Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193] [Entire Act] Union of India - Subsection Section 193(iv) in The Income Tax Act, 1961 (iv)[ any interest payable on any security of the Central Government or a State Government:] [ Substituted by Act 26 of 1997, Section 46, for Clause (iv) (w.e.f. 1.6.1997).]