Section 13(1)(c) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

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State of Odisha - Subsection

Section 13(1)(c) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(c)stop and search forthwith, with such aid or assistance as may be necessary, any person vehicle or vessel or animal used or suspected of being used for delivery of rice or paddy from the mill or other premises of the miller or dealer where, he has reason to believe, rice or paddy is stored;

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State of Odisha - Subsection

Section 13(1)(c) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982