Section 330 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
330. extend to rupees two lakhs.
Penalty for un-authorised use of the corporation property.- Whoeverdishonestly misappropriates or converts to his own use any corporation property or putsinto improper or un-authorised use such property shall, on conviction, be punished withimprisonment which may extend to three months or with fine which may extend to fifty
