Allahabad High Court
Arshad Zamal & Others vs State Of U.P. & Others on 5 July, 2010
Bench: Amar Saran, Yogesh Chandra Gupta
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 22250 of 2008 Petitioner :- Arshad Zamal & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Vinod Kumar Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Yogesh Chandra Gupta,J. Case called out in the revised list. None appears to press this writ petition. Learned AGA states that in this case after investigation, a charge sheet has been submitted.
In this view of the matter, the writ petition has become infructuous.
It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 5.7.2010 Ishrat