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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(6)(g) in The Assam Agricultural University Act, 1968

(g)The entrance or admission of the students to the University and their enrolment and continuance as such and the conditions and procedure for dropping students from enrolment.