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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in Rajasthan Public Parks Act, 1956

(a)the powers and duties of Superintendent and other officers and servants employed in a park in regard to-
(i)the exclusion of members of the public from any area or areas within the park;
(ii)the killing, capturing or impounding of any animal within the park, or within a zoo therein, and the disposal of such animal;
(iii)the disposal of any animal, vegetable, a mineral or other product of the park;