Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 10 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022 10. In rule 83 of the said rules, in sub-rule (8), in clause (a), the words " and inward " shall be omitted ;
