Section 41(1) in Manipur University of Culture Act, 2015
(1)If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order published in the Official Gazette, make such provisions not inconsistent with the purposes of this Act, as appear to it to be necessary or expedient for removing the difficulty.Provided that no such order shall be made under this section after the expiry of three years from the commencement of this Act.
