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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Rules under Tamil Nadu Estates Communal Forest and Private Lands (Prohibition of Alienation) Act, 1947

(2)The provisions of the said Code relating to the execution of decrees shall, as for as they are applicable apply to the execution of orders under section 4(4) of the Act.