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State of Uttarakhand - Section

Section 24 in Ras Bihari Bose Subharti University Act, 2016

24. The Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall subject to the provisions of the Statutes and the Acts, co-ordinate and exercise general supervision over the academic policies of the University.
(2)The Constitution of the Academic Council, the term of office of its members and its powers and duties shall be such as may be prescribed.