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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(1)(e) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(e)shall be responsible for the Offline Verification operations and results, even if it sub-contractsparts of its operations to third parties. Further, the OVSE is responsible for ensuring that theOffline Verification related operations of such third-party entities comply with the Authoritystandards and specifications;