, Oce. - Proh BExciséConstable, Dic lying. Squad, Visekhapatnain, Visaichapatnam Distr rict, Andhra Pradesh, 2.6. Appaia Swamy ; fo Chinna Rao Aged 52. Years; Oce: > Prk: &Eitciselead C i Consiable,. APSECI Dépot-1. Anadag Ure, Visakhapatnar, Visakhapatnam J Distrigt, Aadhra Fradesh. J. Sudk a Wo-V. Stink ; Aged . 30- Years, Ocest Brak. BiBxciseConstabie! am AB SRT, Depot-1 Anadapurém, Visalths Apdtam; Visakhapatnam | District, Andhra Pradesh, - 4, CBatrive hkateswara' Singh Sf £2. Satyarinarayena . ' 'Aged 25 Years; Ore. : :Proh. &BxciseConstable, bx Flying § Squad, Visdtch wae | ~ OS, Bale' Gayattiw/o, Late: B. Srinivas Rao : 'Aged 43 Years. Occ. 2 -Proh. GixciseCon stable, " "APSBCL, Depot-ty, Jerripotitulapalem. Vise Visakhapa than District, Andhra Pradesh. &. Palla. Ramibabu § Sfa LateSomarajy Aged: 31 Years, Oee,.: Prok. &ExciseConstable, : , /APSBCL: Depot, -Anakagalii, 'Anakanalli Distticg akhapatnam Disteiot): Andhra Pradesh. 7, Degala Kumars. fo D. Subbaniani: <7 Aged, §2 Yeats, Gee, 2 -Proh. tExciseConstable, APSBCL Depot, Ar: akepalli, Anaksnalii. District, AO wo Viselchepatnasn, Distaict, Andira Pradesh, akhapatnam, Poh sett INE s Squad, ssh : «Reddy Demudian Naiehu. $ fe appala Waida . Aged ag Years, Ose: > Prohe & MsciseConstah blé, . APSBCL Depot, 'Anakapani Atlakapani District, {Ol Visakhas patiam, n Districg, Andhra Pre wdogh. Pie a gC wo BOL Lagudusicahathatam N Naidu S/o Pedd appalenaida pe ee AgEdAS1- ¥ears, Occ. > Froh. &ExeiseConst fable, - Po SAPSBCL Depot: Anakanalls AnakepalllD Distridt> (ld Visakhapatnam Diseeiod], Andhra Pradesh, LL. Gopala R aoS fa Appala Naidu". Oe mS Aged 51 Veard: Oe. :-Proh: {EXdisatichs stable," noe Beat we, "APSBCL' Depot, Anakapalli, Aniatapalli District, es mo " {Old Visakhapatnam District), Andhra Pradesh. 7 12. Patnana Krishna M arthy 8 } G Late. Apparao Af Aged 50 Years, Ooc. oProh. &ExciseConstable Bo DD © Biving Squad, Visakhapatnam, | a "Visakhapatnam District, Andhra Pradesh 13. K. Sankara Narayana' S/o Sanyael Naidu S Aged 50 Years, Occ. > Prok. BExciseConstable, D © Flying Syuad, Visakhapatnam, Visakhapatnam District, Andhra Prade . 144, RadhaW /o Srinivasa Reddy. . ae Aged 34 Years,.Occ. : Prok, aibiciseCaristdie, "APSECL Depot, Anakapalli, Anakapallt District, ' : {Old Visakhapatnam Dis strict}, Andhra, Rradesh. "4S. G.A. Rama Krishna S/o Venkat Rao, . nO a se "Agel 50 Years) Oec. : Prohw &ExciseConstable, " 7 ~ APSBOL Depots ;Anadapuram, Visakhapatnam, Vised ee District, "Andhra. Pradesh. us sh. | 16. Sikals Pavan: Muethy: S/o Late. Satyanars ayana. Aged SO Years Oce, : Prok. &ExciseConstable, ; eo APSBCL Depot,. Anakapalli, Anakanall! District, ; , "0 (Old Visakhapatnant District], Aadbra Pradesis re us Pulagarapts Appa Rao 5S/oN. arayude,. Aged &O Years, Ose.: Proh. &Excischsad Constable, APSBCL Depot-i, Jerripothulanalem, isakhapatnazn, VE isakthapainam District, Andhra Pradesh. so 18. B. Nageawara Rao 8/o.Paidi Neidio OE SE ny ot Aged' 'OS Years, Oce.: Proh.écixciseCons stable, = APSBCL Depat-It, Jerripathulapaleny, Vi gakhiapatnam, Visakhapatnam District: Andhra' Pradesh. oo . 19.0; Satyanarayan 2a S/o Late: Veeraraghavuly, " Aged oo Years, Osh. + Prok as EaciseConstable, ASSBCL BDepot,. Anakapall, 'Anakapalll District, 7 (old Visakhapatnam District), Andhra' Pradesh: = eS -- _ . . ae .% + 20. AmbidiKondayya SfoPomnala, 0° 0 OF , " oa Aged "G1 Years, Occ. : Proh. &ExciseHead Cénstable, a APSBCL Depot, Anakapalli, Anakapallf District (Old VI "sakhapatnamt Districg, Andhra Pradesh, pee seer 2h Cater esa Sater ZEW. Gopals: Rad, S/o Narasimhuty, Aged' $8: Years, Qeey, Brohiand Excise, _ lable, Depot, Anakapall," Anekapall Distriog. {Old ga Nisskhapatnam District), Andhra Pradesh = a | 22 Boney Venkat, SiO. 8B. Parayya: Aged: $2. Years, Ooo. ~~ 'Prokand ' ExciseCanstabis, APSBCL 'Dede pot. Anakapalli, - Anakapail 'District, "(01g shapatnart District}, Andhra Br ee ES ee €3.N. Raju, Sf SuryasRao. Agad .: feSh,. Constable, APSBCL Depot Anada » Nears, Oce, Proband 'Exelse, Head PRFATY | . Petitioners - AND Ce 1. The State of Anglia Pradesh, (Excise) Deparment AP. Secreta 2 The Commissioner of Pronibition ONVER. Dither Hs - 3. The Cotimissioner, Special Enforcement Bureau, Andhra Pradash;, . -- Mangalagin, Guntu District, 2 4 eS : 4. The District Prohibition and Excise Offer, Visakhapatnarn Distt eos Misakhapsthan, AP. ne ee «Respondents davit filed the: with, the POPEA3 dated ue Pending aisposal of WP 208 OFGS-2089 of in-se far hand continue 96 Of 2023, an upon hearing the GP for Excise for Soe eR me SS mAs g OSEAN Ne ' oF . SEES Si a a | "urement oe minis a ee ks, Le "Deven sist he Assawaticn s/o. hag Raa. wo SLAG Ss AS years, . Ose: Prohibition & Excise. Constable, , Mk Peps Pail K du. Dit: Andes Fradeth.. ee se 2 Mba WB. te ie We ce eg Ryears, | - ; | eee "rOnIDHOn and Exe Exelss. Sub. Inipecton, 7 = ~ IRAE Depot, ae Gunter a . a Andhra Prddesh. a eB, ; Bevis Snivese Rae S/o Vehkateswant,. : a fob and Se Subs f POH Notlapade, G Guntur F Addira Pradesh, 0 "4. Maral i Sym, SHON, Hove, ey Age: 35 5 ySars, |. scrohibtion && ce e : SSquael : : | Prades. J 8 alles Sig Keishnes So vs : ' Wiflon and excise. a Sry nus Anetiie SS 8. SAR, Rama Devi O¥e ic ~ Ohi Achenna, - * &ge.8} years, , nie , Oe: Psi. OS FR NoHiGn 2 & Excke Serioc Assistant , 2 Deputy, Coinenissioner.of Brahibition| Excise ay | ae 4 so : Srodipet, Guster Andhia Prades he oy aN t re OR Ch, haha Lokshni Dip Shwe Necigriner Rao, Be & Poo. os Ager 88 years ee NG + as - _ 7 [ee Prohibition & Excite Junior Assistant, , ee eo 8 poo Be puty Gommissionéror Prohibitions. Excise, ee RY ' an Bred bet. 'Cunt tur. AndhicPradesh. aoe : Boe 8. 5. Bhane Last! Bio Ks Nehdanar, ne Age: 44 years. * ae me Sec, Prohibilion & Excise funt lor Assistant, Deputy. Commissioner of Prohibition & Exoise, Rrodipet, Gunfor: "Andhra: 'Rrodesh be Jo go. PS Padmovathi De Pp. Vankateswaed. Rao, , Agé: Ag yes, Oe: Proh. & Excise Seni for Asslafcek: a DistichProh.ck Excte Citgo Neraseraope te, - Pal pad District, Andhg, Pradesh, 1: AL Stinivase Reo. sfo'Lais A dgmak Kotcich, ae - oe | Age: 40 years, : So] *. Oce: Proh. & Excise: SenlorsAsitant, Bat BE a oS District Proh. &cke Slicer, 6 es Gunjue: District, andira Pradesh. oS BOs eg Tk ; UN, Raniithy Kumar s/o Late: & Noratiitha 16 Reo. Agée34 years, , * Coes So or Oe: Proh. & Excise duniokaddistant a way ® ane ee » District Prak, & Extise Officer'. . i. -- a ee | Guntur: 'Distict, Andra Pradesh. ya 4 12, MM, Mallika DiéoM. sambasiva Rao, | : Age? 30 year, ; . Oe: Prot. & Excise: Junior' 'Ass stant: . Dishict Praho& Excise Officer, Noréshfadpeta, Palnadu: Distfict, Andhra: Pradesh: PR os CSAS MAE ER ta et "13: RESdnivasa Rao. S/o. R. Nenkclesiore, ' Age: 58 years, Ode: Prohibition & Excise Sub inspedtor,. 7 IML Depot, Nallapady Guntur Be Angra Pradesh, EMER ENR SIO OES MEM RS = a s 3 H : i * ; of aa 2 woe é nooo BO A age bof a yo 1S. 1S, . FF. LB. 19, 20. ae 2 M Ralsekhar S/o M, Loken sede," we Age: 37 years, --- "Occ: Prohibt fon &€xclse Constable, - APSBCL Denot Frupati Ande radeih. MM Ramachandia S/o M. Kishincian, ' Age: $2 yes, WN. Stintecisea Rao Sf Late', Satnctiva a0, . Agen 8 years, - Docs Prohibition & Excise: Office Superintendent, (Store: Otte), "APSBCL IML Depot, Natapady; Sunt ur. aaa Andhra Peadash. we P, Venkatesu Sf0 p, Subara6; Age: 8% years, .!. Geo: Prohibition & 'Excise siib- Inspector. APSEC v Depot. Tupall, "Andhra Pradesh. B, Venkateswaris Sig. cinicio, ; Age: 38 years, © Oce: Prohibition. & excise ¢ Cénélable, APSBCL Depot Tirupati Andhra Pradesb. : Oce: Prohibition. & Excise. inspector, MéSStirishna -Distelledes: Chiftoor, - Andira Pradesh. A. Mahesh Narasinina Joe A: samba Muri, Age: 31 years," Oo Frohibition Bi excisa SUbAnspector, APSBCL Depot Tiupat, angie Pradesh. PL. Prod S/o P, Muniswamy, AGE! 28 yorus, . Secs Prohibition a bxciss: subsinspector, APSBCL Depot, Tirupati, snehnriadesh . keene « 7 Age: 45 y years, Oce: ProhibRion & Sxcise subanspector; APSSCL Depo Tirupati, Andhra Pradesh. M. Sudhakar moo S$ fo M, Veritoteion, Age: #7 yous, AO e eae penn ny ee Nall Sis Hpbblpoe tne AOA Ee Ca ae RPT AREER oe oie OL Lae le Se eae i . Oce: Protibition & Excite Sub inspector _ vs APSECL Depot, 1 Teapot, i Attdbra Peace ggg D Atzaikhan Sion, Ne Foodtian, : . Age dS yeam, : : Oc: 'ProHibities. R Exe ise : Sadie Const fable: - APSBCL Bepot, Trupati, Andbta Pradesh. 24. $ Baskarajy S/o: Late Sek. Re, a | Scerdd years, . mw A Oce: Prohibition. & excise Nbixed Constable, APSBCL L Bépot,: linipeti., "Andhra Pradesh: 25. > M.Bale: Gucunatham Sfo Late M, ~ . Age: 54 years, . Sears Prohibition R Excise. Head Constable, "ARSE BCL Depot T Tirupati, Angie. Pradesh. Noravaianh 86K, Sein skivceriiciy Sio &. Dofeswam,! , . Ager se years; . Occ: Pronibitiory & Excise Head Consfable, 7 APSEC Ch Depot, Ti Tirupati, Anghra Pradesh, to oe, Surericeg Babu S/o Late Gopat Krithn "Age: So year," . 8 Coc: Profiibition & Exaise Heed Constabie, APSBCE Depot, Tirupati, "Alghra Fro adésh, nih, 28. Pp, Stéenivesutg fy Sf P. Lelchina, Age: 53 yeas, ' i fstid Constable, APSBCL Depot Ties i Arch Pradesh, i a . OA Munikannaian, She Sankdoian, AGG3 $8 voars. Oaor Prohibition, & Exche- Head Consiatia, APSBEL Pepe, trupati Apicisrey Pradleish, 30; Mi Shobanis S¥6 M Baskeneey, Aga B9- yeas, . 7" Dec Prohibition: & dhe c Y Constable, : ARSBCL, Depot, Teupati, Atiatirer Pradesh. Sho AM, * Sarvanakonic Sf OM, Beskareddy, | ani Nh Aas (RAE A EM ICES. NB et nS, SOB ites a a3 Be te R S yy ™ x cM se Bea os ee 32, go. 37. ee The, a ta Oy 4A on a sr age: Soy rs, OS ay Occ! Prohibition 3B éxcise Constable, - pee nie BPS, i Andite Pa desh. Mas N. Glriprasad s/o MM, Siddha Reddy, Dec: Proh bifion Stacie Constable, _ AP SESE Depot. Heupel Andhra Pradesh. ees "Bharath (W/o, Gurumusthi Age: 38 ye Occ: Protipition Se Syicieer. Gansta is APSBCL Depot, T HWupati, Andhra Pradesh. C, Pr rarvech. kumar $f9 &, Rathioian, 'Age 33 yeres, _ . Bec Prone Hon & Excise 'Siac. APSECL ORO Te Tirupati Andhra Pradesh 3. Sravant b/os. Cheneeabeu, ; Age 30 years, Occ: Prohibition & Excise Constaste, APSBCLO BOM, Teupati, "Andhra Pradesh. S. Gurunaipam Sos: Koray. : -- A - Age 35 years, Occ; Prohipiian R Excise sa Constate, ; APSISCE Depot, Truped, And Shea Pradesh . Gliyothi So Matiiéerina, __ | Age 30 yous, | Goo: Prohibttion & Excise. Conse, APSECL Bppot. Frepatt Angee Pradesh: Aw sureneleti 340, AS Changeiyet, « ' Age: 38 yetars, | Dect Prohibiticin & Excise Coristatile, --APSBCL Od PO, Trupelt Andra Pradesh. 40, Ae '4 ce 43. Zs af 2, &. 7, ron Punith S/o. Cherda Reddy, Age 34 years, ~~ Oce: Prohibition ® Excise Constable, © » APSBCL, Depa, 'Maddnapall, ene Pradfeth.. oM, Sivéiah S/o Late. Vested dreiah,: .Age? SO year; Oset : Prohibition. Re. Excise Sub Inspector, _ APSBCL Depot, Madanagal i, i, Andhra Pradesh. dy Lavanyce O/e Ramachsticraian, 7 "Age 48 years, - fy on, Prohibition-& Excise Sub Inspector -_ _APSOCL Depot, Chittoor, A. P. : : kL Laxshmn Reday Wie b Nera Rey, Age: 58: years,. Gees Proh &-Exche! Heel Constable, APSBCL, IMFL, Depot; Nanelya, a Andhra Pradesh. = - aan D. 'Kishor Kumar $/8-D; Moule, _ a 'Age: 53 yeas, | --s _ Oce: Proh. 2 Excise Headh< nm APSBCLIUMFL, Deaat, Nandyal Andhra Pradesh: are Su Revaibi Subranianiyara ¥ We ot A, Subrampivan, Age: 51 years, Oe: Pron, & Excise: Assistant Manager: APSBCE, AMFL, Depot, Madarapalie, "Andhra Pradesh, , oe M, 'Sivas Prasad S/N M Chefina Veerajah, 7 - Age: 60 years, q _-- Oe: Proh & Exelss Assistant Com Rissionér, ° IML. Degot. Ti Neupaf, ba ~ Andhra Pradesh. a ne Satis Sree Gowri wis S: Raine Chane Rao, . Ager Al years, ree Orset Proh-&: Excise Jontic slant District Proh. & Extise Officer, Et "Nandyat, andra Pradis Re ROBIE ME 8K i winacn iri priv ide > y y O60: Poh, Rts sub idipectér _ ay " ~ "Age: 80 years) | ra ee rr ee _ Cec: Proh, & Exclge Consfabio, Se AND AY APSBCL, IMA. Beat, Kadepa, Aaa 1 Paclesh, ; . ws _ 3 . 8. Seaver fels/o'r, siwaraion 8: Ramanaimme, Wig Late, 8 Veitesing SNe aR _ 7 Age: 41 years, « ws Oc Proh, & Exche tf inspection = "os : _ ae re: Age' 35. Years," SN Sugars,' Venkalachialarn, Natlore, Andhra | Pradesh, © Bysa: Sankara: Bad Sfo adic Ralu, imidepot, Guntur bistie, es Andhita: Pradesh: wo es 4 vee PETTRONERS . | the State of Andhya Pradesh,' - Rep, dy its Special Chiet Segrstary" ces a ig Government, Revenues (Excise). mo aoa 7 vo oN : SO The Commissionerof Prohiblion & > "Vijayawada, a : - a : Dapariment: Sacretafiéf Building, a se HN o Velagapuci, Amara, Guntur D District, A AP.. video any se a mates "4 Excise, State of Andhra Pragesh,. Base The. Commissioner" "Specia ot Enfor cement Bure a State of Andhra Prodgsh oe DGP. Complex; Mangalagi th 'Guntur i Dist AP. . "the Direeiar GenelalotPolice oe a Co | & Officio Principal Secretary. . BO Soe o-Government, Genel . Adminisiration Deparment. ee 3% -. Secrétardat Buildings, Velagapudi, ow een , Amoravathi, Guh fur 'Diski rer, A, Pe The Andes Pradesk, eh 'bition 2 a Fecise and Executive Officers' Associ Hflon, Represented by ifs HAAN NE aay = , roe oa nee Se wpeatT . + Naat, sheetarenensr tees CLL CE ESN 33 Bee ee President: Vilayawads, Krishna nx fst; rick ACE Commissioner of Prohibition and Excise \ Service: through ayawvada, ishna Districy ae vino eas Petition ube Ailicle 228. oF the Constigus | FOC} of India i : an 2S Stated. jr. the atic idavit. fled ; a ae urs ad thera: ithe Hi nt epsraorigie fete, m NARUTE Of ee Wek, ithe Konstitution « F indi Wthe sate; FEO) i pureusnae. of : 77-2023, as ary teary, eee » Yd ating to AP. Public cruitment)" and issue ole r pte teGner to a ancs.of G.0s. RYE No. OF 73003 and. fucth he her. direst. the. nthe chen and Excise Department, = iainstory, ing Wa = "sen thy wii et anization oF Local 2 Ap 1g Wel cars : Hal falgieer FeSty Morcement Bure s Ment dated. Behe Ptitioners i "under Section 18t CPC is 2 affidavit ° pee eased to sirect the > Fihe. writ pe if} oO allot 4 fhe. Pg i OF G. 3.08, R : ioe ae the. circumstance a High. Coat afiay bs oO the < ecial 14 and 878, F The petition caming on for heating, UDOn n perusing the Petition and the affidavit filed in. suppor thereof and the order of the High Court dated 08. 08.2023, 18.08. 2023, 21.08.2023, 28.08. 2023, 29.08.2023 & O85. O09, 2023 made herein and upon hearing the e arguments of SRLPV KRISHNA IAH, Advocate for Petitioners and of GP for Excise for * Respondents: RS ers Se eee WRIT PETITION NO: 20710 OF 2023 Between: G.Muniswamy, So G.Mi uneyya, Age. $5. Years {Pande} Department, Ria Fi Chitar-$7 7004 7 _Qeoupation, Assistant Commissioner at No. 108, Near Sal Baba Temaile, Kallamanchi Towers, - oo Patitioner . AND + 1. The State of Andhra Prade esh, Rep. by Rep. by lis Special Chief § Secretary- - Revenue (Excise RS S} Department, Amaravati, Andhra Pradesh. 2. The Commissioner af ¢ Prohibitian and Excise, State of Andhra Pradesh, Vilayawada : Respondents Det oe LY ue Poa a me fo : Keistne eho Andie Peidesh 33 Petition under Artie 226 of the Constitution of India is Gleci praying fhat in the ciroumstances Stated in ihe'affidavit ed therewith, the High Court may be pleased & issue a Writ order or more specifically one inthe nature Writ of Mandamus deolaring the action of Respondent No.1 in allocating the Petitioner to SES department without folowing {he rules [Rid down under GORE No B79 dated i. OF. 2023 as being egal, arbitrary, violative of pHnciples faid down. under Article 14 of The Constitution of india and vindative of principles of natural justioe ang to conseguently set aside ~G-O.RUNG 683, dated 34.07.2023 in respect of Petitioner herein and to further direct the Respondents to Strictly jollow the rules laid | down under &, Q. RLNG.679, dated 34.07.2023 in dealing with fansters of Petitioner, : lA NO: 4 OF 2023 Patition under Section 1941 CPC is fled praying that { in the « cl ircumstances stated In the aff davit filed in-support of the writ-pettion, the High Court may be bisased to stay the : operation of G.O.Rt No.683 dated 31.07.2023) in respect of Petitioner, pending disposal t _ OF WP 20110 of 2023, on the fle-of the Hick Canrt. Fella ae Th ith i i on perusing the Petition and the affidavit The petition coming on for hearing, upon perusing the Patition and the a , filed in support thereof and the order of the High Court dated 08.08.2023 . 18.08.2023, e 27.08.2023, 28.08.2023, 29.08.2023 & 05.08.2023 made herein and upon hearing the arguments of SrLP.Sn Rarn, Advocate for Petitioner and of GP for Excise for RESponcents: Between: : f siti Shin rag Rag' 8 Sle € Shiseisian Aged St 'Years Soe 3 ; Peg E cued we -- Maridal, 'Bris hn, District, AP ee 3 Gédda Raja Rao 8yo.d: age: war Rao» "Aged: 36. feare ee Prob. feb Keishna District Andes Price a A De _ : - D.DP kumar SfODNekuinds 9 eo "ss Aged 8d years, Gea ProhsSelaxcise Cnstable, a ree: M/S. BV SD istilleries, Godavarmu = Soe a My : ise Constable, . a Aesist nt Eien tame S08 c | Pratadaimpedu, Vijayawada, N R District, aR : S.Adiary Satyanarayana' So. Ve katesviara Bac _ Fag E -. Aged Se years, OccPeoh &iikcise Constable" Ce 2, Of aM /sSeastio Pharma Py Lads, | : oo a Sey - Terapallf Village, Gannavaram Mandal. - Oe ; Rei ishra. Distect, Andhra Prades ah eS 'Oflice eee. : i The State of Andhra Pradesh Coe . as : Rep by ity Special Chief Secretary BH Ce le : : 'Revenue {Excise) Departrient - _ : a 5 A Secretaria, Velegapudi 4 a oe ; St oS Amaravati, Guntur Distict. oe Coe oy ' 2 The Commissioner of Prohibition & ; Braise Coe ot Andhra Pradesh, Vijayawada re NTE. District a nd | on Serpe Special Enforeemicnt Bure Bal, Andhra. eal. Prad ash, 7 Lar Prade cn and Excise Officer, Krishna' District: Machiipatnvars, _ |. Bircumstake ioe te ~ fo Issye-d uvmay be. pledsed ae ' ADORE "partice Sin {he VWature, 'of @ writ of - sss oe : ne Tstorash nent Ine Jesuing : : . - alle nation cise) Department at 34-0) 2023 rein forme ating £ 7 aligegtion of Head < 'Cansta He sheen: Special Enforoe 7 he ee any r \y "te : % Sy ; set aside the same. by dire e-coritinue i ein: Pro ae ion and Exc tition rs are onosined ~ | es Department, Psndir XG spesat of. WP | . 