Section 9(1) in The Rights of Persons with Disabilities Rules, 2017
(1)Every establishment covered under sub-rule (3) of rule 8 shall maintain records containing the following particulars, namely:-(a)the number of persons with disabilities who are employed and the date from when they are employed;(b)the name, gender and address of persons with disabilities;(c)the nature of disability of such persons;(d)the nature of work being rendered by such employed person with disability; and(e)the kind of facilities being provided to such persons with disabilities.
