Section 4(2)(c) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

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Union of India - Subsection

Section 4(2)(c) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(c)in respect of Health Insurance Business,-

(i)Form LB-1;

(ii)Form LB-2;

(iii)Form LB-3;

(iv)Form NLB-1;

(v)Form IA