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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in The Shri Jagannath Temple Rules, 1960

(4)The Administrator shall also record the minutes of the entire proceedings relating to the verification and taking over charge of the jewelleries and have the same attested by the persons specified in Sub-rule (2) and present at the proceedings.