Bombay High Court
Mohd.Sehmad Hussain vs Chief Controller Of Explosives And 4 Ors ... on 8 February, 2019
Author: N.M. Jamdar
Bench: Naresh H. Patil, N.M. Jamdar
1 905. NMW 47.19.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO. 47 OF 2019
in
PUBLIC INTEREST LITIGATION (Lodg.) NO. 127 OF 2015
Hitendra Goyal ... Applicant.
IN THE MATTER BETWEEN
Mohd. Sehmad Hussain ... Petitioner.
V/s.
Chief Controller of Explosives & Ors. ... Respondents.
Mr. Shyam Shah I/b. Jaganathan V. for the Applicant in NMW
47/19
Mr. Dushyant Kumar, AGP for the State.
CORAM : NARESH H. PATIL,C.J. &
N.M. JAMDAR, J.
DATE : 8 FEBRUARY 2019. P.C. :-
At the request of the learned Addl. Govt. Pleader, stand over to Tuesday, i.e. 12 February 2019 under the caption "fresh matters".
N.M. JAMDAR, J. CHIEF JUSTICE ::: Uploaded on - 12/02/2019 ::: Downloaded on - 16/03/2019 14:42:41 :::