7 - ee . tant Seesentommtetims TS ' sing the Petition and the affdavi The petition coming of for tere ihe igh Court V ated 08.08.2023, 18.08.2023, . filed in support so poe & 05.09.2023 made herein and upon hearing or s a BA08. 2025, 28.08.20" Advocate for Petitioner and of GP for Excise for arguments of M/s. Kavitha Gotfipall, Respandents; , Between: 1. we * WRIT PETITION NO: 20118:0F 2023" = Petlurl Raja Gopala Rao, Sfo Lakshmi Nar rayana Aged $4 Years, Occ. Proh and Excisa Sub-ins pector, D Fi lying oguad, Visakhapatnam, f.2 om ed A 10. oA Ave te he. AND (Excise) Department AP, Secretarial, Vela Visakhapatnam District, Andhra Pradesh, TYVSN Achari, Slo Vi sawn dhacharyulu Aged 48 Years, Goo. Proh and Excise Sub-Inspectoer, APSBCL Depot Anadapuram, Visakhapatnam, Visakhapatnam District, Andhra Pradesh. A. Rajya Laer DiaNarasimhulu Aged 38 Years, Qc. . Proh.and ExciseSub- ' inspector, APSBCL Depol-l Anadaguram, Misakhapainam, Visakhapatnam Distinct, Andhra Pradesh, Gopina Baburao, S/o Rambabu A ged 45 Years, Qce. Proh and Excise Sub- inspector, APSBCL Depot, Anakapal i. Anakapalll District, (Old Visakhapatnam District}, Andhra Pradesh. __ Yekula Vimala Devi, W/o Visweswara Rao, 'Aged 45 Years, Occ. Proh and Excise Sub-ing pector, APSBCL Depeat, Anakapalli, Anakapalli District, (Old Visakhapatnam District}. Andhra Pradesh. Karu Balakrishna, Cfo & Balakrishna Aged 45 Years, Ove, Senior Assisiant, Ofo DP. and E.Q), Vis akhape ttnam, Visakhapatnam District, Andhra Pradesh. Pathikayala Lakshmi, W/o Late PVR Prasad, Aged 50 Years, Qec. . durior Assistant, Ofo OP, and E.O., Vis sakhapaina am, Misakhagatnam District, mneha Pradesh. | P. Rajkumar Konda Babu, S/o LateAppal araju Aged 35 Years, Occ. Senior Age istant, C¥o Deputy Commissioner, P and &, Visakhapatnam, Visakhapainam Distict, Andhra Pradesh. Subba Lakshmi, Wio Late S.K. Prasad, Aged 56 Years, Occ, . Senior ssistant, Ovo Deputy - Commissioner, . PE and & Visakhapatnam, Visekpatnem District, Andhra Pradesh. ° R. Prameela, Wo B. Appala Narasayya, 'Aged 48 Years, Qec' | Junior Assistant, OVo Deputy Cammissiener, F and E, _ Visakhapatnam, Visakhapatnam District, Andhra Pradesh. Narndurt Swarupa.Rani, O/0N-V Ramacharyul ly Aged. 85 Years, Qe. _dunior to Assisiant, Ofo DLP. and E.O., Anakapalll, Anakapali District, (Old Visakhapatnam District), Andhra Pradesh. ; 0. Aruna Kumari, Wo DLP. Govinda, Aged 56 Years, Oec. . Senior Assistant, Ofa DLP.) and E.cL, Anakanailli, Anakapa i District, (Old Visakhapatnam District), Andhra Pradesh. Peiiioners The State of Andhra Pradesh, Rep. by its Spe ial Ghief Secretary Revenus 2pudi Amaravat!, Guntur District. The Commissioner of Prohibition and Excise! , Andhra Pradesh, Vilayawada NLT UR. District . The Commissioner, Special Enforcement Bureau, Andhra Pradesh rh Mangaladirl, Guntur District oo te Snaneswarl, Of M Sarathchancrudu, Age 4? years, Enforcement Sub- Inspector, Speci al Enforcement Bureau Station, Bheemih, Vis akhapatnam District, PChinnam Naidu, S/o. P Mehan Rao, Age $a years, Enforcement Sub- lnspector, Special Enforcernent Bureau Stat fon, Babbili, Vizianagaram Cystrick ops §. P, Santhi Lakshmi, Dio, P Satti Raju, Age 47 years, Enforcement Sub- inspector, Special Enforcernent Bureau Station, Gopalagatnam, Visaxhapainamn District. MMohan Rao, S/o. M Apsanna(L}, Aue 37 years, Enforcement Sub- inspector, Special Enforcement Bureau Station, Srikakulam, Srikakulam District. R, Sravan Kumar, Sioa. RH SwamyiL), Age 43 years, Enforcament Sub- Inspector, O/o District Special Enforcement Officer, Polioa Cammissionerata Building, Suryabagh, Visakhapatnam District. 9. &. Chandra SekharRaju, S/o. B. Shupathi Raju, Age 40 years, Enforcement Sub-Inspector, Special Enforcement Bureau Station, Narsipainam, Anakapall Cistrict 10.Ch.Rajesh, Sfo Ch Raja Rao(L}, Age 34 years, Enforsement Sub- Inspactor, Special Enforcement Bureau Station, Chinthapalli, AluriSitharama Raju District. : Tt.Namrata Sodadasi, OYo S Mohana RaoiL), Age 42 years, Enforcement. Sub- inspector, Special Enforcement Bureau Station, Gajuwaka, Visakhapainam District. 12K. Murali, S/O K Appala Naidu, Age 39 years, Enforcement Sub- inspector, Special Enforcement Bureau Station, Oficial Goleny, Ponduru, Srikakulam Cistrict. oe 13.K. Krishna Rao, S/o Narasayys (L), Age 52 years, Enforcement Sub Inspector, O/o, Special Enforcement Bureau Station, Near Appayya Dora's House, Vivekananda Colony, Palasa, Srikakulam District. 14. Dhanala Padmavathi, Wis Yugandhar, Age 44 years, Enforcement Sub- inspector Ofo, Special Enforcernent Bureau Station, Bheemill, Viskhapatnam District, . . 18.G.V.Ramana, So G Appalanaidiy, Age37, Enforcement Sub inspector, Special Enforcement Bureau Station, Christian Street, Sompeta, Srikakulam District. 18. Badugu Srinivasa Rao, S/o, Age, Enforcement Sub-Inspector, Special Enforcement Bureau Station, Sabbavaram, Anakapalli District. 17 KAppalaswamy, Sia, Age, Enforcement Subsinspeéator, Ssésial Enforcement -- Bureau Station, Back side of the Santoshimatha Temple, Ranastalam, Srikakulam District. . 18.G Dasu, Sfo Simhadri, Age 37, Enforcement Sub- Inspector, Special Enforcement Bureau Station, Araku, Ailuri Sitharama Raju District. owed Respondent Nas. 4 to 16 impleaded as ser Court Order dated 18-08-2023 vide LA.No.2 of 2025 in WP No 20418 of 2023, : . Respondents Petiten under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith: the High Court may be pleased to issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the 1st respondent in issuing G.O. RE No. 877 Revenue (Excise) Department dated 31-07-2023 wherein formulating the guidelines for allocation of personnel between Special Enfarcement Bureau and Prohibition and Excise Department and vice versa and eonsequéntial proceedings vide C.R.No. 2ViG/202YCPEIA1-2 and 5 dated 61-08-2023 cf the 2nd respondent wherein allotted the patitioners to Special Enforcement Bureau is illegal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of india and oonsequendy set aside 21, for Ch the same by directing the respondents Yo pennit the petitioners to contre jn Prohibition and Excise Oeparment . : IA NO: 1 OF 2023 = Petition under Section 154 CPC praying that in the ciroumstances stated in the afidavit fled in Support of the petition, the High Court may be pleased to Suspend. the operation of G.0. Rt No. 677 Revenue {Excise} Deparment dated 31- 07-2023 and cansequential proosedings Vide COR No, 2116/2023/CPE MA1-Dand § dated 01-08-2023 of the ist and 2nd respondents in so far as the petitioners are cancermed and -continue them in Prohibition and Excise Deparment, pending _Ssposal of WP 20118 of 2023, on the file ofthe Hinh Cane The petition coming on for hearing, upon perusing the Petition and the affidavit ra » fled in support thereof and the order of the High Court dated 08.08.2023, 18.08.2023, a 08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gottipati, Advocate for the Petitioners, and of GP for Excisa the Respondent Nos. 1 to 3, Sri O.V Sasidhar, Advocate for the Respondent Nos. 4 to ; 18: a Wn nnn nanan WRIT PETITION NO: 20713 QF 2023 Between: Se, Oo om 4. Ch Srinivasa Murthy, Svo. Jwala Narasimha Rao Aged 61 years, Occ. P and Ef, APSBCL IML Depot, Tenali Guntur Distriof, Andhra Pradesh _~2. M.Prameela, S/o. Bali Rao Aged 52 years, Ooc. P and El, APSBCL, IML Depot Nerasaraopet, Painadu District, AP 3 ; a AND). Bey 1. 'The State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue: . (Excise) Department A.P. Secretariat, Velagapud!, Amaravati, Guntur District, 2. The Commissioner of Prohibition and.Excise, Andhra Pradesh, Viayawada N.TLR. District ig . 3. The Commissioner, Special Enforoemeant Bureau Andhra Pradesh)... 7 Vijayawada NTR, District oo a a . '4. Ede Maraiah Babu. Syo Venkaleswara Rao, Age 50 Years, Enforcément 'Inspector, SEB Station, Vermuru, Bapatia District, - Sk. Md. Abdul. eaieal, Slo Raseol Bashal Age 43 Years, Enforosrment Inspector, SEB Station, Kanigin, Prakasam District. Se 6. Kasukarthi Karna, S/o Suryanarayana, Age 46 years, Enforcement inspector, SEB Station Guntur - 8, Guntur Distiet. _ ce . a wuPraidioner nye rac | | | "of "€ 7. Muppala Yashodara Devi, Vio. Stinivasa Rae, age 47 years, Enforcement inspactor, SEB station, Parchury, Sapatia District. 8. Kasukurthl Semaiah, S/o Radha, age 50 years, Enforcement Inspector, SEB station, Chirala, Bapaila District. en 6. Devara Srinivasa Rao, S/o. Yedukondalu, age SO years, Enforcement inspector, SEB station, Nagaram, Bapatla District ; : {0. Bommisetty Latha, Wio. K.Guravaiah, age 47 years, Enforcement inspector, ; SEB station, Ongole, Prakasam District, 7 & 41. Ramisetiy Udei Venkata Satyanarayana Prasad, S/o, Bapujl, Age 47 years, Enforcement inspector, SES station, Kanigir, Prakasam Distnct, = _ Respondent Nos. 4 to 11 impleaded as per Court Order dated 16-08-2023 vide. yO LA No.2 of 2023 in WP No. 20779 of 2023. : ae -, Respondents s Petition under Article 226 of the Constitution of India praying thai in the circumstances stated In the affidavit Med therewith, the High Court may be pleased fo issue a writ, order or direction more particularly ons in the nature af a writ of mandamus declaring the action of the ist respandent in issuing G.O. Rt No, O78 Revenue (Excise). Department dated 31-07-2023 wherein formulating the guidelines for allocation of personnel between Special Enforcernent Bureau and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.No. 21162Q023/CPE/A1-1 dated 01-08-2028 of the 2nd irespondent wherein allotted the patitioners fo Special Enforcement Bureau is legal Larbitrary, unjust and violation of Article 14 and 16 of the constitutian of India and consequently set aside the same by directing the respondents fo permit the netitioners to continue in Prohibition and Excise Dapariment; ra [A NO: 1. OF 2023 Cs Patition under Section 151 CPC praying that In the circumstances stated in suspend the operation of G.O. Rt No. 679 Revenue (Excise) Department dated 31- 17-2023 and consequential proceedings vide C.R.No. 2116/202VCPE/AI-1 dated 4-08-2023 of the ist and 2nd respondents In so far as the petitioners are eoricermed a n Ss nnn 20118 Of 2025, on the file of the.-High Court. The petition cornin nas ng on for fh \ fled in support thereof and the ear 21.08.2023, 28.08.2033. : 2 Kavitha Got | sie for Pe earing, upon lier Order of the High Court dt08.08.2023, a 23 & 05.09.2023 upon hear uttipati, Advocate for Patitioner and of G span beatin perusing the Petition and the affidavit os 18.08.2023, ¢ ; 9 ine arguments of M/s P for Excise for Respondents: ~ ay aye ee cor , WRIT PETITION.NO: 20122 OF 2023. Between: a OS ee Sig: Hiss Peace, ns a 5, Ose : Rani ! S78 Slat Gouse Ba asa, S ne 2 dulaior A. : & EX aoe ishinnd, S/ o Devasathaam, ° ; Years, Oce.: dusaior Assis: he o Dusteo ct Proh. &: Anianathpurd ST pA awath puram District, carve, cise Offlese, ao annie crn, Hata A te QRH ERAT ai Sn EN ete Un pemrnnrcretbort rivaarta tier treme onan a ; Seinibe Assistaat, Oh Os Eccl se Officer: a i Ananatipurens Dis 3 Se « boob: aoe . Katuiia Sree wie. Stini ivad,' ao 38 Year 3, Gees S Durtior Assistasty: | : i = a Oto District Rroh, Gi Excise! Offieg 8 80S ns " Puttaparthy; Sti Satya Sai Distrig . 12. ML Mallikaarjina. S/o: ChowitAppalt tte Aged 48 Years, Oce - "Office Sugérintendent' - "EMPL Depot, Ananthapuram, 'Penddheprain Distt, 1 YAnjaneyiha S/o Venteatesthi, = oe LON '~. sAged $5. Years, Qos : "Prohy & Excise Buin eetor, 7 - APSBCE IML Dépet, Ananthépuraci, : Pos , "ANanthapuras Dis triet id. Mo, Narayana Swamy S/o 'Obulesus ss Aged3s Years; Oce: Senior Assistant!" . Ses an -O/Q DRARO, Ananthapugam, ae Po er Ananthapuram Distive id. G. M. Ismait S/ ey GM. Mastani Saheb; - Aged 56. Years, Goo ¢ Senior 'Assistans, rs of o Deputy Commissioner of Prk. Kise. - trnool, Kurmool Dis trict. q ace 16.Nte. Faivar S/o Md... Isniail, a Aged 40 Years, Oce: Serlior Assists t Ofo Deputy: Commissioner of Proh. S Bxcise', Kurtieal Kurnool District. oo oe - -- ko iP. -Raganndgari Sivapragad S/o Late Re mpul lanna, _ Aged 29 Years, Occ: Junior Agsistant,: a O/o Deputy wo nissioner of Proéh. g Kurnool, Kumool Distric coe, ig RP, dyothitmai Wy fo Late: ry Ravindea: Kumar, ' Aged 50 Years, Oeée : 'Senior. ASsistant Ofo Distict Proh. & Excise Officer, _ Rurneal "Kurnool District. : if. K. Rajesh S/o KishoreKumar Babu. Aged25 Years, Ove : Junier Assistane, O/o District Proh. && Excise OE iter, 7 ' Kurnool Kurnool District, . 7 Pxcise "s ora _ 80. S8anji Sree Gowri. Dfos -Ramachandes Rao, - Seed 41 Years,Oce: Junior. Assistant, Lo /o District. Prohibition. & Excise Officer, Nanda Nandyal District, we authora Charan sistant, Yo SOF Distict -- eae" 22. Mobis Narasaiah, Silo €. oe SY hepector, Oh Asst: > Chiioor Disiner. Sistevan, DM. Ponnasw: TTY Aged Sf Years, Dee Spector, if MEL Oepat, eee; Trap st ~ path Distiet 7 24 Manan A, So © 'hand Ba 28: Ss 2 Oe Ot "Poh. id Bx vefa, Sio Ravikumar. Agedag. Yea -- Asst, Commissioner(Vigiarice), Proh.and Chinnaiak | Ageaso. 'Years, Oce- ney: commissioner of Peoh and Prot aiid Excise. , AS agers eg eae 2s CN SR Rene ge enti , pieet atten Assistant sda: yer Kadaoa Distt. The State of Andh na Rag desi 'Rept WSS) racten ! Speciat \Envorcert SG untae Distiict , ears; rmement Sub cherla, Painadu lst fa a Rao, Age. 56 yeas, Enorooiint s ao at Nuesy ae ne Bey odd 28 Station, Fenall Guntur Dist. ati i Tulasi YWifo. UL Chan poretathe ar, ge a6: Yeuis, Enforce ees Station, Sattenap ape , Ravi Ghaniea Babu, age 48. years, os ~ Wise aotir, S Station, C: akaluripet, Painadu Dist _ é Venkateawara Rao. Sv. Na adiinha Rae, A066 . nspectar SER Stition,. eh ere Ke nase 'Dk ste" 8 .Shativens a Sracnivasulu, So Ge lespect or, SEB g. MOP: P., "Dachepait i: ha i ; ' t t ting. the respondents sien permit th cise. Department, whoa fon 1ST CEC. preying 'that. ine the: iicumitaidds. sist , Hight Court-may. be we a The petition coming on for hearing, upen perusing the Petition and the affidavit filed in support thereof and the order of the High Court dated 08.08.2023, 18.06.2023, 21.08.2023, 28.08.2023, 29.08.2025 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gattipati, Advocate for the Petitioners, and of GP for Excise for the Respondent Nos. 1 to 3, Sri DV Sasidhar, Advocate for the Respondent Nos. 4 to 18; cess : Siva, Peiya We ERPS. OE "Perot , Blary ne YL ent, Ap teennagar Puma Rang Sa, Al EKCISe © ees Se a io een eee. set: Petry CIE) Departmen: Mt, Ve | SRST E Re Panis. * ' Meaty Dis Shia, ' @ petition coming on for hear evra a filed ins g on for hearing, upon perusing the Petition and the affidavit 2 "The Commissioner of Prohibition and Excise, Andhra Pradesh, Vilayawada NUTR, District , 3. The Commissioner, Special Enforoemant Bureau, Andhra Pradesh, Mangalagin, Guntur District, . 3 ' 4 The District Prohibition and Excise Officer, West Godavari District, Bhimavaram, . e AP. oe . Respondents Petition wader Article 228 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be. pleased. ta issue a writ, order or direction more particulary one in the nature of a writ of mandamus declaring the .action of the 'Ist respondent in issuing G.O.RLNo 678 Revenue {Excise)Depariment dt 31-07-2023 wherein formulating-the guidelines for allocation of Head Constables and Constables between Special Enfdroament Sureau-and Prohibition: and Excise Department and vice versa and consequential proceedings: vide C.R.No. 244G/PO23/CPE JAI-3 datad 01-08-2029 of the and raspandent wherein allotied the petitioners to Special Enforcement Bureau is Megal, arbitrary, unjust and violation of Anicla 14 and 46 of the constilution of India and consequently set aside the same by direnting the respondents to permit the petitioners cantinue in Prohibition and Excise Department, . IA.NO: 7 OF 2023. ; 'Petition under Section 151 CPC oraying that in the circumstances stated in the affidavit fled in support of the petition, the High Court may be pleased fo suspend the operation of G.Q. Rt No. 678 Revenue, (Excise). Department ct 34-07-. 