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Bombay High Court

Le Shark Apparel Limited vs Anil Shah And 2 Ors on 24 August, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                  Board Sr.No.:-38

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL MISCELLANEOUS PETITION NO. 538 OF 2022

   Le Shark Apparel Limited                                ....PETITIONER
              V/S
   Anil Shah And 2 Ors                                   ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 24th August, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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