Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] State of Kerala - Subsection Section 208(b) in Kerala Municipality Act, 1994 (b)for the provision, maintenance and repair of the water-supply mains, drains and sewers in, alongside, or under such street;