2023 and consequential proceedings vide C.R.No. 2116/2023/ CPE/A(-3 dated 01-08-2023 of the. 1Sf and 2nd reapandents in sosfar as the pelitioners are concemed and continye them in - Prohibitien & Excise: Department, pending disposalof WP 20125 af 2025, on the fle of | 2 " ¥ & pene pea ed ee eee * ' Th at DB phot on te one: and the order of the High Court dated 08.08.2023, 18.08.2023, ° arguments 'of Mis. KavithaGotte é Piiniieeiand made herein and upon heating the Respondents' souupall, Advocate for Petitioner and of GP for Excise for EMR a ke Ne at Sa NN ees t iy PETITION N NO: 20124 OF: 2023 e Seri inlet Bitteais, re ELE GELS TY OP LEE EE, AR ae oe ae Petifien under Article 328 of the Constitut clumstances stated jn the affidavit fled to nace a wt 'order or direction more Mandamus deci Ist in-issuing G.C > Revenue: (Excise) Department dated 31-07-2023 wherein 'formulating the oe for allocation of 'Head -Constableis'and Constables: betwean Special E f Bureau and Prohibition and Ex 3 and vice versa and on Proceedings. vide C.RNo. 2118 /2023/CPEVA1-3 fespondent wherein af arbitrary, unjust and violation of Artic consequently set aside the Same by directing the re pettioners to continue jn Prohibition & Excise Department: La. NO: TOF 2023 - ' | | Petition urider Section 157 cpc the affidavit. filed iq Support of Suspend the operation of G.O. RE No. 87 07-2023 and. Consequential ? The petition coming on for hearing, upon perusing the Petition and the alfidavit Q filed in support thereof and the order of the High Court dated 08.08.2023. 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 2 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gottipatl, Advocate for Petitioner and of GP for Excise for Respondents; es 7 WRIT PETITION NO: 20428 OF 2023 Between: t. Burada Sr Rama Murthy, 'Ovo. Suryanarayana Aged 87 years, Oce-Proh, and _ Excise. Sub-Inspector- Ofo.A.C Vigiience, Prohibition and Excise Srikakulam, ~ -Srikakidam District, AP. ne ce _ Ponduru Jogaran, Blo. Late Suryanarayana Aged 61 years, Oce-Proh. and -- Excise Sub-inspector Ofo. District Prohibition and Excise Officer Srikakulam, Srikakulam District, AP . u. Lenka Aruna Kumar, Wo. Salyanarayana Aged 35 years, Occ-Proh. and Excise Sub-Inspector IMEL-H, Visakhapatnam, AP . Rongall Syamaia, S/o, Satyanarayana, Aged 36 years, Qce-Proh. and Excise: sub-Inspector APSBCL IMEL Depat-l Vellanki, Visakhapatnam District, AP . Petitioners i AND 1. The State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue ' (Excise) Department AG. Secretariat, Velagapudi Amaravati, Guntur District, The Commissioner of Prohibition and Excise, Andhra Pradesh, Viayawada ATR. District . 3. The Commissioner, Special Enforcement Bureau, Andhra Pradesh, Mangalagiri, Guntur District. ro «Res pondants > Palition under Article 226 of the Constitution of india praying {hat in the circumstances stated in the affidavit fled therewith, the High Court may be pleased to issue a writ order or direction more parlicularly one in the nature of a writ of mandamus declaring the action of the ist respondent in issuing G.O. Rt No. 877 'Revenue (Excise) Department dated 31-07-2023 wherein Tonnulating the guidelines for allocation of personnel between Speciat Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.Ne. 2VIB202OPE/AI-2 dated 01-08-2023 of ihe 2nd respondent wherein allotted the patiioners to Special Enforcement Bureau ds Negal, arbitrary, unjust and violation of Articles 14 and 76 of the constitution of india and consequently set asikie the same by Girecting the raspondents fo permit the petitioners to continue in Prohibition and Excise Department a - [A NO: 1 OF 2023 Petition under Section 181 CPC praying that in the clrournstances stated in the affidavit ied in support of the petition, the High Couit May bé pleased to Suspend the operation of G.O.Rt No.677 Revenue (Excise) Department dated 34-07-2023 and consequential proceedings vide C.R.No.214 S/2023/CPE/AI-2 dated 04-08-2023 of the ist and 2nd respondents in so far as the petitioners are cancemed and cantinue them in Prohibition & Excise Department, pending dispasal of WP 20725 of 2024, on the file of the High Court, Oo | & af The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court dated 08.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gottipati, Advocate for Petitioner and of GP for Excise for Respondents; . WS nny | Soames memes Nite res, adicyeet kn iain Ke BE eS PO AL Re Ra ego sea Poileterename tenes veakey ah dae SOREN em oe A oe WRIT PETITION NQ: 20427 OF 2023. - Between: od, t, Veera, Neagaiah § Siot "& ek Annim ayy, District. 'an. $/6,K Siddaiah, ee :Prok, & Eicela A SEC fomissioner of Proh y raadhiaRedd vo . Os &: Prob. Bek Excise cet 'BSenapall, Ax Bao Years Oo: Prok,. Bk ; MEL: Dey Do! Madanapalli, z : dunika, Wyo Kiar Re dey, 2 sa: Years, ce tProh.& Excise Constable, IMFt 'Depot, Madanapelli ' &y "ge =: Prok. eek "eonstabie, f Depot, Madanapaiti, Annem sya. Dis a - IME Ce Manson faiharnsiys Di pee _ : 3 = 7 "LOOM edema ND * ' . Age 'Depa & 'fay Kumar Spe © Krishnaiah, 4 ? years Oce:Proh, & Excise Constable, Sst Commissioner af Proh. & Excise: Migilance] Ds Q Eetaoe', Chittoor Diet, . ood _ IMEL Depot, Kucnool, /Kurncol District Y : -Chalepath s ais 5 Nagai, 4 ME ats aged 3S Yeats Qec: 'Prok. exclave Coristable, OQfo Asst. Commis Ssforiet af Prok: & Excise | iia : Chittoor; Chittoor District,' oy 13. K. Mant i Megala W/O: nasboa,. aged:29 Years, Oe: Proh: & Pxcise Chastable, © a *.' Ofo Asst. Comitiissioner, Bistilleries, Pirupatht Airupat!, District _ 14, B.Viay S/o 'Jenkdtaramadia: Aged3S Years,Oec: Proh. 6° dExdise Constable, O/o Asst, Comuhissioner at Pech. ee Excise (Vigilance) - Chittoor, Chit ttoor District " . is. 3B. Naresh Rao 8/ 9 B. Rama: Reo, ; Aged31 Years,Qcc 'Proh: Bg xtise' 'Constable, O/o Asst. 'Commissioner. of Prob. & Excise > (Vigilance) . Chittoor, Chattoor istrict. 16. K Appa R Rao S/o Ganga Rdju, ae AgedS9 Years, Occ? Proh; & Excise Head Constable Capricorn Distilleries, Annadevarapetal) Tallapudi, Ehuru District. . . "WG. Suryasekhar$/o Neveyaniay re ee ~=Aged S3¥ears, .Oce: Pro; 8s Excise Head Constable, o, M/S- Gowathamisgro Distilleries, Vangeurtt; har Distirict. 18.G, Srinu, 8. f9 Harinadh, Aged SS Years, 'Qco: Froh. & Excise Head Constable, IMBL Depot, Rajamhendraveram, © G.. Disgrict 49. S.Anilleuiar S/o: Suryanarayana(Late), Aged43 Years, Oce :Proh. & fxcise Head Constable, | M/s Soaring Spirits PVT, Ltd, Chebrolu, eal District, a 20, G.Naga Raju S/o Gopala : Rao, Aged37 Years, Occ: Proh. & Excise: Constable, _ "M/s Soaring Spints PVT, Ltd, Chebrolu, £ Rar District. "21. G.Sruthi D/o G.M.Naidu, ioe 7 Aged29 Years, Oce: Prok. & Bxcise-Coristatile, _ M/S Soaring Spirits PVT, Ltd, Chebrofu, Bhicu District. . 22. M.Sudhaker Kumar S/o Sriramuiu, _ AgedS2 Vears,Oce: Proh. 8 & Excise Constable, IMFL Depot, IMEL Depot, Rejemhendrav: ACR . » ast Godavari District : ae 23. 2 Sreenivasuly Goud S/o {Anjaneyata: dud, "AgedS 1 Years, Occ: Proh. & Excise Gonstable,' « , of o ae F es fo a hs \eo a, . oe os is Vly j 2 KE % ' fo, ae Adi hie, : anthapuram: Dist. % s AE AMR OT REE CE PEE LS Fv cre Fee ee a pom PETRI nna cunentlnbe npn . sy on . ca ms ; et tig who ' * we + crs + . . S . Pak Ty - . u . fa . : a ; oy " . 7 . of . * cons * ° \ : F ~ : ee ae * soe a ; . 3 ay ? : ~ Sita . 'y ae : o "AESECL | TMF Donoe Abate x aa ' Anantheoucain Diet." 3g, ed Ne Sle ag ae ar a APSRCL, IMFL Depot; Ananth (eure Annet Dist.". : . | 40, Sd: Mahaboah Radha' 8h idhatoob > 7 | Aged $5 Years, Ooe: Peak, OS. Bkéiee Congtabie.. Sg ee * APSE Ch, IMEE: PDepot, Marke nee Peake Dist. os ee: etiioners: st 12s a ee ons "Boece yw |, Repiby its Special 'Chiar Seoxe Revenue (Excise 2¢) Ospertment - AP, Secretariat: Velagapiadi:- _Amaravat, Guntur: Piste, Gunter District 7 me The District Prohibikich & Sicisé! Offices. _ -Cbittoar - "Distict, Chittgor,' Andhra Pradesh." os "S: Tha District Prohibition: &. Reiss, OMicer: a oo Godavari axi District, Bhimavaram; AP. « The District PR: fohibition. oe Excise Officer," a " Bact Godavari District, Re 'ajphmundry, AP 7. The District Prohibitisn & eaten Obes, Kurnool District, » Kurndal, AP? ee 'Respondents pean entaes ee ee ihe 2nd respondent wherein allotted the petitioners to Special Enforcement Bureau "the affidavit filed in support of the petition, the High Court may be oleased _O7-2023 and consequential praceédings vide CR.No. 2118/202VCPE /AI-3 dated and continue-them in Prohibition & Excise: Department,-pending disposal of » [he _ Petitien under Article 226 of the Constitution of india praying that in the circumstances stated. in the affidavit Hed therewith, the High Court may be pleased may be-pleased fo issue: a wit, order or direction' more particulary oné in the natins, of a writ of mandamus declaring the action of the ist respondent in issuing G.O.: 'No. 678 Revenue (Excise) Department dt 31-07-2023 wherein formulating the guidelines. for allocation: of Head Canstables and Constables between Speckal Enforcement Sureau and Profibition. and Excise Department and: vice versa a consequential proceedings vide C.R.Ne. -2441G/Q023/CPE/A1-3-dated 61208-2023. itegal, arbitrary, unjust and. violation of Article 14 and 16 of the constitution of Incice and consequently set aside the same by directing the respondents to permit # petitioners to continue in Prohibition B5 Excise Department: IANO: 1 OF 20230 7 So | Petition under Section 181 CPC. praying that in the circumstances stated suspend the operation of 6.0. Rt No. 878 Revenue (Excise) Department dated 3 04-08-2023 of the 1st and 2nd.respondents in salfar as the petitioners aré conceme filed in support thereof and the order of the High Court dated 08.08.2023, 18.08.2023, 20127 of 2023, on the file-of the High Court, The petition coming on for hearing, upon perusing the Petition and. the affidavit < 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gottipati, Advocate for Petitioner and of GP for Excise for Respondents: " RL ata oe nena ne tt Pian a fled in Support thereat and ihe order of the Hj 2 12 ro 1 sup Ne the ord gh Court dated 08.08.2023, 18.08.202 21.08.2023. 28.08.2023, (29.08, 2023 & 05.09.2023 made herein and arguments of M/s. KavithaGottipat; Advocate for Petitianer and of Respondents: ps WRIT PETITION NO: 20728 OF 3023 Between: oe a _ 4 'T Rajasekhar, "Sle Gangaraju (Late), Aged: 8&8. Years, Oec Asst. Proh. & Excise Superintendent,(A.M) IMEL Depot, ve(ipothulapaiem, Visakhapatnam, Visakhapatnam District, : | . Py 8 TVR Murthy, Sis Pydiraju (Late), Aged 60 Years, Oce | Asst. Proh. 2 Excise' : Superintendent (A.M) IMFL Depot, Chittoor, Chittoor Distnet: 3. BRani Mohan Reddy, S/o-B.V Naraopa Raddy, Aged 85 Years, Ore Asst, --Proh, & Extise | Superintendent, (Asst, -~ Manager}, IMFL Depot. i Ananthapuram, Ananthapuram District, a 7 4. N SivaSankara Reddy, Sifo Narayana Reddy, Aged 50 Years, Occ Asst.Proh, " & Exsise Superintendent, (ASSE. Manager), IMFL Depot Proddatur, YSR District . nn: Petitioner 1. The State of Andhra Pradesh, Rep.by its Special (rhief Secratary Revenue (Excise) Department A:P. Secretariat, Veladapudi Amaravati, Guntur District The Commissioner of Prohibition and Excise Andhra Pradesh, Vilayawadg NUTR, District CO ; af . Respondents Patition under Article 226 of the Constitution of india Praying that in the circumstances stated in the affidavit filed therewith, the High. Court May be pleased '0 Issue a writ, order or direction. more particulany one in the natures of a writ of Mandamus declaring the action of the ist resporident in issuing G:O, Rt No. a79 Revenue (Excise) Departinent datéd 34-07-2023 wherein formulating the guidelines for allocation af Personnel between Spacial Enforcément Bureay and Prohibition and &xeise Deparment and vice versa and consequential GO Rr No. 885 Revenue (Excise) . Departmen: dated 31-07-2023 issued by the fot. respondent wherein allotted the petitioners fo Special Enforcement Buréau is Hlegal, arbitrary, unjust and vidlation of Article 14 snd 16 of the constitution of India and consequently set aside the same by directing the respondents to permit the petitioners 46 sontinue jn Prohibition and Excise Department: _ ae lA NO: 1 OF 2003 : ---Petion under Section 161 Cec praying that In the OFOuMsanORs stated in the. affidavit fled jy SUPPON OF The petition, the High Court may be pleased fc Suspend the operation of G.O. Ry No. @79 Revenue (Excise) Depadment dated 31- OF-2023 and Consequential of G0. Rt No. B85 Revenue (Excise) Department dated 31-07-2023 of the Tst respondent iq So far as the. petitioners: are concerned and conBnue then in Prohibition and Excise Department, Pending disposal of we 20128 pana sesmnrnnncn i eons a Cones ta anatieneat anna vuinsote waceseeeees The petition coming an for hearing, upon perusing the Petition and the affidavit a, Upon hearing the © GP for Excise for ed tg 'Between: r 2. Os iO WRIT PETITION NO: 20129 OF 2023 ismat Ara Begum, Wis Mahiddin, Aged 57 Years, Occ, Proh.and Excise _ Inspector, APSECL Depot-l, Anadapuran, Visakhapatnam, Visakhapatnam District, Andhra Pradesh. PailiMuralidhar, Sfo Veeranna Aged 48 Years, Occ. Proh.and Excise Inspector, APSBCL. Depot-it, Verripathulapalem, Visakhapatnam, Visakhapatnam District, Andhra Pradesh. . NirujogiSrinivasa Rao, Svo Sreeramutu Aged 55 Years, Cec. Proh.and Excise Wispector, APSBOL Depot, Anakapalli, Anakapalii District, (Old Visakhapatnam DistriCt), Andhra Pradesh. ; _ Peddinti Papa Rao, Sfo.LateDandas! Aged 84 years, Occ.Proh.and Excise Inspector United Breweries Lid, BantupalliRanasthalarn, Srikakulam District, AR a _ M. Kalyan Kumar, Sfo.Gangadhara Rac Aged 47 years, Occ.Proh.and Exnise inspector United Brewerias Lich, BantupalliRanasthalam, Srikakulam District, AP . ; Koilada Baby, Dfo. SyamSundara Raa Aged 51 years, Occ. Proh.and Excise Inspector M/s KBK Biotech Py; Lid., ChinnaBrahmadevam (V3, Peddapuram _ Anakapalli District . . UKavithaPallavi, Wo.Srnivas Aged 47 years, Doc, Proh.and4excise Po 3 4, Mandal, Kakinada District, . Vaddi Ravi Kumar, S/o. LateVenkataramana Aged 45 years, Occ. Prohvand Excise Inspecto f Mis Visakha Disiilleries LLP, Sundarayyapeta, Kasimikota, Inspector, Excise Officer Indusiries, Kakinada, Ofo. The Assistant Commissioner of P and E, Distleries Kakinada, Kakinada District (Hd EG. . District) AP. eee J. Ravikiran, S/o. Suryanarayana Aged 47 years, Occ. Proh.and Excise inspector GSB and LLD. Co., Sundarayyapet, Kasimbkota,Anakapalli District ~ eo SS ; -Patitionars AND The State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue {Excisey Department A.P. Secretariat, Velagapudi Amaravati, Guntur District, The Corhmissioner of Prohibition and Excise Andhra Pradesh, Vilayawada NOLR. District ~ - The Commissioner, Special Enforcement Sureau, Andhra Pradesh, Mangalagiri, Guntur District : re The Assistant Commissioner of Distileries, Karci Camplex, Ope. Subbaiah * Gari Hotel, Ramaraopeta, Kakinada, E.G. Distret, ALP. Respondent Na. 4 impleaded as per Court Order d&4 808.2023 Vide LA No. 2 of 2023 j 5, 5. i, NWP Ne, 20129 of 2023. : . Md Abdul Quadir, Sic, Shaik webhan, Age 89 years, Enforcement Inspector, SEB Station, Vuyyuru, Krishna District. : os M Srinivasa Rao, S/o. Veeranna, Age 85 years, Enforcement inspector, SER. Station, Kothapeta, Or BR Ambedkar Konaseema District, T.Gopala Krishna, S/o. Sarveswararaa, Age 48 years, Enforcement inspector, SEB Station, Nuzuvid, NTR District Ur" &. K Bangaruraju, S/o. Ramaswamy, Age 48 years, Enforcement inspector, SEB intelligenoe Wing, Machilipatnam, Krishna District, 9. ViSiva Rama Raju, 5/0. Satyanarayana Raju, Age 60 years, fforcement F inspector, SEG Station, Amalapuvam, 'Konaseema District. a 10.K.Rama Mohana Rao, S/o, Narigchendraprasad, Age 46 years, Enforcement Inspector, SEB Station, Kakinada North, Kakinada District, -- 11.G. Venkata Lakshmi, Wo. Rajababu, Age 47 years, Enforcement inspector, | SEB Station, Rangampeta, East Godavari District, ae | 12.08 Ajay Kumar Singh, Syo. Satyadavsingh, Age 58 years, Enforcémant inspector, DSEO Office, Makinada, Kakinada District, a 19.8 .Srinivasa Rao, S/o. Venkateswararao, Age 60 years, Enforcement inspector, SEB Station, Tuni re : 14.B. Satyanarayana, Sjo. Kamaraju, Age 87 years, Enforcament inspector, SEB Station, Tadepatliguderm. | oS Respondent Nas. § to 14 impleaded as per Court Order di. 18.08.2023 Vida IA No. 3 of 2023 In WP No. 20129 of 2093. Ot _ oe «Respondants Patifion under Article 226 of the Constitution of india praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue a writ, order or direction more particularly one in the nature of a writ of : mandamus declaring the action of the 12 respdndent in issuing G.O.RtNo.879 : Revenue {Excise} Depariment dated 31-07-2023 wherein formulating the guidelines : for allocation of personnel between Special Enforcement Bureau and Prohibition ard gk Excise Department and. vice versa and. -consequential proceedings vide & C.R.No.2118/2023/CPE/A1-1 dated 01-08-2023 of the' gnd "respandétit wherein "allotted the petitioners to Special Enforcement Bureau is iflegal, arbitrary, unjust and Violation of Article 14 and 18 of the constitution of india and consequently set aside ihe- same: by- directing the réspondants to permit the petitioners to continue in Prohibition and Excise Departmient | ee lA. NO: 4 OF 2023 _,,, Petition under Section 151 CPC is filed praying that in the clrcurnstances Stated in the affidavit fled in Suppart of the writ petition, the High Court may be pleased to suspend the operation of G.O.Rt No. 679 Revenue (Excise) Deparment - dated 31-07-2023 and consequantial proceedings vide CRuNo. 21a 20237CPRVAT 1 dated 01-08-2023 of the 1° ang 3 fespondents 'in so far as the petitioners are Pencemed and continue them in Prohibition & Excise Deparment, pending disposal, OF WP 20128 of 2023; on the file'ofthe High Court, a SISPOBAL The petifion coming on for hearing, upon perusing the Petition and the affidavit / fled in support thereof and the orders of the High Caurt order dated 08.08.2023, < NX 18.