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State of Tamilnadu - Section

Section 23 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

23. Publication of the result of excavation.

- Save as otherwise provided in rule 19, the Director shall not, without the consent of the licensee, publish the results of the excavation:Provided that the Director may publish the results if the licensee has failed to publish the results within the period specified by the Director in this behalf.