Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1974] [Entire Act] Union of India - Subsection Section 1974(h) in The Air (Prevention And Control Of Pollution) Act, 1981 (h)chimney includes any structure with an opening or outlet from or through which any air pollutant may be emitted;