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and LGOT hearing the . arguments of M/s. Kavitha Gottipati, Advocate for Petitioner and of GP for Excise for Respondents: \ oe | WRIT PETITION NO: 20430 OF 2023 Setween? . a 1. Murmmadi Rama Krishnudu, S/o LateButchanna, Aged$9Y ears, Gee. Office Superintendent, G¥a Commissioner of Pioh. andExcise, A.P., Vilayawada, NLT.R: District | a . : 2, VedullaRajya Lakshmi, Dis Mangl Reddy, Aged 38 Years,Oce Senior Assistant, O/o Commissioner of Proh. andexcise, A.P., Vijayawada, AUTOR. District _ . , s eo ChintaguntaVijayakamalakumari,, Wio Sambasiva Rao, Aged&8 Years, Occ . Senior Assistant 0/0 DistrietProh, and Excise Officer, Machilipaatnam, Krishna District ae 4. O.VenkataVaraLakshmi, Dyo Late VenkataRatnam, Aged55: Years,Cec Office Superintendent, O/o Commissioner of Prof. andExcise, A.P.. Vilayawada, NUTR, District : 7 a G, KapilChakraavarathi, S/o Late Achutha: Rao, Aged46 Years,Oce wduniar Assistant, O/o Disirict Pret. and Excise! Officer, Machilipatnam, Krishna =: District, : & Jannela sunitha, Dio Late SataSivaRao(Late) Aged4} Years, Cec Saniar Assistant, O/o Commissioner of Proh. andExcise, AP. Viiayawada, N.TR. { » Rony . . i District : ¥. PNALD, Srinivasulu, Syo Late Babuli, Ageddg Years, Oce Senior Asaistant, - Ofo District Proh. and Excise Officer, Vijayawada, NLR. District, " & PMS Srinivasa Rao, Slo Papacharyulu,: -AgedS0 Years, Occ Senior Assistant, Ofo District Proh, and-Excise-Offieer, Eluru, Eluru District 9. Yegulla Rama Venkata Marry Sirish,, WW YM Satyanarayana, Agedd0 Years, Cec Juriior Assistant, Ole, Assistant. Commissioner af Proh. and ~ Excise( Vigilance), Eluru, Efury Districh |: . 30.D. YochanBabu, Sa Late Vishnu Prasad, Aged 33 Years, Osc Junior Assisiant, a _ Ofo Assistant Commissioner of Proh, &Excise (Vigilance), Eluru, Eluru District. : _ . : Petitioners i 7 "AND ee = . 1. Fhe State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue i {Excise} Deparment AP. Secretariat, Velagap: dh Amaravati, Guntur Distiefen o. .. woe ok 2. The. Commissioner of Prohibition and Excise } dhra Pradesh, Vilayawads NUTR. : District . a or - 3. The Commissioner, Special Enforcement Bureais, Andhra Pradesh, Mangalagi¢, Guntur District, . . . ._ Respondents Petition under Article 228 of the Constitution of India Praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased to S issue a writ, order or dreetion more particularly one in the Aature of a writ of mandamus ; % declaring the action of the tst Fespondent in issuing GO: Rt No. OY? Revenue YExcise) e %, Department dated 31-07-2023 wherein 'formulating the Guidelines: for allacation of % Personnel between. Special Enforcement Bureau and Prohibition and Excise Department and vice versa and cansequential proceadings vide CR No: 21IGI202S/CPEIAT-8 to 7 dE Of 08-2023 of the 2nd fespondent wherein allotted the petitioners fo Special Enforcement Bureay is legal, arbitrary, unjust and violation of Article 14 and 18 of the eatin tenitamite inne aramtnee sores tase COPSHIOUION OF India ana CORSEGUENHY sof a5 2° IANO: 4 OF 2023 DEN (he petitioners to Soninue in Pas bitin Petition under Section 184 Cec 'praying Ridavit fad iq suppart of Operation of G.O. RE No. OFT Revenue {Excise} Department ated 31-07-2023 anc sonsequential proceedings vide C.R No. 2146202 Prohibition & Exvise Depart _High Court - _ _v 18t and 2nd respondents in 80 far as the petition Ment, pending dispasa The petition coming on far Hearing, upon perusi / Support thereof and the orders of the High Court dated 08.08.2023, 18.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 mare herein and upan hearing the arguments of Mis. toner and of GP for Excise for Respon nen of Prohibition & iy. 35 Vjayaiead oe oe ee iOS toa es avid Lixcis PETITION No: 20131 OF 2023 _ a, TP er ESF cS that a the circumstances Stated in the the petition, the High Court May be pleased ty MOPE fAT-B 407 dgtart 01-08-2023 ofthe ed and SoMinue then in Of. 2023, onthe fis of tee ere are concen Hof WP 20730 dents: eh AR At aoe y wStise- Constable 5) -- we Shagaram Distriog © eee Mea PMENC Bug, the Petition and the affidavit filed in ¢ wie Suspend the 2. > ray, i H i i " ; 4. The District Prohibition and Excise Offcer, Vizianagaram a District, Vizianagaram, Andhra Pradesh a - '. «Respondents Petition under Anicie 2269 of the Gonstitution "of India praying that in the sz, circumstances stated in the affidavit fled therewith, the High Court maybe pleased ; _ fo-issue a writ, order or direction more pariculady one inthe nature of a writ of mandamus declaring the action of the 1St respondent in issuing GiO, Rt No. 878 * Revenue (Excise) Department dated 31-07-2023 wherain formulating the guidelines for allocation of Head Constables ang Constables between Special Enforcement Bureau and Prohibition and Excise Department 'and vice. versa' and consequential proceedings vide C.RLNo, 2VMG2023/CPEIAI-3.. dated O1-08-2023° of the ?nd respondent wherein allotted the petitioners to Special Enforcement Bureau is legal, - arbitrary, unjust and violation of Anicte 44 and 18 of the constitution of india and consequently set aside the same by directing the respondents to permit the petitioners. to continue in Prohibition and Excise Oepartment: #. a "IANO: 4 OF 2023 Petition under Section 181 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased ic suspend the operation of G0. Rt No. 678 Revenue (Excise) Department dafed 34. OF-2023 and consequential proceedings. vide C.R.No. 2718/2023/CPE/AT-3 dated' 01-08-2023 of the ist and 2nd respendents in so far as the patifioners are concerned and continue them in Prohibition & Excise Department, pending disposal of WP 20131 of 2023, on the file of the High Court. , The petition coming on for hearing, upon perusing the Petition and the affidavit . oo filed in support thereof and the order of the High Court dated 08.08.2023 18.08.2023, 21.08.2025, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the ° arguments of Mis. KavithaGottipati, Advacate for Petitioner and of GP for Excise for Respondents: ~The RA Rea ge PRE ; wer PEYIT THON. NO: 20132 OF 2043 Between: 2 Age 85 year: "-- mare: is alapuram ypass Road" fe Anat acer Kondsecria Dist! ee Aged SS. years. Os ee Disti illeriee, Rae "eas Sly ye Sxtise Constable - "DME. Distilled ies, RR o--_ Rotman. » oda Srinivasa nen S a ged, Se rea QceiProb: A = "a ioe idaBiaots Venbinatea 'Bao: S8)6 s Saty: a ~ Aged: £0 yeas Qc Prod. Be ee aK sgetabie, hed 50 years, Qed: Proh, Sez: - "APSBCL. Depet, Armalapuram 'Bypass | Road Near N. Chandra Rao Ghat, Be ood : Ambedicar Konascema, Andhra Pradesh ae Lutukurti Yedykondaha S/o. LK sting NM urthy Aged SO: "years, Qoo:Froh. &excise Constable APSBCL Dept, Amalaputant Bypass. Road ,. 'Near N.Chahdra Rao Ghat): 2 <° ve oe : Ambedkar Kohasrema, Andh 8 Pradesh * : 43, Petts Saiydnarayana S/o. NarasihbiWnurthy. . . . « Aged 54 years, Oce:Froke Excise Constable © ae ee Depot, "Amalapuram Bypass Road lear N, Chandra Rao Ghat, --- Atnbedicar Konagcema, Ancihre: Pradesh whe . 14. 4. Kamngju Youkatak Ramana & ; a & Setyanars vane, Near N, Charidra Rao Ghat, aa Ambedkar Kenaseema, Andhra Pe as. Pechetty Jenardh ana.Rao. Sf Oo: Nar Aged $8 years, Oce:Proh. SPaxcise 7 APSBCL Depot, "Amalapursm Bypas : Near N.Chandra Rao Ghat, wed. Acibedkar Koriascems, Andbra Prades g 16. Ran sduioa Sudher Kumar's S/o.Re aidbekhar " Aged 4 8S.years, Oce:Proh. BExcise Constal . ABE 'Biotech (PYLtd., Chinna Br athe Bast Godavari District; AP > i7 Sangani ne f Satish Babu's jo8. NG Aged.< 39 years, OnciProh.& Bxcise-Constible O/ocAssistant-Comnilssioner for, Distilleries Kakinada, Karci Complexc, Kakinada | co "Bast Godavari District, AP 60 gS Papeete nine oo "eos an ne aa we t 18.Matta, Suresh S/o. Babu: Rag" : | Aged, 33 years, Oco:Prok.& Excise Constable . we 0 fossistant Commissioner for Distileries.- re '.Kakinada,. Karri Complex, Kakinada. ees OOS, » Bast Godavari. District, AP. Oe ee es 19 .Budumur Stisivas S/o: Late: Shankcita Rao. poe DS Aged: a9 yoars: Cc: Prot. &. Excise Constable ee 30 /o.Assistant Commissioner for. Distileries | BO Es Eat Kakinada, Kari Complex, Rakinada: eh one oh Bast "Godavari Digerict, 'AL . . . aoe 20: 'Bura. Appa Rao S/o. Balaram idea | ee a ee Aged S6 years, Oce:Prok:& Excise Cipotatl er ~. fol Agsistabt Commissione: for Disileries (o\:.. "Rakinads, Karri Complex, Kakinada <. ea a ar Pa Bast Godavari District, APs - oT es Oe 7 ss : ai. 8. WR: Suiheer: 'Raju S/o. Rasiakrishiia Raju oe en a . Aged 40-years, OceProh.&Excige Constable 0 a va KBE Biptech, {P}Ltd. . Chinna Brahmadevara my) as ee . ay = » East, Godavari District, AP pe | ane : 38 B Rajasekhar S/o: Ganeswara: Rag. glee a hoe, i . | Aged ST years, Odé:Proh.& Extise Constable .. ON os : te !Ofo: Assistant Commissioner for Distilleries ~~ "Kakinada, Karri Coniplex,. Kakinada Mes . Bast Godavari District, AP |. be "23. Kollaptu Sahadevude 1 8/or Lat K.Sarasayya. aoe pi years, Oce:Prok. meee cise Constable of jo. Assistant 'Commi issloner _ Kakinada,Karri Complex, Bak Bast Godavari District (AP > 28, Vanumu Siva Naga Rani S/o: aivanatayana | Aged SS years, -Oce:Proh. &ixcise Constable" "O/O Phe Assistant Commissiditer of f Proh&Eaxcise (Distiteries)" Kakinada, Kast Godavari District. APS : ess 28, Ch. Nageswara | Ra ao S/a. Chi Hariches ddadu . : . Aged S2. years, Occ: Proh Skxgise Constable Pe O/9. The Assistant Commis of PEO Satexcise © (Disleies) : Kakinada, Yast Godavari D 7 APS. ae. Rokicam Prashhina S/o. Barn a re _. | Aged 32 years, QcciPot dixcise constable oo ae As c. Digtilieries., Nukalarnmma Temple | Street a ts ase graopets Kakineda, ed District "2 26: Palatala Bala 'Jagadeesh Sfo.be Rad Agedks 26 years, Occ Proh.&kxcise & Hes a a 'Sn Sarv arayagugerds, crear) EG. Dis "29. Babu: RadS/o:LateK. Gndnanant am °c » Aged. Si years, Occ: Prahig Eadie, : Of Assistant Cammissioner for'? ulleries _ Kakinada, Karri Conpless aie de> East Godavari District, AP'. " ye TT > 30: tT Sai Rabu S/o . Subba do : Aged.60 years, OxrnProh. &Rxcise Hea a4 conistabie KBE Biotech (PL Lad. Chinna Bidbimiadevaramn(V) * PAPO > x : ; va Hast G Godavari Districts "s ae piddi gubba Rao S/ 2. BulliVeertaiu: pee _ Aged 60° years, Occ: Proh &Rxcise sHead | Constable Sri SarvarayaSugards, 'Chellurt, E. G. District, AP "32. USrinivasa Rao S/o. Ching Suryanarayana Soe Aged 95 years, Oce:Proh. SExcise 'Head Constable , .: Artes Breweries Ltd, Ramachandrapuram TN E.G. District, Andhra, Pradesh é . 33 Muduge Vara Prasad Kumar $/e. Lateaichivya Aged S8 years, "Oce:Proh: Os Excise, anstable c= Oo. Assis cant Commigsionst for 'Distilleries 'Kakinada, Karri Complex, } Kakinada . Fast Godavari Dis trick, AP --_ 34 Chitt ¢Thalll Bula D fe 2. 'Heshna' Mur sthy Aged 35 years,, OceRroh.& Excise: Weastable M/s Sri Sarvaraya ¢ Sugars Limited,. © Chellurt Village, Rayavaram » Mandal, Bast Godavart District, AP. ae pom ° re 1. The State of 'andra pradesh - Rep. by its Special Chief: Secretary | 'Revere (Excise) Department 7 AP, Secretariat, Velagapudi _ . aAmarevatl, Guntur District, . - 2 The Cammissioner of Prohibition & Es Ex Andhra Pradesh, VU ¥ yawada N: TR. District . 3, The Commissioner, Special Enfordement' Bure al a, . Andhra Pradesh, Mangalagic, ; vee 'Guntur Ths strict one cise 7 Petitioners PLN Bh, ol te i ALT CRESS es A NO: a OF 2023 Pe She District Prohibition a and & Excise. 2 Officer, Eas | Godavari Disk, Andhra. Pradesh Be - zSICPeIAY 9 dated ye D028 ee foreement Se tc continue in 2 Prohibition and ee sis 2 Depament The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court dated 08.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gottipati, Advocate for Petitioner and of GP for Excise for Raspondents: WRIT PETITION NO: 20133 pe 2023 Between: 7 Bes : 1. CH Ravi Kumar, S¥o,Satynarayans, Aged: 80. years; "Occ. P&E HO Mirae IMLDepot,T renal Guntur District, Andhra Pradesh. 2. S. Peddaiah, SioPichaiah, Aged $4. years, Qco : P&E HC APSBCL, IML Mopot Tenall, Guntur District Andhra Pradesh} 3, u Sivanageswara Rao, S/oVanksteswararao| | Aged. §3 years, Occ . PRE H APSBCL, IML Depat. Tenali, Guatur District Andhra Pradesh. 4. |. Yesopu, Sfo.Seshaiah, Aged 52 years, Oost Pa Be APSBCL, IML Depot, Tenall, Guntur District Andhra P PAGOSA 4 oa KWilsonBabu, S/o.Subbarao, Aged S2Years, ce. PREHC APSBCL, IML _Depat, Tenall, 'Guntur District Andhra Pradesh. . Depot, Tenali, Guntur Oisidet Andhra Pradesh) 7. G. Gevadanam, SioPrasad Rao, Aged 52 years, Occ PSE HC APSECL, IML Depot. Tenall, Guntur District Andhra Pradesh. 6. ChAnusha, Wio.Seshaiah, Aged '62 years, Cec . WP& EC APSSCL, IML Co A a wy §. GSatynatayana, S/o.Pothuraju, Aged 43 years (Occ . F& EHC APSBCLL IML . Depat, Tenali, Guntur District Andhra Pradesh. @ Kota Srinivasa Reddy, Sfo'BrahmaReddy, Aged SO years, 'Oce . P& EC oF «*AESBCL, IML Depot, Tenall, Guntur District Andhra Pradesh. : .. Petitioners mo AND ' 4. The State of Andhra Pradesh; Rep.by its Special Chief Secretary Revenue : (Excise) Deparimant A.P. Secretariat, Velagapudi? Amaravati, Guntur District. The Commissioner of Prohibitien and Excise Andhra Pradesh, Vijayawada ALTLR, District, ---- oS oe . 2. The Commissioner, Special Enforcement Bureau, Andhra Pradesh, . Mangalagin, Guntur District. . : 4 The District Prohibition and Excise Officer, Guntur District, Andhra Pradesh 5 Kancharia Prem Kumar, S/o, Prabhu Dasu, Age 46 years, Enforcement Head : Constable, SEB Station, Guntur-li, Guntur Dist. . : §. Peram Suresh Babu, S/o. Atchalah, Age §9 years, Enforcement Head . Constable, Intelligence Wing, Guntur, Guntur Dist. a 7. M.Srinivasa Rao, Sfo.Koteéswara Rao, Age 80 years, Enforcement Constable, intalligence Wing, Guntur, Guntur Dist. 8. SVM. Prasad, Sfo. Sambasiva Rao, Age 51 years, Enforcement Constable, OTF, Guntur, Guntur Dist. i 9. Akkala Chenna Reddy, S/o Musala Reddy, Age $1 years, Enforcement Constable, SEB Station, Gunturil, Guntur Dist: . 1 Dakkumaila Koteswara Rao, S/o Lokaiah, AgeiS0 Years, Enforcement Constable, SEB Station, Guntur, Guntur Dist . 44. Talathoti Koteswara Rao, S/o Kotaiah, Age 50 yrs, Enforcement Canstabie, ed pos i ' intelligence Wing, Guntur, Guntur Dist mo 12. Karra Venkata Ramana, Sic, Kaniadasu, Age 50 yrs, Enforcement Constable, OTF, Bapatla, Bapatla Dist. 43. Jalili Vinod Babu,, S/o Bhaskar Reo, Age $0 Years, Enforcement Constable, SER Station, Bapatla, Bapatia Dist xs 14. Karumanchi Nancharaiah, S/o. Srramulu Age 52, Years, Enforcement My Constable, SEB Station, Narasaraopet, Painadu list. 45, Badugu Venkateswara Rao, S/o Subba Rao, Age 52 years, Enforcement Constable, SEB Station, Ponnur, Guntur Dist! _ 46. Bonina Suresh Babu, S/o. Nageswara Rao, Age 50 years, Enforcement ' Constable: SEB Station; Pannur, Guntur Diste... es 47. Juftu Venkateswara Rao, S/o. Tirupathaiah, Age 48 years, Enforcement Constable, DCR/TW, Guntur, Guntur. Dist. ae 18. P Srinivasa Reddy, S/o. Sing! Reddy, Age SO years, Enforcement Constable, SES Station, Guntumil, Guntur Dist. 49. Chalava Srinivasa Rao, S/o. Nasaraiah, Age $2 Years, Enforcement Constable, SEB Station, Sattenapalll, Palnadu Dist. 7 a 20. Imatla Rajlasekbar Babu, Sfo. Bhakar Rao, Age $1 Years, Enforcement . Constable, SEB Station, Sattenapailli; Painadu'Dist. . ; 24.P, Jogeswararag, S/o, Venkateswarlu. Age 50 years, Enforcement Constable, - SEB Station, Krosuru, Palnadu District oo . 29M Srinivasa Rao,, S/o. Nasaralah, Age 52 years, Enforcement Constable, SES Station, Vinukonda, Painadu District. . : go violation of Article. 14 and 16-of the constitution of india and consequently set- Katar! Yedukondalu, Slo. Venkateswarlu u, age 51 years, Enforcement eanatate SES Station, sSuntur ff, Guntur Dist. 24,Y Siva Prasad, S/o. Veeraiah, age 54 years, Enforcement Constahte, SES Station, Nagaram, Bapatia Dist. 25.K,Madhusudana Rao, S/o-Nikodem, age 54 years, Enforcement Constabte, SEG Station, Repatie, Sapatia Dist. 25. Yamineni Srinivasa Rao, Sio.Subba Rao, Age a2 Years, Enforcement _ Censtable, SEB Station, Prathipadu, Guntur Dist: _ 27. Bontha Akkaiah, S/o. Veeraiah, Age o4 Years, Enforceme ant Constable S&B | Station, Prathinadu, Guntur Dist. &. Nandam Ravi Sankar, S/o. Venkata Ratnam, Age 49 Years, Enforcement GCanstable, SEB Station, Ponnur, Guntur Dist. 29. MNagaraju, S/o. Subbarao, age 52 years, Enforcemen it Constabie, SER Station, Mangalagiri, Guntur District Respondent Nos.5to29 | impleaded as per Court Order dated 18, G8. 