Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Rajasthan - Subsection Section 6A(1) in The Rajasthan Industrial Disputes Rules, 1958 (1)The Registrar shall maintain a register for registering submission (Agreements) sent to him, under sub-section (2) of section 10-B.
