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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Odisha - Subsection

Section 6B(ii) in The Central Sales Tax (Orissa) Rules, 1957

(ii)Blank E-I and E-II Forms referred to in the Sub-Rule (i) may be obtained free of charge by any registered dealer from the [Sales Tax Officer or the Assistant Commissioner, as the case may be,] [Substituted vide Orissa Gazette Extraordinary No. 962 dated 6.7.2006.] referred to in Sub-rule (a) of Rule 6 :