2023 vid LA.No, 2/2023 in WP. No. 20733/2023, -_...Respondents Petition under Article 226 of the Constitution of india oraying. that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased fo issue a writ, order or direction more padiculary one in the nature of a writ of mandamus declaring the action of the 1St respondent in issuing G.O. Rt No. 8678. Revenue (Excise) Department dated 31-07-2023 wherein formulating the guidelines for allocation of Head Constables and Constables. : between Special Enforcement Bureau and Prohibifion and Excise Department and vice - versa. and consequential" proceedings vide C.R.No. 21 16/202 3/CPE/A1-3 sated 01-08-2023 of the and respondent wherein allofled the petitioners to Special Enforcement Bureau is legal, arbitrary, uryust and 'aside the same by directing ihe respondents to permit the petitioners to continue in Prohibition and Excise Department, Batiion under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased i suspend the operation of G.O. Rt No. 878 Revenue (Excise) Depanment dated 31-07-2023 and consequential proceedings vide C.R.No. 2716/2023/CPEV/A1-3 dated 04-08-2023 of the 'ist and and respondents in $O far aS ne pellioners 8 are concemed and conlinue «nash Eee coh The patition coming on for hearing, upon reg i -- ; f and the orders of the hign c "hen wend an & We SOE og 2023, 98 08.2023, 29.08.2023 & 05.03.2028 made herein ae ator 16.08.2025. ¢ haGotlipati, Advocate for Petitioner and of ¢ hearing the arguments of Ms. Kavit Excise far Respondents, WRIT PETITION NO: 20135 OF 2023 Between: 1 he 8, g. SHAIK MAHABQOB SUBHAN, 8/o Late ShaikSaibuja, Age.69 Years, OCC. Proh. and Excise Sub-Inspector, [MFL Depot, Hukumpeta, Rajamahendravaram, East Godavari District Abdul Qaleel, Dio Abdul Khader, Age.45 Years, Occ. Proh. and Excise Sub- inspector, APSBCL IMFL Depot, Chagallu, E.G. District. Mounikakotha, D/o K.Surya Chandra Reddy Age.34 Years, Osc. Proh. and Excise Sub-Inspector, APSBGL IMFL Depot, Samanakot, Kakinada District, A.SaiBharathi, W/o Ragavendra Rao, Age.o1 Years,Qcc Senior Assistant, Ofo Deputy Commissioner of Proh. and Excise, Kakinada, Kakinada District A.Srilakshmi, Wro Thrimurthulu, Aged. 28 Years, Occ. Junior Assistant, Q/o District Proh. and Excise Officer, Kakinada, Kakinada District G.Abhina Chandrika, W/o Girish Sagar, Aged.S2 Years, Occ. Junior Assistant, Of/o Deputy Commissioner of Proh. and Excise, Kakinada, Kakinada District. N.RaviDurga Prasad, S/o DurgaPrasad, Aged 32 Years,Occ Junior Assistant, 0/0 District Proh. and Excise Officer, Kakinada, Kakinada District M.A. Lakshmi, W/o Suresh, Aged. 35 Years,Junior Assistant, 0/0 District Proh. and Excise Officer, Dr BR Ambedkar District K. Sarat Krishna, Sfo Satyanarayana Aged38 Years, Occ. Junior Assistant, 0/0 Deputy Commissioner of Proh. and Excise, Kakinada, Kakinada District Petitioners The State of Andhra Pradesh, Rep by its Special Chief Secretary Revenue (Excise) Department AP. Secretariat, Velagapudi, Amaravati, Guntur District. . The Carmmissioner of Prohibition and Excise, Andhra Pradesh, Vjayawada NUTLR. District The Commissioner, Special Enforcernent Bureau, Andhra Pradesh, Mangalagiri, Guntur District. KSrinibabu, S/o. Bhavannadora, Age. S9yrs, Enforcement Sub- Inspector, SEB Station, Tadepalligudem Y Durga Prasad, .. Sfo.Gubbarac, Age S8yrs, Enforcement Sub- Inspector, SEB Station, chinthalaoudi, Eluru District P Lakshmana Rao, , S/o. Mahalakshmi, Age 42yrs, Enforcement Sub- inspector, SEB Station, Vuyyuru _ Md.Galeb sahib, , S/o. Abdulsayeda, Age.S0yrs, Enforcement Sub- Inspector, Dist. Task Force, Viiayawada G.V.LAKSHMI . D/oVenkateswarulu, Age 49yrs, Enforcement Sub-Inspector SEB Station, Tiruvurru NTR District R.Kranthi Kiran, S/o. Lalalajapathi Roy, Age 42yrs, Enforcement Sub- inspector, SEB Station, Polavaram, Eluru 'District 1O.R.V.L.Narasimharas, , Sfo.Bapiraju, Age. S6yrs, Enforcement Sub- inspector, Yedurulanka SEB Check past, Kanaseema District. Respondent Nos. 4 fo 10 impleaded as per Gourt Order dated18.08.2023 vide IA. No 2/2023 in WLP. No, 20135/2023. . _Respondents Petition under Article 226 of the Constitution of India praying that in the circumstances stated In the affidavit fled therewith, the High Court may be pleased fo issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the ist respondent in issuing G.O. Rt Noa. 577 Revenue (Excise) Department dated 31-07-2023 wherein formulating the guidelines for allocation of personnel between Special Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.No. 2TiS/20Z3/CPE/A1-2,.5 and 6 dated 01-08-2023 of the 2nd respondent wherein allotted the petitioners to Special Enforcement Bureau is iNegal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and consequently set aside the same by directing the respondents to permit the petitioners to continue in Prohibition and Excise Department: IA NO: 1 OF 2023 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed In support of the petition, the High Court may be pleased suspend the operation of G.O. Rt No. 877 Revenue (Excise) Department dated 31-07-2023 and consequential proceedings vide C_.R.No. 2116/2023/CPE /A1-2, 5 & 6 dated 01- 08-2023 of the ist and 2nd respondents in so far as the petitioners are concerned and cantinue them in Prohibition & Excise Department, pending disposal of WP 20735 of 2023, on the file of the High Court, The petition coming on for hearing, upon perusing the Petition and the affidavit filed In support thereof and the earlier Orders of the High Court dt. 08.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08:2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. KavithaGottipati, Advocate for . Petitioner and of GP for Excise for Respondents: WRIT PETITION NO: 20139 OF 2023 Between: . 1. O NASARAIAH, S/o. Aged about 46 years, Occ. Prohibition and Excise inspector,O/o Assistant Commissioner of Prohibition and Excise Distilleries, Tirupati, Tirupati District, Andhra Pradesh. 2. Marturi Sreerarn Prasad, S/o M.Masthan Rao, Aged about 46 years, Occ. Prohibition and Excise inspector, Bhavanipuram, NTR District, Vijayawada. 3. U.Mohan Rao, S/o Late USatynarayana, Aged about 58 years, Occ. Prohibition and Excise inspector, A.No.201107798667, Singarayakonda, Prakasam District, Andhra Pradesh. 4, A.Thimmaraju, S/o. A.Thimmappa, Aged about 55 years, Occ. Senior Assistant, O/o Assistant Commissioner of Prohibition and Excise Distilleries, Tirupati, Tirupati District, Andhra Pradesh. S. Karati Vanaja, Dio K-Chinnaiah, Aged about 36 years, Qcc.. Prohibition and Excise Inspector, O/o Asst Commissioner of Distilleries and Breweries, Guntur (Zone), Vijayawada. 6. KAlekya, D/o.K. Mohan, Aged about 30 years, Occ. Junior Assistant, Assistant Commissioner of Prohibition and Excise Distileries, Tirupatht, Trupatht District, Andhra Pradesh. ™ D.Swapna, D'o D.Janardhanudu, Aged about 32 years, Occ. Prohibition and Excise Constable, O/o. Assistant Commissioner of Prohibition and Excise Distileries, Tirupati, Tirupati District, Andhra Pradesh. 8. K.Reddy Pradeep Kumar, Sfo K.Pandurangaiah, Aged about 46 years, Occ, Prohibition and Excise Constable, O/o. Assistant Commissioner of Prohibition and Excise Distileries, Tirupati, Tirupati District, Andhra Pradesh. % K-David Mani Raju, S/o.K.E.R.Ravi Kumar, Aged about 32 years, Occ. Prohibition and Excise Constable, G/o. Assistant Commissioner of Prohibition and Excise Distilleries, Tirupati, Tirupati District, Andhra Pradesh. 10.A Manjula, W/o.A.Nagarala Rao, Aged about 48 years, Qee. Prohibition and Excise Constable, O/o. Assistant Commissioner of Prohibition and Excise Distileries, Tirupati District, Andhra Pradesh, 14.5.Uma Mahaeswari, D/o.S.Chinnappa, Aged about 29years, Occ. Prohibition and Excise Constable, O/o. Assistant Commissioner of Prohibition and Excise Distileries, Tirupati, Tirupati District, Andhra Pradesh. 12.B.Leela Sudha, D/o.B.Govinda Swamy, Aged about 38 years, Occ. Prohibition and Excise Constable, M/s Esveeaar Distilleries Pvt.Ltd, Karakambadi, Tirupati, Tirupati District, Andhra Pradesh. 13. ¥ Rajeswara Rao, S/a.Appanna, Aged about 37 years, Occ. Prohibition and Exeise Constable, M/s.Esveeaar Distilleries. Pvt.Ltd, Karakambadi, Tirupati, Tirupati District, Andhra Pradesh, 14,M Saritha, D/o.Late Devarajulu, Aged about 30 years, Occ. Prohibition and Excise Constable, M/s.SNJ Sugars and Products Lid, Nelavoy, Chittoor District, Andhra Pradesh. 15.5.Murall Krishna, S/o.S.Krisima Murthy, Occ. Prohibition and Excise Constable, M/s.SNJ Sugars and Products Lid. Nelavey, Chittoor District, Andhra Pradesh. 16. Jammalamadaka Sriram Srikanth, S/o Late J.Vilaya Anjaneyutu, Aged about 56 years, Qec, ESI, APSBCOL IML Depo, Tenall, Guntur District, AP: 17. Vankudothula Krishna Veni, Dfo Somla, Aged about 34 years, Occ. ESI. APSBCL IMFL Depot, Gollapudi, Vijayawada, Andhra Pradesh. 18.P.V Seshaiah, Sfo Venkatadri, Aged about 60 years, Occ. Prohibition and Exoise Sub-Inspectoar, APSBCL IML Depot, Ongole, Prakasam District. 19.A.V.S.Prasad, S/o Panduranaga Rao, Aged about 59 years, Occ. Excise Sub- inspector, IML Depot, Narsaraopet, Palnadu District, AP. 20,K.Naveen, S/o. K. Chandra Sekhar, Aged about 34 years, Occ. Prohibition and Excise Sub-Inspector, O/o. Assistant Commissioner of Prohibition and Excise Distiieries, Tirupathi, Andhra Pradesh, 21.Ch.Naga Srinivasa Raa, Sic Venkata Rao, Aged about 54 years, Occ. Prohibition and Excise inspector, IMFL DEPOT,ROMO, Anakapalli, Ofo Prohibition and Excise Superintendent, Anakapalli. 22.&.Naga Malleswara Rao, s/o Mallaiaha, Aged About 43 Years, Occ. Prohibition and Excise Junior Assistant, Palanadu district AP. Petitioner AND 1, The State of Andhra Pradesh, Represented by its Special Chief Secretary, Revenue (Excise) Department, Secretariat, Velagapudi, Andhra Pradesh. 2. The Director General of Police, and Ex-Officio Principal Secretary, to the Government of Andhra Pradesh, Ofo DGP, Mangalagir, Guntur, AP. 3. The Commissioner of Prohibition and Excise Department, Andhra Pradesh, Vijayawada. 4. The Commissioner, Special Enforcement Bureau, Mangalagiri, Guntur District, Andhra Pradesh. 5. The Commissioner of Distiierles and Breweries and Managing Director, APBSCL, Andhra Pradesh, Vijayawada. The District Prohibition and Excise Officer, NTR District, Vilayawada. The District Prohibition and Excise Officer, Guntur District, Guntur. The District Prohibition and Excise Officer, Prakasam District, Ongoie. The District Prohibition and Excise Officer, Painadu District, Narasaraopeta, Andhra Pradesh. 10. K.Sreenivasulu, S/o. K Bhushan Goud, Age 60 years, Enforcement Inspector, SEB Dist. Task Force, Anantapur. 11.€.Narasanaidu, S/o. E.Narayanappa, Age 46 years, Enforcement inspector, intelligence Wing, Anantapur. 12.K. Nagaraju, S/o. K. Venkataramudu, Age 62 years, Sub-Inspector, DTF, Anantapur. Respondent Nos. 10 to 12 impleaded as per Court Order Dated 18.06.2023 vide IA No.2 of 2023 in WP No.20138 of 2023 ONE Respondent Petition under Article 226 of the Constitution of india praying that In the circumstances stated In the affidavit filed therewith, the High Court may be pleased to issue Writ order or direction more particularly in the nature of Mandamus declaring the action of the Respondents in issuing GO.RtNos.677, 678, 679 all Revenue (Excise) Department dated 31/07/2023 formulating guidelines for allocation of Ministerial Staff, Prohibition and Excise Sub-inspecters, Prohibition and Excise Constables and Head Constables, Prohibition and Excise Inspectors, Assistant Prohibition and Excise Superintendents, Prohibition and Excise Superintendents, Assistant Prohibition and Excise Commissioners, Deputy Prohibition and Excise Commissioners and the Commissioner of Prohibition and Excise and all the consequential Proceedings including Gr. No.2 116/2023/CPE/A1-1 CrNo.21 18/2023/CPEVA1-2,Cr.No.2 1 16/2023/CPE/A1-3 .CrNo.2416/2023/CPE/A1- 5,CrNo .2116/2023/CPE/A1-6 all dated 01/08/2023.Cr.No.2741/2023/CSEB/B2, CrNo.2742/2023/CSEB/B3, GCr.No.2743/2023/SEB/B4,Cr.No.2744/2029/CSEB AS4 dated 02/08/2023 and the Letters dated 01/08/2023 and 02/08/2023 addressed between Respondent Commissioner Prohibition and Excise and the Respondent Commissioner Special Enforcement Bureau wherein the Petitioners are proposed to be transferred to the Special Enforcement Bureau and employees Special Enforcement Bureau are proposed to be transferred to the Excise Department as legal, arbitrary and violative of Articles 14, 16 and 19 of the Constitution of India and consequently quash the same and direct the Respondents fo continue the Petitioners in Prohibition and Excise Depariment . IA NO: 1 OF 2023 Petition under Section 151 CPC praying that In the circumstances stated in the affidavit fled in support of the petition, the High Court may be pleased to suspend GO.RtNos 677, 678, 879 all Revenue (Excise) Department dated 31/07/2023 and the consequential Proceedings including Cr.No.2116/2023/CPE/A1- TOrNo.2116/Z023/CPE/A1-2, Cr.No.2118/2023/CPE/A1-3, Cr. No.2116/2023/ CPE/AT-8, Cr. No.2 16/2023/CPE/A1-6 all dated 01/08/2023 all dated 01/08/ 2023,Cr.No.2741/2023/CSEBIB2 Cr.No.2742/2023/CSEB/B3,Cr.No. 274 a2023/SEB/B4,Cr.No.2744/2023/CSEB /B4 dated 02/08/2023 and the Letters dated 01/08/2023 and 62/08/2025 addressed between Respondent Commissioner Prohibition and Excise and the Respondent Commissioner Special Enforcement Bureau and pass, Pending disposal of WP 20139 of 2023, on the file of the High Court, The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support therenf and the orders of the High Court order dated 08.08.2023, 78.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.08.2023 made herein and upon hearing the arguments of Sri MR K CHAKRAVARTHY Advacate for the Petifioners and of GP FOR SERVICES | for the Respondent Nas. 1 fo 9, Si DV SASIDHAR, Advocate for Respondent Nos. 10 to 12: WRIT PETITION NO; 20141 OF 2023 Between: Gadiraju Ravivarma, S/fo.Ramachandra Raju Aged 57 years, OQcc.Prah. and Excise Sub-Inspector M/s BVS Distileries, Godavarru Village, Kankipadu, Krishna District, AP .. Petitioner AND }. The State of Andhra Pradesh, Rep.by tts Special Chief Secretary Revenue (Excise) Department A.P. Secretarial, Velagapudi Amaravati, Guntur District. 2. The Commissioner of Prohibition and Excise Andhra Pradesh, Vieyawada NUTLR. District 3. The Commissioner, Special Enforcernent Bureau, Andhra Pradesh, Mangalagiri, Guntur District. 4. K.Srinibabu, , S/o. Bhavannadora, Age. 39yrs, Enforcement Sub- Inspector, SEB Station, Tadepalligudem 5. Y.Durga Prasad, , S/o.Subbarao, Age. 3Syrs, Enforcement Sub- Inspector, SEB Station, chi nthalapudi, Eluru District 6. P.Lakshmana Rao, , S/o, Mahalakshmi, Age.42yrs, Enforcement Sub- inspector, SEB Station, Vuyyuru 7. Md Galeb sahib, , S/o. Abdulsayecda, Age.6O0yrs, Enforcement Sub- Inspector, Dist. Task Force, Vilayawada §. GAV.LAKSHMI, , D/oVenkateswarulu, Age. 49yrs, Enforcement Sub-Inspector, SEB Station, Tiruvurru NTR District 9. R.Kranthi Kiran, S/o. Lalalajapathi Roy, Age42yrs, Enforcement Sub- Inspector, SEB Station, Polavaram, Eluru District 1O.R.V.L.Narasimharao, S/o.Bapiraju, Age.S6yrs, Enforcement Sub- Inspector, Yedurulanka SEB Check post, Kanaseema District. Respondent Nos. 4 fo 10 impleaded as par Court Order dated18.08.2023 vide IA.No 2/2023 in W.P. No. 20747/2023. . Respondents Petition under Article 226 of the Constitution of India praying that In the circumstances stated in the affidavil filed therewith, the High Court may be pleased to issue a writ, order or direction more parficularly one In the nature of a writ of mandanius declaring the action of the Ist respondent in issuing G.O. Rt No. 677 Revenue (Excise) Department dated 31-07-2023. wherein formulating the guidelines for allocation of personnel between Special Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.No. 21 18/2023/CPE/A1-2 dated 01-08-2023 of the 2nd respondent wherein allotted the petitioner to Special Enforcement Sureau is Megal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and consequently set aside the sare by directing the respondents fo permit the petitioner to continue in Prohibition & Excise Department: [A NO: 1 OF 2023: Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to suspend the operation of G.O. Rt No, 677 Revenue (Excise) Department dated 31- 07-2023 and consequential proceedings vide C.R.No. 2716/2023/CPE/A1-2 dated 01-08-2023 of the 1st and 2nd respondents in so far as the petitioner are concerned and continue them in Prohibition Et Excise Department, pending disposal of WP 20741 of 2023, on the file of the High Court, The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the earlier Orders of the High Court dt.08.08 2025, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gotfipati, Advocate for Petitioner and of GP for Excise for Respondants: WRIT PETITION NO: 20142 OF 2023 Between: 1. K.Annapurna, W/o Harikrishna, Aged 46 years, Occ. Proh.and Excise Inspector, O/o Asst. Commissioner of Proh. and Excise( Vigilance) Ananthapauram, Ananthapuram District 2. K.Chandrahas, S/o Chinnaiah, Aged 49 Years.Oce -Proh. and Excise inspector, APSBCL IMFL Depot, Kadapa, YSR Kapada Dist. 3. D.Vasudeva Chowdaary, S/o Damodhara Rao, Aged48 Years,Oce .Proh. and Excise Inspector, IMFL Depot 3, Tirupathi, Tirupathi District. 4. Mamidi Padamavathi, D/O N. Venkatasubbareddy, Aged4? Years, Occ . Prob.and Excise Inspector, IMFL Depot, Kurnool, Kurnool District, 5. S.Sarala Devi, Wo P.Bhaktavatsalam, Aged4S Years.Oce Proh. and Excise Inspector(ESO) APSBCL, IMFL Depot, Kadapa, YSR Kadapa District. 6. P.Manohar, S/o Rami Reddy, Age47 Years,Occ Proh. and Excise Inspector, 0/0 District Proh. and Excise Officer, Annamayya District. ¢. M. Krishnamurthy, S/o Vengappa, Aged 60 Years,Oce .Proh, and Excise inspector, IMFL Depot, Ananthapuram, Ananthapuram District .. Petitioners AND 1. The State of Andhra Pradesh, Rep.by Rep.by its Special Chief Secretary- Revenue (Excise) Department AP, Secretariat, Velagapudi Amaravati, Guntur District. 2. The Commissioner of Prohibition and Excise, Andhra Pradesh, Vijayawada NUTR. District &, The Cammissioner, Special Enforcement Bureau, Andhra Pradesh, Mangalagin, Guntur District. 