Bombay High Court
Aniket S/O Anandrao Mane vs The State Of Maharashtra Thr. Secretary ... on 27 October, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Board Sr.No.:-903
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2862 OF 2023
The State Of Maharashtra Through The ....PETITIONER
Secretary General Administrative Dept
Mantralaya Mumbai
V/S
Yojana Shriniwa Kulkarni ....RESPONDENT
WITH WRIT PETITION NO. 8527 OF 2023 Akash Dnyaneshwar Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Generarl Administration Dept. And Ors WITH WRIT PETITION NO. 3808 OF 2022 Aniket S/o Anandrao Mane ....PETITIONER V/S The State Of Maharashtra Thr. Secretary Urban ....RESPONDENT Development Dept. And Ors WITH WRIT PETITION NO. 2891 OF 2023 Smt. Rohini Bhujang Gaikwad And Ors ....PETITIONER V/S The Secretary Of Revenue And Forest Dept. And Page 1/4 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 07:25:14 ::: Ors WITH WRIT PETITION NO. 2722 OF 2023 Akshay Ashok Chaudhari And Ors ....PETITIONER V/S Government Of Maharashtra Thr Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 5521 OF 2023 Indrajeet Arjun Pawar ....PETITIONER V/S State Of Maha. Thr. Sec. Of Revenue And Ors....RESPONDENT WITH WRIT PETITION NO. 2861 OF 2023 The State Of Maharashtra Through The ....PETITIONER Secretary General Administrative Department Mantralaya Mumba V/S Rajat Manohar Agrawal ....RESPONDENT WITH WRIT PETITION NO. 5614 OF 2023 Abhaysinh Babasaheb Patil And Anr ....PETITIONER V/S Govt. Of Maharashtra Thru The Prin. Secretary, ....RESPONDENT Gen Administration Dept. And Ors ....RESPONDENT WITH Page 2/4 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 07:25:14 ::: WRIT PETITION NO. 2859 OF 2023 The State Of Maharashtra Through Secretary ....PETITIONER General Administrative Department Mumbai V/S Gajanan Santosh Chavan ....RESPONDENT WITH WRIT PETITION STAMP NO. 11330 OF 2023 Humbe Tai Shahadev And Anr ....PETITIONER V/S Maharashtra Public Service Commission And ....RESPONDENT Ors Dr. Birendra Saraf, Advocate General a/w Mr. P. P. Kakade, GP, Mr. M. M. Pable, AGP,for the State/Petitioner in WP/2862/2023, Mr. V. A. Thorat,Spl. Counsel, a/w Mr. P. P. Kakade, GP, Mr. M. M. Pable, AGP,for the State/Petitioner in WP/2859/2023, Mr. Mihir Desai Spl. Counsel a/w Mr. P. P. Kakade, GP, Mr. M. M. Pable, AGP,for the State/Petitioner in WP/2861/2023, Mr. Atul Damle, Sr. Advocate a/w Mr. Suresh M. Sabrad, Page 3/5Page 3/5Ms Payal Vardhan, Mr. Pratik Sabrad & Mr. Gracy Baldhana for the Petitioner in WP/8527/2023. Mr. M. D. Lonkar i/b Mr. Om M. Lonkar for Petitioner in WP/2722/2023. Mr. Narendra Bandiwadekar, Senior. Advocate a/w Mr. Sachin Kadam, Mr.Sangharsh V. Waghmare and Mr. Rahul Salve and Mr. Santosh Shingare for Petitioner in WPST/ 11330/2023.
Ms. Sabiha Ansari a/w Ms. Aisha Shaikh, Ms Tanvi Rane & Ms. Shraddha Khandare for Rest Nos. 1 to 5 in Page 3/4 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 07:25:14 ::: WP/2859/2023, Res No.4 to 8 in WP/2891/2023 and for Applicant in IA/2427/2023 & IA(ST)/7101/2023. Mr. Saurav N. Katkar i/b Mr.Shantanu Raktate for the Petitioner in WP/2891/2023 & for R. Nos. 14 to 16 & 18 in WP/2859/2023 Mr.Tejas D. Deshmukh a/w Mr. Anshuman Deshmukh & Mr. S. S. Mohanty for Applicants in IA/14323/2023. Ms. Kavita Solunke a/w Ms. Pranoti Mogh and Ms. Urjita Patil for Res No. 2 & 3 in WP/3808/2022. Mr. Nikhil Pawar for Petitioner in WP/5521/2023. Mr. Hassan Khan i/b Mr. Sayyed T. Yassen for Applicant in IA/14223/2023 in WP/2862/2023. Mr. Sayyed T. Yassen for Res in WP/2861/23 & WP/2862/23 Mr. Laukik Pawar i/b Talekar & Associates for Intervenor in IAST/25732/2023 in WP 2861/2023 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 27th October, 2023 P.C. :
S. O. to 30/10/2023 ( at 2.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 07:25:14 :::