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[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24A(1)(d) in The United Provinces Excise Act, 1910

(d)[ of selling by retail at shops (for consumption 'on' or 'off' the premises or for consumption 'on' and 'off' the premises) any foreign liquor in any locality.]