4. MJayarama Naidu, S/o M.Subba Naidu, age 44 Yrs., Enforcement Inspector, SEB Station, Yemmiganur, Flat No.303, Thirumala Residency, Venus Colony, Kurnool Town S. P.Erravenat, S/o P_Pedda Naganna, age 52 Yrs., Enforcement Inspector, SEB Station, Alur, Alur SEB Station, Kurnool district, 5. Pidathala Rajasekhar Goud, Sfo P. Ramasubbaiah, age 45 Yrs,, Enforcernent inspector, DTF, SEB, Kurnool, Flat no.104, Shantha apartment, opp. St. Joseph's High School, NR Peta, Kurnool-518004 7. Vurnam Hari Krishna, S/o V.C.Anjaneyulu, age 84 Yre., Enforcernent inspector, SEB Station, Adoni, H.No.2/136, Konakondla Village, VajrakarurMandal, Ananthapuramu District 8. Kalluri Dasaratharami Reddy, S/o K Ramakrishna Reddy, age 48 Yrs., Enforcement Inspector, Bapuram SEB Checkpost, CheruvukindaPalli Vilage, Tappetia Post, Vailuru Mandai, YSR District ~ 516293 9. Gasthi Bheemalinga, S/o G.Basanna, age 51 Yirs., Enforcement Inspector, SEB Station, Dhone, D.No.49-24-16, Srramnagar, Dhone, Nandyal District. Respondent Nos. 4 to 9 impleaded as per Court Order dated 18-08-2023 vide LA.No2 of 2023 in WP No. 20742 of 2023. . Respondents Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the Ist respondent in issuing G.O. Rt No. 673 Revenue (Excise) Department dated 21-07-2023 whersin formulating the guidelines for allocation of personne! between Special Enforcement Bureau and Prohibition and ExciseDepariment and vice versa and consequential proceedings vide C.R.No. 271 B/2023/CPE/A1-1 dated 01-08-2023 of the 2nd respondent whersin allotted the petitioners fo Special Enforcement Bureau is illegal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and consequently set aside the same by directing the respondents fo permif the petitioners to continue in Prohibition and Excise Depariment Patition under Section 151 CPC is filed praying that in the circumstances stated in the affidavit filed in support of the writ petition, the High Court may be pleased fo suspend the operation of G.O.RtLNo.679 Revenue (Excise) Department dated 31-07-2025 and consequential proceedings vide C.R.No. 21 16/2023/CPE /At- { dated 01-08-2023 of the Ist and 2nd respondents in so far as the petitioners are eoncemed and continue them in Prohibition & Excise Department, pending disposal - of WP 20142 of 2023, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereof and the orders of the High Court order dated 08.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gottipati, Advocate for Petitioner and of GP for Excise for Respondents: WRIT PETITION NO: 20199 OF 2023 Between: 1. 8. Q. T. Jayasheela, Dfo T.J.S.Dasu, Aged 61 Years, Oce - Proh.and Excise Inspector, M/s Prag Disttiery PVT limited, Nallamilli village, Or 8.R. Ambedkar Konaseema District, (Old East Gedavari District). . Shaik Hyder, S/o Shaik Mahaboob dani, Aged 46 Years, Occ- Senior Assisiant, O/o Assi. Commissioner of Proh, and Excise (Vigilance), Vilayawada, NTR. District (Old Krishna District) Kuncha Janaki, Dio Surya Nageswara Raa(late), Aged 45 Years, Occ- Junior Assistant, O/o District Proh. and Excise Officer, Anakapalli, Anakapallfi District (Old Visakhapatnam District} M.Satyanarayana, S/o Sambasiva Rao date), Aged 52 Years, Oce- Proh. and Excise Constable, APSBCL IMFL Depot -IH, Anakapalli, Anakapalli District (Old Visakhapatnam District} . Kottana Satish, S/o Ramu, Aged 34 Years, Occ- Proh. and Excise Constable, APSBCL IMFL Depof-Il, Anakapalli, Anakapalli District (Old Visakhapatnam District K.Kanaka Durga, D/O Venkateswara Rao, Aged 34 Years, Oce- Proh. and Excise Constable, M/s Andhra Sugars Ltd, Tanuku, West Godavari District. Pulavarthi Rani, D/o Prabhakara Rao, Aged 32 Years, Oce- Proh. and Excise Constable, O/o the Asst. Cornmissioner Distifleries, Proh. and Excise, Viiayawada, N.T.R. District (Qld Krishna District) Petitioner AND . The State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue (Excise) Department A.P. Secretariat, Velagapudi Amaravati, Guntur District, The Commissioner of Prohibition and Excise, Andhra Pradesh, Viiayawada NUTR, District The Commissianer, Special Enforcement Bureau, Andhra Pradesh, Mangalagiri, Guntur District. Md.Abdul Quadir, S/o. Shaik Sabhan, Age 59 years, Enforcement Inspector, SEB Station, Vuyyuru, Krishna District. M. Srinivasa Rao, S/o. Veeranna, Age 55 years, Enforcement inspector, SEB Station, Kothapeta, Or. BR Ambedkar Konaseema District. T.Gapala Krishna, Sfo.Garveswararao, Age 48 years, Enforcement inspector, SEB Station, Nuzuvid, NTR District. K.Bangaruraju, S/o. Ramaswamy, Age 48 years, Enforcement inspector, SEB intelligence Wing, Machilipatnam, Krishna District. V.Siva Rama Raju, S/o. Satyanarayana Raju, Age 60 years, Enforcernent Inspector, SEB Station, Amalapuram, Konaseema District. K.Rama Mohana Rao, S/o. Harischendraprasad, Age 46 years, Enforcement inspector, SEB Station, Kakinada North, Kakinada District. 10.G, Venkata Lakshmi, W/o. Rajababu, Age 47 years, Enforcement inspector, SEB Station, Rangampeta, East Godavari District. 11.Ch.Ajay Kumar Singh, S/o. Satyadevsingh, Age 58 years, Enforcement 12, Inspector, DSEO Office, Kakinada, Kakinada District B.Srinivasa Rao, S/o. Venkateswararao, Age 60 years, Enforcement inspector, SEB Station, Tunt. 13,B. Satyanarayana, S/o. Kamaraju, Age 57 years, Enforcement inspector, SEB Station, Tadepalligudem. Respondent Nos.4 to 13 impleaded as per Court Order df.18.08.2023 Vide IA No. 2 of 2023 In WP No. 20199 of 2023. . _Respondenis Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased io issue a writ, order or direction more particularly one in the nature Of a writ of mandamus declaring the action of the Ist respondent in issuing G.Q. Rt No. 672° Revenues (Excise) Department dated 31-07-2023, G.0. Rt No. 877 Revenue (Excise) Depariment dated 31- 07-2023 and G.O. Rt No. 878 Revenue (Excise) Department dated 31-07-2028. wherein formulating the guidelines for allocation of personnel between Special Enforcement Bureau (SEB) and Prohibition and Excise Department and vice versa and consequential proceedings vide C.R.No. 2116/2023) CPE/Ai- 1,5, 8 &3 dated 01-08-2023 of the 2nd respondent wherein allotted the petitinners to Special Enforcement Bureau is legal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and cansequently set aside the same by directing the respondenis fo permit the petitioners fo continue in Prohibition and Exoise Department: JA NO: 1 OF 2023 Petitian under Section 151 CPC praying that in the circumstances stated in the affidavit fled in support of the petition, the High Court may be pleased to suspend the operation of G.D. Rt No. 879 Revenue (Excise) Department dated 34- 07-2023, G.C. Rt No. 877 Revenue (Excise) Department dated 91-07-2033 and G.0. Rt No. 678 Revenue (Excise) Department dated 31-07-2023 and consequential . proceedings vide C.R.No. 2116/202S5/CPE/A1-1,5,6 8&3 dt O1- 08-2023 of the {and 2" respondents in so far as the petitioners are concerned and continue them in Prohibition and Excise Departrient, pending disposal of WP 20189 of 2023. on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereof and the orders of the High Court order dated 09.08.2023, 19.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. Kavitha Gotftipati, Advocate for Petitioner and of GP for Excise for Respondents: WRIT PETITION NO: 20249 OF 2023 Between: 8 Nagahanuman, S/o. Brahmaiah, Aged 60 years, Working as Prob & Excise inspector, (Distillery Officer) in. M/s. Crux Bio Tech India Pvt Lid, Peddavaram Nandigama Mandai, NTR District Petitioner AND 1. The State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue (Excise) Department, A.P. Secretariat, Velagapudi Amaravati, Guntur District. 2. The Commissioner of Prohibition & Excise, Andhra Pradesh, Vijayawada, NTR. District 3. The Commissioner, Special Enforcement Bureau, Andhra Pradesh, Mangalaairi, Guntur District 4. The District Prohibition & Excise Offmer, Krishna Distrint, Andhra Pradesh . Respondents Petition under Article 226 of the Constitution of India praying that in the chcumstances stated in the affidavit fled therewith, the High Court may be pleased - to issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the ist respondent in issuing G.O. Rt No. 879 Revenue (Excise) Department df 31-07-2023 wherein formulating the guidelines for allocation of Head Constables and Constables between Special Enforcement Bureau and Prohibition and Excise Department and vice versa and cansequential proceedings vide C.R.Na. 2116/2023/CPE/Al-1 dated 01-08-2023 of the 2nd respondent wherein allotted the petitioner to Special Enforcement Bureau is ilegal, arbitrary, uryust and violation of Article 14 and16@ of the constitution of India and consequently sat aside the same by directing the respondents to permit the petitioner fo continue in Prohibition & Excise Department, IA NO: 1 OF 2023 Petition under Section 151 of CPC is filed praying that in the cireumstances stated in the affidavit fled in support of the petition, the High Court may be pleased to suspend the operation of G.O. Rt No. 879 Revenue (Excise) Department dt 31-07-2023, and consequential proceedings vide C.R.No.2116/2023/CPE/AI-1 dated 01-08-2023 of the 1° and 2° respondents in so far as the petitioner is concerned and continue him in Prohibition & Excise Departrnent, Pending disposal of WP 20249 of 2023, on the file of the High Court The Petition Coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and made herein and the orders of the High Court dated 09.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of SRI A SREEDHAR Advocate for the Petitioner, GP FOR SERVICES - |, for the Respondents; WRIT PETITION NO: 20361 OF 2023 Between: : 1. Swarna Chinna Malakondaiah, S/o S. Malakondaiah, Age 51 years, P and ENC, MP Sugars, Naidupeta, Tirupathi District, A.P. Pasupuleti Subramanyam, S/o P. Nagaraju, Age 40 years, P and EHC, MP Sugars, Naidupeta, Tirupathi District, A.P. 3. Obbu Matikarjunaiah, S/o O. Chenchaiah, Age 50 years, P and EC, MP Sugars, Naidupeta, Tirupathi District, AP. 4. Akkisetty Siddaiah, S'o Pedda Subbaiah, Age 52 years, P and EC, MP Sugars, Naidupeta, Tirupathi District, A.P. . 5, Gunji Venkata Ramanaiah, S/o Venkaiah, Age 48 years, P and EC, MP Sugars, Naidupeta, Tirupathi District, AP. 6. Papisetty Mahesh, S/o P. Chakrapani, Age 33 years, Jr. Asst, Office of District Proh. and Excise Officer, Nellore, Andhra Pradesh. Aishari Sagarka, Wo M.V. Ashok Kumar, Age 38 years, Jr. Asst, Office of District Proh. and Excise Officer, Nellore, Andhra Pradesh. hd oa Petitioners AND 1. The State of AP, Rep by its Special Chief Secratary to Gavernment, Revenue {Excise} Department, Secretariat Bullding, Velagapudi, Amaravati, Guntur District, A.P. 2. The Commissioner of Prohibition and Excise, State' of Andhra Pradesh, Vijayawada. 3. The Commissioner, Special Enforcement Bureau, State of Andhra Pradesh, DGP Carmplex, Mangalagint, Guntur District. AP. 4. The Director Ganeral of Police and Ex-Officio, Principal Secretary to Government, General Administration Department, Secretariat Buildings, Velagapudi, Amaravathi, Guntur District, ALP. 5. The Andhra Pradesh Prohibitien and Excise and Executive Officers Association, Represented by ds President, Viayawada, Krishna District, AP. (Service through Commissioner of Prohibiten and Excise, Vijayawada, Krishna District). Respondents Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased fo grant appropriate relief, more in the nature of a Writ of Mandamus under Article 226 of the Constitution of India, declaring the action of the Respondents in taking steps to allot the Petitioners to Special Enforcement Bureau (SEB) in pursuance of G.Qs. Rt No.678 and 679, Revenue Department, dated 31-07-2023 as arhitrary, illegal, discriminatory, malafide, without jurisdiction and unconstitutional violating Articles 14, 16 and 21 of the Constitution of India apart from contrary to A.P. Public Employment (Organization of Local Cadre and Regulation of Direct Recruitment) Orders, 1975 as well as AP. State and Subordinate Service Rules, and issue consequential directions restraining the Respondents from allotting the Petitioners to Special Enforcement Bureau (SEB) depariment in pursuance of G.Os. Rt No.87s and 879, Revenue Department, dated 31-07-2023 and further direct the Respondents to continue the Petitioners in the Prohibition and Excise Department. IA NO: 1 OF 2023 Petition under Section 151 CPC praying that in the clrcurnstances stated in the affidavit filed in support of the petition, the High Court may be pleased to diract the Respondents not to allot the Petitioners to the Special Enforcement Bureau (SEB) in pursuance of G.Os. Rt No.G78 and 679,Revenue Department, dated 31- 07-2023 issued by the Ist Respondent with a direction to continue the Petitioners in the Prohibition & Excise Department . Pending disposal of WP 20361 of 2023. on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the orders of the High Court dated 10.08.2023, 18.08.2023, 21.08.2028, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arquments of Sr P V KRISHNAIAH Advocate for the Petitioner and of GP FOR SERVICES | for the Respondent Nos. 7 to & WRIT PETITION NO: 20548 OF 2023 Between: ® Sahadeva, S/o. K. Lakshmaiah Aged 48 years, Occ. AP ES (Distillery Officer} M/s Mohan Breweries and Distilleries Lid, Pallur, Chittoor District, AP. . Petitioner AND 1. The State of Andhra Pradesh, Rep.by its Special Chief Secretary Revenue (excise) Department A.P. Secretariat, Velagapudi Amaravati, Guntur District. 2. The Commissioner of Prohibition and Excise, Andhra Pradesh, Vijayawada NUTR. District. . . Respondents Petition under Article 226 of the Constitution of India is filed praying that in the circumstarices stated in the affidavit filed therawith, the High Court may be pleased may be pleased fo issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the 1™ respondent in issuing G.O. Rt No. 679 Revenue (Excise) Department dated 34-07-2023 wherein formulating the guidelines for allocation of personnel between Special Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential GO Rt No. 686 Revenue (Excise) Department dated 31-07-2023 issued by the {st respandent wherein allotted the petitioner to Special Enforcement Bureau is illegal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and consequently set aside the same by directing the respondents to permit the petitioner to continue in Prohibition and Excise Department. IA NO: 1 OF 2023: Petition under Section 151 of CPC is filed praying that in the circumstances Stated in the affidavit fled in support of the petition, the High Court may be pleased to suspend the operation of GO. Rt No. 679 Revenue (Excise) Department dated 31-07-2023 and consequential of G.O. Rt No. 686 Revenue (Excise) Department dated 31-07-2023 of the 1st respondent in so far as the petitioner is concerned and continue him in Prohibition and Excise Departrnent, Pending disposal of WP 20548 of 2023, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the orders of the High Court dated 11.08.2023. 18.08.2023, 21,08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s. KAVITHA GOTTIPATI Advocate for the Petitioner and of GP FOR SERVICES | for the Respondent Nos.7 & 2; WRIT PETITION NO: 19443 OF 2023 Between: Yediapalli Adinarayana Murthy, S/o.China Kondala Rao, aged about 61 years, Occ: Prahibition & Excise Superintendent Srikakulam District, Sdkakulam, AP. « Petitioner AND 1. The State of Andhra Pradesh, Rep by its Special Chief Secretary Revenue (Excise) Department A. P. Secretariat, Velagapudi Amaravati, Guntur District, 2. The Commissioner of Proh ibition and Excise, Andhra Pradesh, Vijayawada ..Respondents Petition under Article 226 of the Constitution of India is filed praying that in the circumstances stated in the affidavit filed therewith, the High Caurt may be pleased to issue a writ, order or direction more particularly one in the nature of a writ of mandamus declaring the action of the 1" respondent in issuing G.O.RtLNo.679 Revenue (Excise) Department dated 31-07-2023 wherein formulating the guidelines for allocation of personnel between Special Enforcement Bureau and Prohibition and Excise Department and vice versa and consequential G.O.RLNo.884 Revenue {Excise} Depariment dated 31-07-2023 allocated the petitioner to Special Enforcement Bureau (SEB) and directed the 2 one respondent to relieve the petitioner without giving opportunity is egal, arbitrary, unjust and violation of Article 14 and 16 of the constitution of India and consequently set aside the sarne by directing the respondents to continue the petitioner as District Prohibition and Excise Officer, Sfikakulam District, Sikakulam in Prohibition and Excise Depariment. 1A NO: 1-OF 2023 Petition under Section 151 CPC is filed praying that in the circumstances stated in the affidavit filed in support of the writ petition, the High Court may be pleased to suspend the operation of G.O.RLNo.878 Revenue (Excise) Department dated 31.07.2023 and consequential G.O.RtNo.884 Revenue (Excise) Department dated 31. 07. 2023 of the 1 respondent in so far as the petitioner is concerned and direct the 1° respondent to continue the petitioner as District Prohibition and Excise Officer, Srikakulam District, Srikakulam in Prohibition and Excise Department, pending disposal of WP.No.19443 of 2025, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereaf and the orders of the High Court order dated 02.08.2023, 03.