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[Cites 0, Cited by 0] [Section 115U(2)] [Section 115U] [Entire Act]

State of Goa - Subsection

Section 115U(2)(d) in The Goa Panchayat Raj Act, 1994

(d)supervise any works undertaken by any Panchayat and make recommendations, if any to the work if not properly carried on;