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of M/s Kavitha Gottipati, Advocate for the Petitioner and GP for Excise for the Respondents: WRIT PETITION NO: 19445 OF 2023 Between: Y¥ Chaitanya Murali, S/o-Gopalarao, Aged 56 years, Dy. Cornmissioner of Proh. and Excise, Flying Squad, Kakinada, R/o Plot No.27, Phase-4, Road No.3, SKS Township, Ganganapally, Kakinada. .. Patitioner AND 1. The State of Andhra Pradesh, Rep. by its Special Chief Secretary, Revenue {Excise} Department, Secretariat Building, Velagapudi, Amaravati, Guntur District. 2, The State of Andhra Pradesh, Rep. by is Principal Secretary, General Administration Department, Secretariat Building, Velagapuci, Amaravati, Guntur District. 3. The Commissioner of Prohibition and Excise, Government of Andhra Pradesh, Prasadampadu, Viiayawada, Krishna District. 4. The Commissioner, Special Enforcernant Bureau, Government of Andhra Pradesh, Prasadampadu, Viayawada, Krishna District. 5. M. Jayaraju, Asst. Commissioner, Special Enforcement Bureau, Amalapuram, Dr. BR Ambedkar Konaseema District . . Respondents Petition under Article 226 of the Constitution of India is {Ned praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue an appropriate writ, order or direction more particularly one in the nature of writ of Mandamus declaring the action of the 2°" respandent in issuing G.O.RtLNo.6798, Rev. (Ex. Dept. DE31.07.2023 and consequential GOs vide G.O.RtNo.682, Rev. (Excise) Dept, O0t37.07.2023 and G.O. RiNo.694, [01.08.2023 as flegal, arbitrary and. violative of Articles 14, 16 and 21 of the Ganstitution of India and further declare that fhe petitioner is entitled to be continued in A.P. Excise Deparment. IA NO: 1 OF 2023 Petition under Section 161 CPC is filed praying that in the circumstances stated In the affidavit fled in support of the writ petition, the High Court may be pleased to direct the respondents to continue the petitioner in his present Station by _ suspending the G.O.RLNo.662, Rev(Excise} Dept, DESTO7.2025 and consequential G.OLRLNo.684, Dt01.08.2023, pending disposal of WP.No.19445 of 2025, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereof and the orders of the High Court orders dated 02.08.2023, 03.08.2023, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upon hearing the arguments of Sri Manoj Kumar Bethapudi, Advocate for the Petitioner and GP for Services | for the Respondents; PO Oe, me, 7 'Ananthepuramu, District, ane ambaperones District, ap. ' : é 4 s : 7 eo : wee i x yan. \ : © : SMA Ro Ve 2 | SRT PETINON i Aad 'OF: 2028 Betireen: LB Gopal Meike, 8 ke a H. Qo? Nagoe! Walle, i figed SS years; Qee: Prak, Xe Rxdise- Head Constabie, , AP! BOL, ML Depot, Ananthapurame, 7 - Ananthapurara District, APL et shotham'S /0.B.Nara aeitibuly, | a ears, Oce: P woh, & Excise. Head (Constable, a or Anan thapuremns, _ » 3 Sfoid Pulte Reddy: ee over: $89 years, 'Océ: Proh. Excise. Head Ponstable, APSBCL, IML Depot, Anan : apram, 4.5.Ramea } Mohan: S/o.S:Hanumanthanpa,- te oe Aged S21. years, Qee: Prob. - Be Rixcise Head Constable, Pap BON Mi lange, - es q ME Bepot, hams Raterammndu S/o Mc. Bedanna, - . 3 years, Occ, Prok! 2 tacise Head: Constable; IML. Repot, Ananthapuramu, 3 Ananthepurdoay District APL aS. &: Pras said Bou Subbarayudi ' ee ee wag . Aged S7 years, Qeo: Brok. .&:- Excise Head Coristable, eee ns ee Te APSBEL, IML Depat, Ananthapuramu | SO ae Ananthapuremy District, AP ONS Tre BN Sera eee eR 9.Y.0.Nagabhushanam "Aged §2 Years, Ooo: Pe APSBCL, IML Depet, Abenthapuradin Distric 10.M.Narasimhuty $/0.M. Ramanna, _ Aged S6 years, Occ: Proh..& fxcise Hdad Constable, . APSBCL, IME Depot, Ananthapuramu District, AP." 11 'T.Dwarakanath. Reddy $/o.T.Obula Reddy, 0 Aged 60 years, Ooo: Proh. & Excise. Head Constable, APSBCL, IML Denat, Attar: - Ananthapuramu Districs Aged S6 years, Occ: Proh. & Pexecis APSBCL IML Depot, Ananth Ananthapuranst District, 12,Dalavai Venkatesh.S /o.B.Chittaiah. | 7: - Aged S8 years, Oce: Prohk. & Excise Hea ; & Ananthapuramn. APSBCL,- IML Depo énanthanurannt District, ia S/O... enkataranianappa, oh. & Excise Head Constable, Ananth APPA . f, AP: Ananthapurann thapuramu, | yAPL ti ae oe Wok. ' st ¢ Head Constable, apuramy, | rs AP a a '4.M.Pennaiah 8/8.MObulesh) 7 Aged 5? years, Oc APSBCL, IME te -- ee. A.D, V.Chalapathy 8/od. Aged. 60 years, Occ: Proh. & Excise Hes APSBCL, IML Depot 16.8. Sreedhar Babu 8/ a8 Aged SS years, Oce: Brak. & APSBCL EP SCP. Vecranna Sfo.M Paidraopa Aged 60 years, Oe ) cc: Proh. & Exeise Hea 18.B:-Verikera Ra APABSY -, IML Depot. Ananthapuramny : * Aganthdpuramu, Anantha puramy District, AP » IML. Depot, Ahanthsouramy | | Ananthapurany District, ap mana S/o, B. Ramakris Aged S9 Fears, Ooes Proh. & r ot &: Proh, 4 Excise Head 'Constable, . 'Depot, Ananthapurama f° Ananthapurami District, AP rr Venkatesh " woe oo d Constable, Excise Head Constable, | $ y onstatile, diConstable, an ie i iN 2 Y 5 * ¥ { : a F , , Svs | 8: 19.8. Ramachandra 5/o38. Sami Reddy : ' Aged SL years, Oce: Proh. & Excise-Nead Constable, i _APSBCL, IML Depot, Ananthapuranns . . -Ananthapuramu. idsirict, AP BOA. Karnakar Reddy S/o. A. Devender Reddy . a, Aged 35 years, Occ: Proh. Excise Constable, _ a APSBCL, BML Depot, Amanthapuramu: : . -Ananthapuramu Mistrict AP 21.C.Ravi Manju S/o.C.Govindappa - . a Aged 34 years, Ooc: Proh. & Bxcise Constable, ; ee ' APSBCL, IML Depot, Ananthapuramn - : - poy 'Ananthapuramu District, AP - i rr 22:9.Harinath Reddy S/os Narayana Reddy -- _ Fhe - Aged 36 years, Occ: Proh. & Excise Constable, ba APSBCL, IML Depet, Amanthapuramn : Ty : Anenthapuramu. District, AP bes, . oF | : 233.A.Nagelingamaiah 3/ oA. Lidgamaiah ; ee : _ Aged 32 years, OcowHead Constable. ae | a f APSBCL, IML Depot, Amanthapuramu _ a -_ J : Ananthapuramt District, AP ; poe Y ' 24.5. Allabakash 8/9.8, Basha : : po, s Aged 3¢ years, Occ: Proh. & Excise Constable, 8 | : APSBCL, IML Depot, Ananthapuramu - . mo ; | Ar nanthe apuramu District, AP Ananthapuramu District, AP 25.A.S.F.AliAhmad-S/0. A.S.Md Basha ae Aged 41 years, Ocer Proh. & Excise' Constable, 7 I | vAPSBCL, IML Depot, Anantara: ae oe fo. -Ananthapuramu District, APO ce - on " 26.L. Hanumantha Reddy S/o. L Yuvarajureddy oe a Aged 35. years, Occ: Proh. & Excise Constable, : ee 7 4 7 APSBCL, IML Depot, Ananthapurama : Coo a : Adanthapuramu District, AP Boat re oe "27. K.Venkate Narayana'S/o KObulesu oo a Aged 42 -years, Occ: Proh. & Bxcise Sonstable, Co ro 7 7 APSBCL, IML Depot, 'Ananthapuramiu Be oO 7 Ananthapuramu Disteict, AP 7 mt 98. MMagamuni S/o.M.Kiullayappa -- Aged 36 years, Occ: Proh. & Excise Constable: a APSBCL, IML Depot, énanthapurannt co : : . | oy Se ee ae sensetbincsnsis os 33,8. Lakehmi Devi D/o.E. Ramanjareyulu | Ananthapuram District, AP. i BOM: ¥ ecnaLakehsnji i Wy a6 hanhnjaya fo ae " So ; . Aged 9 years, Occ: Prok. & Bxdise Constable, ct ae < Vigilance, Ax vanthapuramu . Se ee > ananthapuraz District, AP » BO, Ke. Sandeep 5/0. K.Nagabhusanal - rs Aged 34 years, Occr Proh..& Ex¢ dise Constable, © APSBCL, IML Depot, Ananthapu far. ae Ananthapuram Histrict, AP i re j 31. Durgganune W/o. Eranuna "Aged 35 years; Occ:Head Conatable APSBCL, IML Deoot, Anantha pyran Ananthapuramt. District, AP SE.P Kaveendsa S/o.PRajanna > Aged 38 years, Dee: Proh. & Extise Constable, APSBCL; IMD Depot, J Ananthaplramu | os Ananthapuramu District, AP -. Aged $3 years, Ose: Proh. & Excise Constable, ° APSBCL, IML Depot, Ananthappremu 3 34.0. Shakuntalamma Wie. G.Nagen ndra Aged 30. years, Oco: Pro. & Excise Cong stables APSBCS, IML Depot, Ananthaxuram, eae Ananthapuramu District, AP d, 35:8, Bheemesh S/o. B. Shesmalingnina : . Aged 34 years, Qee: Proh. & Excise. Cons tabre _ APSBCL, IML Bepot, Ananthapuramu..' - Ananthapuramu District, AP SS we 36: A. Babji Samuel, S/o.A. Rathandm a Aged. 30 years, Occ: Prok, & Excise Constat -APSBCL IML Depot, Ananthapurama e Ananthapuramy District, AP SPC. Romana' S/d, Mareppa Q fs Aged SQ years, Qte: Proh, & heise: Constabt -APSBCL, IML. Depat, Ananthapurainy . "Ananthapurar a3tth District, AP S8.C. Aruna, D/o.C. Prasad | FL: : - Aged 2 29: years, ae: 'Proh. & Ree Excise Sonstables _ 2 APSBCL, IME Depot. Ananth apuramu A anthapuramu District, ¢ 39,8. Krishna Naik S/o:B Ramdas Naiic . o Aged SL years, Occ: Prok. & Excise Constable, APSBCL, IME Depot:' Ananthapuranny ") Ananthapuramu District, AP 40.K.Bswaraiah $/o.K.Subrarkanyam - : Aged 38 years, Occ: Proh, és Excise Constable, | _, APSBCL, IML Depot, Ananthapuramu : Ananthapuramu District, AP 41.0. Pshurnnissa D if 0.0. Mahaboobpeera ' Aged 29 years, Oee: Prot, & Excise Constable, _ AC Vighance, Ananthaguramu Ananthapuramu District, AP 42.K.Kasine Naik 'S/o.K Sarana Naik Aged SO years, Oge: Proh. & Excise Constable, fo. APSBCL, IML Depot, Ananthapuramu Ananthapuranm District, AP 43.K.Ganga Bai W/o.Prasad Nail - = - Aged 28 years, Occ: Proh. & 'Excise Constalile, APSBCL, IML. Depot, Ananthapurant -- Ananthapurainu District, AP 44.4 Naveen Kumar 5/0A.Ramananeyuli _-- Aged3$ years, Oco: Bréh. & excise Constable, APSBEL, IML Depot, Ananthapuramu i Ananthapuramy District, AP 43.A.Suneethamma W/o,Chitra Ramprasad Aged 33 years, Ooc: Prob. & Excise Constable, APSECL, IML Depot, Ananthapuramu i Ananthapuramu. District AP 7 "$6.5 Suguna Wf o.D.Chennakesaraiu aged 36 years, Occ: Proh. & Excise Constable, ~ APSBCL, IML Depot, Ananthapuramu Ananthapuramu District, AP 47.G.Suneetha D /o.G. Nagendra Prasad ; Aged 33 years, Oce: Proh. & Eitcise Constabk, thepuranes ; " APSBCL, IML Depot, Aran Ananthapuramu District, AP. 48.6. Shanthamma.D/o.G. Krishad Reddy : Aged 34 years, cw Proh. &. Excise Constable APSBCL, IML. Depot, Anantha puramiuy Ananthkpuramu District, AP ae 2 Sar eek 'pacer tea, Mien Epc ta a anit. cee Ayyappa Sia. fon Rarayanappa :. . Ananthapuraym District, AP. + 49.P.Kamala D/o.P.Veranapps --, 7 _ Aged 30 years, Occ: Proh, 6. Bkcise Constable, APSBCL. IML Depot; Anapthapuramu . . Apantharurany District, AP oS G0. Naga arapur S/o. Sunkanna Jd Aged 30-years, Occ: Proh. & Excise Constable, a APSBCL, IME Depat, Acanthepuramu Ee Ananthapuramy District, AP - St. Nunes S fo, Narayanappa . . ; * Aged-38. years, Occ: Prok. & Excise Constable ©). APSBGCL, IML Depot, Ananthapurame ~. [| - dénanthepuramu District, AP py be | $2. R.Bharath Kumar S/ /O.R.Sreenivasula --~ J ' % Aged 31 years, Occ: Prat. & Excise Constable, APSBCL,, IML. Depat, Ananthapurami, cobs . inn diate District, AP 2 3..Ghouse Khan. £ S/ea.k. Azarnthulleh Khan. ; ss "Aged: S6-years, Occ: Proh, & Excise Constal ble, * APSBCL, IME Depot, Ananthapurami. < LE a at Anantha apuramu District, AP ae or NS af Aged 35 vears, Occ: Proh. Excise. Constable, *. -ABSECL; IML Depot, Ananthapuranina "s Ananthapurame District, APO "SS.L. Chandy: akala W/o 2 Jayaprakash Redliy - Aged: 'SS years, Oce: Proh. & Excise Constable, : "APSBCL, IML: Depot, Ananthapuramu | Aganthapuramu District, AP 56.K. Sivananda Reddy S/o. K. Rami Rett ee | Aged 32 years, Ove: Proly; & Excise Gans stable; -! Noes APSBCL; EME Depot: Ananthapuramu A ae ' ae Phage oy y © kate ' 5 g, > 2 4, The State OF Andhra Pradesh, 5, Rep, by Its Special Chief Secretary Revenue (Excise) Department AS PR. "Secretariat, Velagapudi iAmaravati, 'Guntur District. 2. The Commissioner of Prohibit ion and Excise, Andhra Pradesh, Vijayewaria N TLR. co Bistrot " wage , - i- 3. The District Proht bition. ar sv iexcke oft oer, Aratgpurame District, Ananthapuramy, "Andra: Pragesh " 4, B. Venkata Subbaiah,' "Bid g: Sainatha sharma, age 34 years, Head ¢ Constable, BC Control room, SEB, Afanthapuramy, 7 ; §. B. Ramesh Babu,. 'Slo: BN acid, Age, 52 yeats Head Constable; Intell igence Wing, Anantapuramu (°° 6. § 8.M.Shafiuilah, S/o8 A Parti, 'Age 8 years, ,, Hedd Constable, Rayedrug 7. ®Sudiakar Reddy, Sie, K.Aaniana Reddy, aged years, Constable OTF y Anantapuramu . 7 Oi OF: RajaGopal,. Slo E.Ganganna,"Agea4 years: Constable LAW Anantapuramu oo Respondent Nos. vt os inipleadacias per. Cour Order dated1&: 08. 2028 vide PONOS "19467/202 af No.2eoee | in MA ..Respondents uae: e Gs Benetton, of india pray ng that in the one note patchy. one in the nature of a writ of mandanius declaring the action of the: ee peapalident stn; desuing GO. RENo, 678 Revenue (Excise) Department dated 31- OT 2028. gl 'forthilating the guidalines for. allocation of Head Constables and, Constable an Special Enforcement. Bureau and Prohibfion and Excise Department and vice versa is Hlegal, arbitrary, unjust and violation of Anicie 14 -- and 16 of the coristitution of ladia: 'and woneéquently setlaside 'the same by directing the iti inue in Proht bition and Excise Department.. OTR id-praying that! in the circumstances stated in 5 Sele ea petition, the High: Court may be pleased to spend the "operation of GSO RCNOBTS Revenue (Excise) Qepariment dated 10? aed 23 et ihe, Ar responder 'ina far ase: peillionprs Pare concemed. and ¢ continue wan Excise for the Respondents: "The: petition « coming on for hearing, i filed in support thereof and the orders of é 18.08.2023, 21.08.2023, 28.08.2023, 23, 02202 High fee dated sauna 028 é hearing the arguments of M/s Kavith Saprs -- | ---- | on 3 . s WRIT PETITION NO: 19474 OF 2023 a Between: i ; ak, - K.Narayana, Sfo. Naganna, Aged 61 years, tOce, Proh.and Excise Sub- inspector, APSBCL IML Depot, Ananthapurarnu, Ananthapuramu District, AP. @. C.Naresh Sabu, Sfo.C Narayanappa,: Aged 3 years, Occ. Proh.andExcise Sub-Inspector, AC Viglanes, Ananthapuramu, Anant apuramu District, AP. 3. PPHERVERAl, Sfo. 1 Vankataratnam, Aged 35 years, Ooc. Proh.a dExeisé Sub- __ inspector, AC Vigilance, Ananthapurarny, Ananthapuramy District, AP. | 4. TLPLX Naveen Kumar Sia. T. Deva Ratnam, Aged SO Years, Ooo-dFrah ane Excise Sub-Inspector, APSBCL, IML Depot, Ananthapuramy, Ananthapuramuy District, AP, ; Ce " me §. M.Gururaf Bhat, S/o.M-Gonal Rao, Aged $9 years, Qcc.Proh.and Excise Sub- inspector, APSECL, IML Hepot, Ananthapurama, Ananthapuramu District, AP, : 8. Unia Manohat Raju, S/O8, Thyagataju, Agéd 48 years, Oce.Proh and . . . aitiee Sub-Inspector; APSBCL, IML Depot, A ; anthapuramy, Ananthapuramy 7 | District AP, a a es oO ee -_ 4. Petitioners AND 7 a 1. The State of Andhra Pradesh, Rap. by its Special Chief Secretary Revenue _ (Excise) Department 4. P. Secretariat, Velagapudi Amaravatl, Gustur District, Z. The GCammissioner of Frobibition and Excise, Andhra Pradesh, Vilayawada, _ AER, District -_ BR 3. The District Prohibition and Excise Officer, Ananthapuramu District, Ananthapuramy. Andhra Pradesh ee _ : _ oe ae ae ' +.Respondents _ Petition under Article 226 of the Constitution of Indiaris fled praying that inthe circumstanées 'Stated in the affidavit filed therewith, tha High Court. 1ay De pleased fo. - iSSue ac Wht, order-ord reation More "pariculady one' in: the nature of a aarit-or mandamus aclaring the action of the 4st responddat ia issuing' G.OSRENS, 877 Revenue (Excise) Deparment dated 3107-2089 wherein: formulating the guidelines for allocation: personnel betveean Spacial 'Enforcement 'Bureau and Prohibition and'. e- Excise Department and vice versa ig Wegal, arbitrary; linjust and Violation of Article te. -, .. and 16 of the constitution of India and consequently. set aside the same by directing . . {he res sondents to permit the. petifioners 40 scontiiue Ya Prohibition sand Excise Department, IANO: 4 OF 3023, sabe ie tig ae. Petton Under Section. 481° CPC is filed. praying 'that. in the "clroumstances stated inthe affidavit Tied in support-of the wht petition, the High Court may fe pleased -to'suspend the operation of -G.0,. Rt No.7 |Revenue (Excise) Department dated 34.07.2023 of the ye respondent in so far as thé petitioners are concerned ang continue them iq Prohibition and Excise Depattnent,. Pending. : disposal. of WP.No. 184714 of 2023, on the fe of the High Coun So es The petition coming on for hearing, upon perusing the Patition and the affidavit ¢ filed in support thereof and the orders af the High Court dated 02.08.2023, 03.08.2023, < 48.08.2023. 21.08.2023. 28.08.2023, 29.06.2023 & 05.09.2023 made herein and upon a hearing the arguments of M/s Kavitha Gollipati, Advocate for the Petitioner and GP for Excise for the Respondents: ssh sett gests aituddienbeinndgnniatalies banaue sichatvenbliia ay * a a t OR eG roy b ca & Behween: i. LK Baba Rao S/o: Kcketeswara Rao. ne ~ a eo PARP apg Me ee. ASI EEE Dépo: t, Coollag pudi ; " - Vileyawada, oR Disteict, APO Tot ea rs oe 2 a i Rao eee sensi e eae Sex ERC Coristable: AP OL, TMT E Depot Nigamenura, Krishna, District . At ra Prades sh'. oe ere ee ete VT ARTS nae " A Sea Seen tip tines pa pnd nil % men vena et re liapusi Vi Dt a : Rs JF = 150 tS Stinivesa- Rae So. oP Gavgaan of byahle INS io. B. Seinivasa Rao S/o 2. An janeyula a 3 years, 'OverProh, BEAcise Head: Constable" eepeL. TL Desot, Nidunianur wry Krishna: Bieiet Ss 'Andhra Pradesh HL. P, Chenna Rag S/o:Narasimh' R Rad AgedO1 years, "Dee: Proh.&ixcise Head Gonstable oe Squad, Machilipetnam, & Krisheia Disstrict Andhra Pradesh -- a sssivace Rao st a: Lakeshohaieh . » Aged 63. years, Oce:Proh.&ixcise Head Cénétabie | foe xe Sua, Mackilipatnam, Reiihad Disstrict x Andhra Pradésh _ ; obs ve a 3. eh. Selchar, Babu 3/i oO. Simhachalan: | Aged GO years, Oco:Prot, &Becise Hed- Constable, Mys -Cobtinental Dis Hilleries Widvaviads _ ONE R: RBistich AP _ : . . . Aged 84: "years, OcerPrah tixcise' 'Cobstable ' - ; _ASSBOL IME Depot, Golldpudi Vijayawada'. *- "NTR District, Andhra Pradesh : ay (W6.SkPaimillah S/odhony 7 Aged : iF years, Gee: Qeo:Prah. &Excise: Constal bie ego APSBCLIML Depot, Gollapudis Vi ayawada *, NTR. District, Andhra Fradesh _ LF. A.Ranibabu 8/6.8 .Chandra-Rao. Aged -35 years, Oceg:Proh &&xcige- Constable APSBCLIML Depot, Golapudi, Vijayawada _ NTR District, Andhra Pradesh, .. ee a . - _ 18, MM, Diep. Kiumar Sf a. MM. Naresirka Ras - . : = a Aged 36-years, Occ: Proh. &Bxcise' 'Constable. APSBCL IMG Depot, @allapudi Nijayawada _ NTR District, Andhré § Pradesh': ene . SV.Ch. Kesava Ro S/ a. Srinivasa: Rab" wee t naed 35 years, 'Oce: Proh; wwExcles Constable: APSBCL eee , Depet, Gollagud VY PRY NIR R Distsiet, Andhra. Pradesh | se me S. ae foxy oy aos on . en 'oe ae rar of, * te tg on cparin Wer atentata predating » : : porte . : f . i wie anit "net ahi 9 ove wna a : wen > " < pee we : ~: : se tanebiatee EE if _ - rab : _ . 24 f . bs " fe af 2 , wy / # . t : ald: 20.2, 'Durga. Prasad S/o, &, "Stinivasa Rao i aa _ _ "Aged 31 Years; 0 f Excie.d lonstable - Ot: Gola Udi Viayave fada istics, Andhra Pradesh . 7 21. i Nage Phasfndra'8/o.Narisining Murthy 3. - ee Aged' 87 years, Cee:P TOR &Excise C Constable. 8, re LS : » APSBCL it, Depot, Bollaptadi: Miayescada: re oe } Disteos, andi Pr Adesh 22.8kH Rathing una W/o, Musthaty: vo ae me * Agee! 86 Fears, OserProty ae x Excise Constable: ne . APSBCE IML Depot, Goll lepudi Vipivaieada. NTR District, & ndhra Prades! y 23, Pp, Siva a S/o. Lakeohins. Ghengia, Kesava: Rao.' oe Aged 4 Years, Qgo: Prob.) IME & Excise Bor onstable! : SS Dépor Gollanualy; Mijstiawada. : obs es as eke : & faeces Andhra: Pradesh, ae _ , oS! : e 24-K:Gopaian g 8 /0.K-Verkatesivars Rao So ye eS | Aged gg Years, Qce:Proh. gr Excise Constable Noe. eta? as : APSECLIML Denes. 'Gollapudi, Vifayawa aaa . ; an NTR Distees, Andhra = Prades hh . : i Wage ae ae ae ON, Nageswas Rao 'oh, sietise Constable ' y 'Krishna District, APY : ' 26: AR Bhagisha § fe 8 'Bikshahy _ ~ | x Aged 37 years, Ooo: 'Beab; shcBxicice ¢ Constable. : cok AP SECL IM MED epot, NE idamanuru, ae rig ishna 'District, an ¥, Kishin' Rao " cpptnnip ing iia DatwlcTanlitee geet GO 27K, Srde enw S/o: Aged 30 yoar Sy: OcaP ro. SExcise Gosistatste BESBCLIME Dept, na 28. N, -Gangadhara' i andeyiuy' wd . ns og Aged $5. years, Oeerote ehh Constatile : Pe od ' APSBCL IML Depot,' Nidamanurt, x 'Krishna District, AP ~ oF mos 8 0) 29. Mantons. Kumar W/o.Aa : - Aged 30 year. ¥egr Spa: Rad rs, Occ eee Sonesta" APSBCL, IME Depoe, Near 80: 'A. A idengettnaian Shaw Sed 3 38 Yeats, Cae e:Prbo8 ride, Jap oS ao af Te i any aot t . ; NG *: + / a : oe & - a NN . a - . ; ONT é -- oS ya) ; ° : , "4 * ae 2 s tel 2 % 3 " . XN 8 ~ Joe : wok . : . * po 7 + " an & : +, . ace, . : : *, * 82. 'ob. Kivdaagerahy g jos siv a Naveswara. Rao oy Pao ged Aged 43 yeas's; Obot Pro.8s, Excigg Constable _ wee ca Tet ie, Sentini Biproducts, ENA Cait, 'Géndepallt aS eee ve _ NTR. District, AP 2 oa ; coe we oes 33, 8. Rames janeyaty 8 fo? Venkatanaray . bh a Aged S4-years, OceiPrd gixcise Constable : arn Sentink Biproducts; NA Unit; Gandepalti ° | NTE District, AP, . 3d. JSive: Krishna, S/o J Rameswar a Rao _ OR ee Aged 85. years; Occ: Prob. &Bxcise Constable Bae . Sentini Biprovducts, ENA Unit; Gandepalll ° NER District; AP = as 38. P.Rabhbabur Sho. P.Nerayena Phi bog Qe os ' Aged 31 years, SeewProh.&Excise 'Constable. nae ce Sentini Bipreducts, ENA 'Unit, Cha sandepalli| a ee er NFR Ofstict,AP ee Oy eg re 36.D.Babuii S/o. Sustela Rao. Ed Tet Bae : 7 Aged 3S-yeara, OceProh. &Excike Constables % 2 _- EBS Squad, Machi! ipatnam, Krishna Digstrict- ad ee 'Andhra Pradesh" os o "37 SAE aibabu: Spo. Seetiaialy SS Aged 3° years, Oce:Proh. Beixecise: Constable . "ES Squad, Machilipatiam,. Krishna Digetrict ee PPO! - andhra Pradesh os ne oe re 38. N.Gepi Krishna S/o. Nenkateawarht on ea EN Aged. 29 Years, Ooo: Pioh.kebkcise Constable. Bo a pe "PS Squad, Machilipatnany; Krishaia Disstrict 7 Andhra. Pr adesh | . st 39.P Ralashekar S/o. Satyanarayane' a ee - Aged' SY years, Oe: 'Pron Excise, Soinetable. eee ee ee - ~Gentinedtal Wike 8, Milayawada, NTR District re ae Atidhra Pradesh" a ; 7 . Se E AOA. Gurubrahrhain S/o, Ramaiah- a ie : . Aged. 34 years, Oce:Froh.&Excise: 'Constable ee ee at o . : HS Scuad,: Machilipatiam, Ssishag ENSot ae | Andh wa Pradesh foie aS i . . 2 1.S-Ravi Kishore S/o Irtaie , Te a Aged: 38 yars; Ober Proh &Excisé Constable - ar Ms Orucks Biotech, Peddavarart, Krishna Bis ict, AP ey abdul Bajl 'ARimad. S/o Salam FS gee 'SB years, Cook vo ads Excise. Constable a re as eign De a meg, AP soe OO. "M/ 8 scrycks Motes ae eddavarant, 4 " o reey eo at gea : tet eet arene Pomrenesenger « ae . 5 "oes ages e "ny pias Re 43. henge pale - Siti en Mai ineaay ga Rad: "Aged 89 - years Vs S. Distilleries Pu, Lta., "Godavaru Villag . 6 years.) Ooo. Sroh ahdExcise ( Constable Ww & By. 8. 'sti jevesvt Leh odavarry Vil tage Ka onipacy Mandal, Krishna oy , : District, AP 45, Puauurt Sumathi, ee va vase' Rao 'Aged 35 years, Occ: Proh, andes Hes, wads Wrshra t District Andhra Pradesh i ¥ care | ® | Pétitioners AND ae weed a | i, 'The State Or Andhra raradgshy Rept ifs pi incipal Secretary 'Sevanue went ig i Vels 8 di A atavall, Guntur istrict. ibiichaad cise, Andhra' Pragehy, Vijayawada, | ge Difite i 'Rag, Age §5 years, Oce Enforcement read Constab! 8) intel igeresee Viv wada, NTR District 6. V.V.Venugopala Rac: 'aid SRG: nAge St-years, Osc f Enforeament Head Constable, SEB Bhavaiil A fam, Vieyewada, NTR District nk ishna District, Machilipaina m, AP te Gh: 'jagadish,-. $i . OTF, i Miaiauradae crs watt : te, P: Subrahmanyam, Sib: AE _ Beane § SER. Rane ff 49, K Paine: x 'Slo in bambadh SEB Machavaram; Milay AS.K-Srnivas, S¥o oalyad SES Vijayawada East ; "Reégfondent Nosidda LA.NO.2 of 2023 0M coho, ee Respondents Sttution d of india | is fled praying that in ihe - Aleta a urt may be pleased to "otro a) stated | iv "ih Sadan hécewith, the High the ad varnee i circumstance direefion- tore: vparticutarty. ane in: rt soar / see ecrua leviering tha. ak the. 1 sepporee in. ase. Ga. uf mandamus declaring . thet action. ot ae yo "Revenue (ise). Dep ramst cae seabs "ane $ = | t i? t "| ; Ee a ae, = lrcumstances 3 file ied. praying that in the i | | yee writ 'petition, 'he High Court may be 'Ss Revenue (Excise) Deparment the petitioners are concerned ang ending sisposa | of WP, No: 19478 "ple eased fo 'suepend the oe dated 3 at 7 ae of the: " . The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereof and the orders of the High Court order dated 02.08.2023, - ww" 03.08.2023, 18.08. 2023, 21.08.2025, 28 98. 2023, 29.08.2023 & 05.09. 2023 made herein < . and upon hearing the arguments of M/s Kavitha Gottipati, Advocate for the Petitioner and GP for Excise for the Respondent Nos. { fo 3, Si DY. Sasidhar, Advocate for the Respondent Nos. 4 to 13: : A ratte geplenyae er sett + sees J 8 Ra f ve WRT PETITION NO: 18490 ¢ OF 2028 Between: r table, s 5 4 "YearsOe Prokh Recast. Constable' APSBEL Depot Anadapuram, Visakhapatnam District, AP. noe "Visakhapatnam District, AP. of _ APSBCL Depot-ll, Jerripothulapalem, Visakhapatnain District, AP, Visakhapatnam. District, AP, LO. M.Mohan Rao $ foKriena Aged 54-- Years,Ooc :Proh. &Excise Cons stable - APSECL De pot-H, Jerripothulapalem, Visakhapatnam District, AP. g .o . i L-D.Naveen SfoD A. Bangar' Rapa Aged 42° > Years: Coc -Prok. SER', Gonstable Visakhapatnam Dis trict, AP. ae Ara ARSBCL. Depot-l (Anadapuresn, oak ks A2, DiJayaram S/o Late Syam Sankara Rao Aged S37 Years, Oee :Proh. &Excise Coristabl eS, " ' APSRCL Depot-l,Amadapuram, oe 74 Visa sakhapatnam District, AP. ae R/Appala Satyam 8 S/o Su nya Nerayana Aged 32 | Years,Oce :Proh. &ixci ge Constable, APSBCL Depat-1, Anadapurant, Visakhapatnam, District, AP, * id. K.SeshuW/o A.M, Ramesh _ Aged 35. Years,Qee:Proh. &Excise Constable, | APSBCL Depot-],Anadapuram, en LS. K. Anantha Lakshmi We "Sis ra Wutner Aged.34 Years,Oce Proh. dfxcise Cae tte ABSBCL Depot: J Anadapuram, -- : Visakhapatnam District, AP: '1: K, Ganga Bavani W/o Laxman Rao Aged 34°. Years,Oce :Proh..dsxcise C oystable, = APSBCL Depot-Il, Jerripothulapalem, Visakhapatnam District, AP.. LT. M. Divya Vani W/o D. Naresh. Aged 30 Years,Qcc : Proh. &Excise Constable, | or Visakhapatnam District, APL > | 18. S. Rama Lakshmiw fo B.Venu- Aged 36 - Years,Oce :-Proh. &Excise Constable," ASSBCL Depat-I Anadapuram, 19, Shall Seclar ReebiW fo Shai Badji Aged 38>: YearsGoc :Peoh. &ixcise Constable, ARSBCL Depot-ll, Jer ripothulapalem, ; a" % 20, KVM. Raja S/o Late Nagaraju re 'Aged 51 Years,Oocc ; Prokh. &Excise Head Constable, Visakha Distillery, Sundrayyapeta V. asim Kota M, Anakapalli District (Old Visakhap atham District), AP. { to ' i nese ay wey a 21. My Saniceva Rao' S/ o 'Appaiad "Aged 32... Years,Qec : Proh, &Eacise ans stable, Visakha. Distillery, S Sundrayyapeta ee : -V, Rasim Kota, Amakepall District | ee re nn rs (Old \ Visakhapatnam: District), AP. ne = OEE HERS Sek SY Og . 89. er Raja Ramesh S/o Suryanatayane ee Aged 4° Years, Qed :Proh. 'SExeise Constable, ; GSB&Co: LUP Distillery Sundrayvapeta a es V..Kasim Kote M, Anakepalli District | se {Old Visakhapatnam: District], AP. ne 23. P. Harsha Kumar S/e Chakras _ - Aged 34 | Years Qce rok. &Excise Consta Pt." GSB&Ce LLP Distilicry Sundrayyapeta - Vi Kasim Kota M, Angkanalli istrict. {Qld Visakhapatnam District), AS, oo gs (2a. ML Musili Naidu G/oLateApparao 7. it ; - Aged 32: Years,Oce :Proh, &Excise- Constatite, APSBCL Depot, Anakapalli, Anakapalli Dis trict (Old Visalchapainam Districh, VAP. Lecnemenee ds Vapi te Ach nar tinbepioe nem ating a BE age elrete e e007 ee panei ne ea dpe eke th eoegeemeeine oy rs : te Mae tance RN na 25. R Jaginnadh sy o. Apparao" Aged 3. °° Years,Ogc : Proh. &Ezcise te APSBCLDepot' Anakkpalli, Anakay oe ON Vis alhapatnam District), AR. ap tint acre unie omni rms * Zonstable, LOE istrict ao. Vi Santosh Sie Q Ramulu sO, ' ~ Aged 36 Years, Occ 2Pirch. &iixcise Constable, _ ' APSBCLDepot, Anakapalli, Anakapalli District! a (Qld Visakhapatnam District), ARS ° i 27. Padimijagannadie Ras BfoApparag | wo a - : , Aged 54 Year ee ¢ _Prok. &Exciss esd Cpast able, ' -- oo . we how De Flying. Squad, Visakhapatnam,- ee Si ES Scene io etnies anti nn $ Visalhapatram District, AP be Petitioners -- The. State of Andhra Pradesh | Rep. by its Special Chief Searetary . _ Revetiue (Excise) Department 4. A&B. Seoretariat, Velagapudi _. &maravatt, Guntur Distric Bh. _ : i ~ a 2.The Commissioner of Prohibition & Excive.. : Hoo. André Pradesh; "vijayawada Dus : i. --_ os NER. District oe wae 4 ae t Visakhapatnam District, Viselchapattiam, : Andhra Pradesh - . 4X. Ananda Reo, Sio Trinadha Rao, - District Task' Force, Vv 'sekbapatriam bad 5. Korada aAppalanarayana, Slo Sun(L), Age SOlye Constable, intelligence wi ing Visakhapatnam, 6. GVi ifayaloumar, Slo Srinivasa Rad, Age 38 years, Bnf aforcement Constable, 4. The District Prohibition && Rxcise id OM icer.: ae District Tas sk Foroe, Vis sakhdpatnam, Ph. No. 9110 ; & 03 2. Kandrapu Appala naidy , Sfo Apparao, Age 32 'years, _ Enforcement Constable, V 'Madugula, Amakapalli District, Ph. No. $099974828, 8. Madaka Suresh, Siéo Karieswes Rao, Age 6345 ¥ Ph.No. 98494393 72 1, Age 34 years Baforcem ment Sy: LE Beforcement GERD 9608) 3, SOLTOL, Cars, Enforcement Constable, SEB Station, 'Gopalapatnam, Visakhapatnam. 4 9, Nadipint Madhu, 'Slo Apparac, "Age 3 33 years, > faforeite Constable, -_ Sos | SEB, Bhcemunipatiam. Ph. No. 949437 1495 pose t "10 Dekka 1 Ramesh, Slo Satya Rao, Age 36 years, Baforcement Cofistable, © SEB Station Bheemunipatnam, Visakhapatnam, 'Ph. No, 9866539525. Li, Katoty 1 Ran ith Kumar, S/o Paparao(L), Age 36 ears, Enforcement: =. uj pe ) 9 ys : " Constable,. SEB Station, Chodavaram. Ph. No. PSS 3E6R12 q2. Daraboyaria Raviteja, Si OV ishnw, Age 32 years, Enforcement C DIWICR naka rpalll, Pho No 9494333803 13.. Ganji Pura machandes Rao, Slo Satyanarayana, "Ake? years, Enforcement: 35 y Constable, SEB sia tion, Chodavaram Ro. No. 4p2 Ald 108 14. B, Ashok Kuntar, Silo Venkata Ramana, 2 » age 335 yea Cansts able, SER. station, Pendurthy, F b. No. S085 15.D Sandeep K Sumas, sie Ve cnkata Raju, Age 36 ye _ Cotistable, SEB, Payakaravupeta Ph No. 955089 16-8 3 Balaraju, ve Govinda, Age 34 years,. En forcer 'Intelligence wing ¥ isakhapatnem, Ph, No. P3733} rg; 'Baforeement &3 137 iu ent € a ars, s, Eaforcement VSR ia 12885 ; en, 25, G Chandra Rao, Séo Appalanatdy: Age 35 years, Eifor tcement | 26 K. 8. Naidu, SfoB Bswararao, Age. 35 years, Enforcer ent Constable, sales ws 27, Se Venkatarag, S/o Peda appa alaswamy, Age 33 years, Enforcement 17.K Chinsayye, 2, S/o Tatatuy, Age 52 years, Enforcetnent Constable, SA ' SEB Station, n, Naksipatnain Ph, No. 944075 1448. . 18, Rorra Govardhan, S/o. Urdeb; Ape: ST years, Enforcement Constable, . SEB Station, Narsipatnam. Ph. No, P492 2340 TR. 0 19, G. Srinuvasu, S/o Bennayya Naidu, Age 37 years, Enforcement' Constable , SEB Station, Gottigonda, Ph, No. 8019662280. 20. G. A, Kanakas araju, Slo Appa rao, Age 36 ye cars, Enforcement Constable, SEB Station, Arak, Ph. No. PMS LIBIS 21. V Sreenu, Slo. Togas adbadhan Age 35 years, Enforcement Constable, District Task Force, Visakhapatnam Ph. No.8686 FAS LSE 22. 8.Siva Rama Chandra Sekhar,. Sfo: Siva Rama Krishna, Age 35 years, Enforcement Constable: District Task Fores, Visakhapataam, Pho No: 9849362913, 23. Ch Ramésh, Slo Chittibabau, 'Age 32 years, Enforcement'Constable, en "SEB Station, ¥ -Madugula. Ph, Tyorb500224561 : ORMOND Cen e, ge RE "RBabu Rao, Sfo Lakshmanna,. Age 53 years, Baforeement Constable, . Station, Sabbavacan, Phe No. 9490619562" , Constable, SEB Station, Ye Slemanchtli Pb. No. 8008697 A327. - SEB Station, Pendurthi ys Ph No. 9O85SE3I57 ' £ ¥ £ e o & He ss § a y uy = Constable: SEB Station, Gopalapataam,.P bh » No, > 8555075564 28, GRavt i Kumar, sfa Sucyanarayana, Age 3 years, Enforcemen , Constable, SEB Station, Pakayaraopeta, Ph. No. 9573753303 2¢ 26. 29.%, Surya Prakash, S/o Surya Rao, Age 3S ye ars, Enforcement : Read Constable, SEB Station, Anakapalli, P bh. No, § FORE9639634 | 30. S.Varmaraju, So.(L)Sanyas! Raju, Age 60 years, Enforsement'Hdad Constable, *%, , SEG Station, Sabbavaram, PH. NoOi{oses445. 4 moe oo % S1.G. Prasanna Kumar, Sio Nookinaidu(L}, Age 36 years, Enforcement Consiable, SEB Station, Anakapalli- PHONO. B7OO8TB701. | oo a Respondent Nes. 4-te 21 inpleaded asper Court Order dated 18-08-2023 vide . LA.No.2 of 2023 in WP No: 19490 0f 2023, ae vo : OR pc PS a Gg Respondents: " vs . ¢ * » of Petition under Anidie 228 cof the Constitution offindia is filed praying that in the circumslances stated in. the affidavit filed therewith, the High Court-snay-be pleased to 4 ISSUG @ wit, order or direction more particularly one inthe natureof a writ of mandarnus 7 'declaring the action of the 1% respondent in: IsSuing 43.0-Rt.No.678 'Revenue (Excise) Capartment dated 34 07-2023. wherein formulating the-guidelines for allocation of Head Constables and Constables between Sdecial 'Enforcement Bureau. and 'Peghibition and - excise Deparment and vice. versais illegal, arbitrary, unjust. and violation of Article 14 and 16 of the constitution of India and congequantly set aside the same by directing the respondents to permit the petiti¢ners.to continue on and Excise Department. * ~ . ° rors . i . . ' . 2 jrcumstances stated in urt may be pleased to Exess) Department dated 'ats cdncemed and continue SEW No. 19490 of 2025, 3 Petition under Section (S).68: 'the affidavit filed in. supsor{. of Hie wale! suspend the operation of "GOIRENG 6 31.07.2023 of the 1 Usespandentin so far tem in Prohibition and Excise; Debartnian _amthe file of the High Co : IANO. 1 OF 2023. 2 4 . eBay : Matar The petition coming on for hearing, upon perusing the Petition and the affidavit , filed in support thereof and the orders of the High Court dated 02.08.2023, 03.08.2023, \, 18.08.2023, 21.08.2023, 28.08.2023, 29.08.2023 & 05.09.2023 made herein and upos" "hearing the arguments of M/s Kavitha Gattipatl, Advocate for the Petitioner and GP for Excise for the Respondents, the Court made the following: ve : COMMON ORDER:
"Inferim order granted earlier by this Court shall stand extended Hl the next date of hearing.
Post after one week under the caption 'for orders'."
Sd/- PV. Ramana JOINT REGISTRAR TRUE COPY? ¥ For JOINT REGISTRAR To, t. One CC to Si. Mano} Kumar Bethapudi, Advecate [OPUC]
2. Two OCs to GP for Services |, High Court of Andhra Pradesh. [OUT]
3. One CC to Si T Sal Surya, Advocate [OPUC}
4. One CC to M/s Kavitha Gotfipali, Advocate [OPUC] §. One CC to Sri O.V.Sasidhar, Advacate [OPUC]
8. Two GCs te GP for Excise , High Court of Andhra Pradesh, (OUT)
7. One CC to Sri Santhapur Satyanarayana Rao, Advocate [OPUC] § One CC to Sri P.Sr Rarn, Advocate [(OPUC}
9. One CC to Sr MW RACChkravarthy, Advocate [OPUC]
70. One CC fo Sri A Sreedhar, Advocate [OPUC]
11.One CO to SRI PV KRISHNAIAH Advocate [OPUC]
12. Two COs to GP for Revenue (Excise) Tigh Court of Andhra Pradesh. fOuT]
13. To the Section Officer, Pasting Section, High Court of AP
14. One spare capy MM Be HIGH COURT NV.
DATED: 22/03/2023 ORDER NOTE: POST AFTER ONE WEEK UNDER THE CAPTION FOR ORDERS WP.No. 19439, 19747, 19748, 19749, 19756, 19769, 19791, 19797, 19798, 19800, 19802, 19803, 19904, 19805, 19807, 19817, 20086, 20087, 20090, 20095, 20106, 20170, 20711, 20718, 20119, ZO122, 20123, 20124, 20125, 20127, 20128, 20129, 20730, 20731, 20932, 20133, 20135, 20139, 20141, 20142, 20199, 20249, 20364, 20548, 19443, 19448, 19497, 19474, 19476 AND 19490 of 2023 INTERIM ORDER EXTENDED